JEEVARATHNAM RAJU,BANGALORE vs. INCOME TAX OFFICER, WARD 6(3)(1), BANGALORE, BANGALORE

ITA 2305/BANG/2026Status: DisposedITAT Bangalore07 September 2026AY 2020-215 pages

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Income Tax Appellate Tribunal, BANGALORE BENCHES, BANGALORE

Before: SHRI WASEEM AHMED & SHRI SOUNDARARAJAN K.

PER SHRI WASEEM AHMED, ACCOUNTANT MEMBER:

This appeal is filed by the Assessee against the order of Ld. Commissioner of Income-tax (Appeals), NFAC vide DIN: ITBA/NFAC/S/250/2025-26/1088188978(1) dated 29-May-2026 for the Assessment Year 2020-21. ITA 2305/BANG/2026 JEEVARATHNAM RAJU

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