AMJAD SATHARKHAN KHAN,BANGALORE vs. KAR-W-(131)(92), ASSESSMENT UNIT, INCOME TAX DEPARTMENT
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Income Tax Appellate Tribunal, BANGALORE BENCHES, BANGALORE
Before: SHRI WASEEM AHMED & SHRI SANDEEP SINGH KARHAIL
PER SHRI WASEEM AHMED, ACCOUNTANT MEMBER:
ITA 2346 Amjad Khan AY 2016-17 This appeal has been instituted by the Assessee against the order of the Learned Commissioner of Income Tax Appeal (In short “Ld. CIT(A)”) passed under section 250 of the Income Tax Act (In short “Act”) dated 26.08.2025. ITA 2346 & 2349/BANG/2025 AMJA
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