NATARAJ KALYANI AMRUTHESH,BANGALORE vs. INCOME TAX OFFICER, WARD-4(3)(3), BANGALORE
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Income Tax Appellate Tribunal, BANGALORE BENCHES, BANGALORE
Before: SHRI WASEEM AHMED & SHRI SOUNDARARAJAN
PER SHRI WASEEM AHMED ACCOUNTANT MEMBER:
This appeal is filed by the Assessee against the order of Ld. NFAC, Delhi vide DIN: ITBA/NFAC/S/250/2024-25/1065536334(1) dated 11-Jun-2024 for the Assessment Year 2018-19. ITA 2953/BANG/2025 NATARAJ KALYANI AMRUTHESH
At the time of hearing, the Ld. Counsel appearing for the assessee made the following submissions:
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