Recent Judgments
Latest ITAT tax tribunal orders across all benches.(367,368 total)
NATARAJ KALYANI AMRUTHESH,BANGALORE vs INCOME TAX OFFICER, WARD-4(3)(3), BANGALORE
ITA 2953/BANG/2025[2018-19]Status: DisposedITAT BangaloreAY 2018-19
PRATAMIKA KRISHI PATTINA SAHAKARI SANGHA NIYAMITA RAKKASAGI,PO RAKKASAGI,TQ MUDDEBIHAL DT, VIJAYAPUR vs INCOME TAX OFFICER, WARD ONE, BIJAPURA
ITA 2929/BANG/2025[2018-19]Status: DisposedITAT BangaloreAY 2018-19
PRAKASH PATIL,HAVERI vs INCOME TAX OFFICER, WARD-1, HAVERI
ITA 2924/BANG/2025[2020-21]Status: DisposedITAT BangaloreAY 2020-21
TASA FOODS PRIVATE LIMITED,BANGALORE vs DCIT, CIRCLE-7(1)(1), BENGALURU
ITA 2908/BANG/2025[2018-19]Status: DisposedITAT BangaloreAY 2018-19
UDAYA SOUHARDA CO-OPERATIVE SOCIETY LIMITED,BANGALORE vs INCOME TAX OFFICER, WARD-5(1)(1), BANGALORE
ITA 2664/BANG/2025[2017-18]Status: DisposedITAT BangaloreAY 2017-18
DHARTHI CHITS PRIVATE LIMITED,BENGALURU vs INCOME TAX OFFICER, WARD 2(1)(3), BENGALURU
ITA 2650/BANG/2025[2017-18]Status: DisposedITAT BangaloreAY 2017-18
SANJEEV SAWANTH,BANGALORE vs ACIT/DCIT, CIRCLE-4(3)(1), BANGALORE
ITA 2576/BANG/2025[2012-13]Status: DisposedITAT BangaloreAY 2012-13
VINEET SETH,BENGALURU vs DCIT, CIRCLE-7(1)(1), BANGALORE
ITA 2556/BANG/2025[2018-19]Status: DisposedITAT BangaloreAY 2018-19
AMJAD SATHARKHAN KHAN,BANGALORE vs DCIT, CIRCLE 7(1)(1), BANGALORE
ITA 2349/BANG/2025[2018-19]Status: DisposedITAT BangaloreAY 2018-19
AMJAD SATHARKHAN KHAN,BANGALORE vs KAR-W-(131)(92), ASSESSMENT UNIT, INCOME TAX DEPARTMENT
ITA 2346/BANG/2025[2016-17]Status: DisposedITAT BangaloreAY 2016-17
SRI BASAVESHWAR HOUSING CO-OPERATIVE SOCIETY LTD,GANGAVATHI vs ITO WARD - 1, KOPPAL, KOPPAL
ITA 2061/BANG/2025[2022-23]Status: DisposedITAT BangaloreAY 2022-23
SOCIETY OF ST VINCENT DE PAUL BONDEL,MANGALURU vs CIT (EXEMPTIONS), BANGALORE
ITA 1998/BANG/2025[2024-25]Status: DisposedITAT BangaloreAY 2024-25
GURUMURTI SHANKARAPPA BHANDARAKAVATE,VIJAYAPUR vs INCOME TAX OFFICER, WARD-2, VIJAYAPUR
ITA 1723/BANG/2025[2014-15]Status: DisposedITAT BangaloreAY 2014-15
RENUKA SHETTY,KARNATAKA vs ITO, WARD 1 & TPS, UDUPI
ITA 1620/BANG/2025[2015-16]Status: DisposedITAT BangaloreAY 2015-16
M D SONS,BANGALORE vs INCOME TAX OFFICER, WARD-5(2)(1), BANGALORE
ITA 1413/BANG/2025[2017-18]Status: DisposedITAT BangaloreAY 2017-18
