AKHILA ENTERPROSES,SHIMOGA vs. INCOME TAX OFFICER, WARD - 1 & TPS, SHIMOGA, SHIMOGA
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Income Tax Appellate Tribunal, BANGALORE BENCHES, BANGALORE
Before: SHRI WASEEM AHMED & SHRI SOUNDARARAJAN K.
PER SHRI WASEEM AHMED, ACCOUNTANT MEMBER:
This appeal is filed by the Assessee against the order of Ld. CIT(A), NFAC vide DIN: ITBA/NFAC/S/250/2025-26/1087609840 dated 19-Mar-2026 for the Assessment Year 2023-24. ITA 2333/BANG/2026 AKHILA ENTERPROSES
At the outset, the Ld. Counsel for the assessee fairly submitted that th
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