SHRADDHA PRAKASH MEHTA,MUMBAI vs INCOME TAX OFFICER, MUMBAI
ITA 961/MUM/2026[2019-20]Status: DisposedITAT MumbaiAY 2019-20
DY. COMMISSIONER OF INCOME TAX CIRCLE-3(3)(1),MUMBAI, MUMBAI vs SMALL INDUSTRIES DEVELOPMENT BANK OF INDIA, MUMBAI
ITA 870/MUM/2026[2012-13]Status: DisposedITAT MumbaiAY 2012-13
ITO-5(2)(1), MUMBAI, MUMBAI vs NAKODA SPINNING MILL S PRIVATE LIMITED, MUMBAI
ITA 7456/MUM/2026[2013-14]Status: DisposedITAT MumbaiAY 2013-14
PUSHTISEVA FOUNDATION,MUMBAI vs AO, CPC, INCOME TAX DEPARTMENT
ITA 7128/MUM/2026[2024-25]Status: DisposedITAT MumbaiAY 2024-25
NANDKISHORE MAHABIRPRASAD FATEHCHANDKA (JALAN) CHARITABLE TRUST,MUMBAI vs CIT (EXEMPTIONS), MUMBAI, MUMBAI ITAT
ITA 7063/MUM/2026[2026-27]Status: DisposedITAT MumbaiAY 2026-27
CYRIL AMARCHAND MANGALDAS,MUMBAI vs ASSISTANT COMMISSIONER OF INCOME TAX 16(2), MUMBAI
ITA 6646/MUM/2026[2020-2021]Status: DisposedITAT MumbaiAY 2020-2021
PRADEEP MADHUKAR SHROFF,MUMBAI vs INCOME TAX OFFICER- 19(2)(4), MUMBAI, MUMBAI
ITA 6275/MUM/2026[2017-18]Status: DisposedITAT MumbaiAY 2017-18
VAISHALI KETAN GANDHI,MUMBAI, VILE PARLE EAST vs ASSISTANT COMMISSIONER OF INCOME-TAX, CENTRAL CIRCLE-5(4), MUMBAI, MUMBAI
ITA 6192/MUM/2026[2020-21]Status: DisposedITAT MumbaiAY 2020-21
VAISHALI KETAN GANDHI,MUMBAI, VILE PARLE EAST vs ASSISTANT COMMISSIONER OF INCOME-TAX, CENTRAL CIRCLE-5(4), MUMBAI, MUMBAI
ITA 6176/MUM/2026[2022-23]Status: DisposedITAT MumbaiAY 2022-23
CONFERENCE OF OUR LADY OF DOLOURS,MUMBAI vs CIT - (EXEMPTION) - MUMBAI, MUMBAI
ITA 6141/MUM/2026[N.A.]Status: DisposedITAT Mumbai
VAISHALI KETAN GANDHI,MUMBAI vs ASSISTANT COMMISSIONER OF INCOME-TAX, CENTRAL CIRCLE-5(4), MUMBAI, KAUTILYA BHAVAN, MUMBAI
ITA 6136/MUM/2026[2019-2020]Status: DisposedITAT MumbaiAY 2019-2020
CHURCH OF ST. FRANCIS XAVIER DABUL,MUMBAI vs CIT (EXEMPTION) - MUMBAI, MUMBAI
ITA 6122/MUM/2026[N.A.]Status: DisposedITAT Mumbai
OUR LADY OF REMEDY CHRUCH,MUMBAI vs CIT (EXEMPTION) - MUMBAI, MUMBAI
ITA 6119/MUM/2026[N.A.]Status: DisposedITAT Mumbai
CHURCH OF ST. FRANCIS XAVIER,MUMBAI vs CIT (EXEMPTION) - MUMBAI, MUMBAI
ITA 6079/MUM/2026[N.A.]Status: DisposedITAT Mumbai
MADHAVAN KESAVAN HARIDAS,MUMBAI vs INCOME TAX OFFICER WARD 2(2)(1), MUMBAI
ITA 5583/MUM/2026[2018-19]Status: DisposedITAT MumbaiAY 2018-19
