Recent Judgments

Latest ITAT tax tribunal orders across all benches.(367,368 total)

NIRAV HASMUKHRAIL DAVE,MUMBAI vs ITO, MUMBAI

ITA 5410/MUM/2026[2015-16]Status: DisposedITAT MumbaiAY 2015-16
7/9/2026

DCIT 19 1 MUMBAI, MUMBAI vs B.M. ENTERPRISES, MUMBAI

ITA 5031/MUM/2026[2012-13]Status: DisposedITAT MumbaiAY 2012-13
7/9/2026

SATYAJIT CHEMICALS PVT. LTD.,NAVI MUMBAI vs TDS OFFICER, TDS WARD 2(2)(1), MUMBAI

ITA 4402/MUM/2026[2017-18]Status: DisposedITAT MumbaiAY 2017-18
7/9/2026

SATYAJIT CHEMICALS PVT. LTD.,NAVI MUMBAI vs TDS OFFICER, TDS WARD 2(2)(1), MUMBAI

ITA 4401/MUM/2026[2014-15]Status: DisposedITAT MumbaiAY 2014-15
7/9/2026

SATYAJIT CHEMICALS PVT. LTD.,NAVI MUMBAI vs TDS OFFICER, TDS WARD 2(2)(1), MUMBAI

ITA 4400/MUM/2026[2014-15]Status: DisposedITAT MumbaiAY 2014-15
7/9/2026

SATYAJIT CHEMICALS PVT. LTD.,NAVI MUMBAI vs TDS OFFICER, TDS WARD 2(2)(1), MUMBAI

ITA 4399/MUM/2026[2012-13]Status: DisposedITAT MumbaiAY 2012-13
7/9/2026

SATYAJIT CHEMICALS PVT. LTD,NAVI MUMBAI vs TDS OFFICER, TDS WARD 2(2)(1), MUMBAI

ITA 4398/MUM/2026[2011-12]Status: DisposedITAT MumbaiAY 2011-12
7/9/2026

SATYAJIT CHEMICALS PVT LTD,NAVI MUMBAI vs TDS OFFICER, TDS WARD 2(2)(1), MUMBAI

ITA 4397/MUM/2026[2008-09]Status: DisposedITAT MumbaiAY 2008-09
7/9/2026

SAPPHIRE DEVELOPERS,MUMBAI vs ACIT, CENTRAL CIRCLE 8 (2), MUMBAI

ITA 4348/MUM/2026[2017-18]Status: DisposedITAT MumbaiAY 2017-18
7/9/2026

SAPPHIRE DEVELOPERS,MUMBAI vs ACIT, CENTRAL CIRCLE 8(2), MUMBAI

ITA 4347/MUM/2026[2016-17]Status: DisposedITAT MumbaiAY 2016-17
7/9/2026

SAPPHIRE DEVELOPERS,MUMBAI vs ACIT, CENTRAL CIRCLE 8(2), MUMBAI

ITA 4346/MUM/2026[2015-16]Status: DisposedITAT MumbaiAY 2015-16
7/9/2026

SAPPHIRE DEVELOPERS,MUMBAI vs ACIT, CENTRAL CIRCLE 8(2), MUMBAI

ITA 4345/MUM/2026[2014-15]Status: DisposedITAT MumbaiAY 2014-15
7/9/2026

SAPPHIRE DEVELOPERS,MUMBAI vs ACIT, CENTRAL CIRCLE 8(2), MUMBAI

ITA 4344/MUM/2026[2013-14]Status: DisposedITAT MumbaiAY 2013-14
7/9/2026

SHETH FINCAP SERVICES PRIVATE LIMITED,MUMBAI vs THE INCOME-TAX OFFICER, DCIT 1(3)(1), MUMBAI, MUMBAI

ITA 4304/MUM/2026[2025-26]Status: DisposedITAT MumbaiAY 2025-26
7/9/2026

SUNIL RAMESH GOGIA,MUMBAI vs WARD 22(3)(1) MUMBAI, MUMBAI

ITA 3917/MUM/2026[2018-19]Status: DisposedITAT MumbaiAY 2018-19
7/9/2026

INCOMETAX OFFICER 7(2)(1), MUMBAI vs MEENA REALTY PRIVATE LIMITED, DADAR, MUMBAI

ITA 3395/MUM/2026[2009-10]Status: DisposedITAT MumbaiAY 2009-10
7/9/2026

DHARMIN MUKESH DOSHI,MUMBAI vs ASSESSING OFFICER 41(2)(1) MUM, MUMBAI

ITA 2956/MUM/2026[2019-2020]Status: DisposedITAT MumbaiAY 2019-2020
7/9/2026

ACIT, MUMBAI vs MAHAKALI VINYL FILM PVT LTD, MUMBAI

ITA 2844/MUM/2026[2009-10]Status: DisposedITAT MumbaiAY 2009-10
7/9/2026

ANANT GOVIND PATIL,VIRAR vs INCOME TAX, THANE

ITA 2785/MUM/2026[2015-16]Status: DisposedITAT MumbaiAY 2015-16
7/9/2026

SAURABH RAMCHANDRA UTHALE,MUMBAI vs INCOME TAX OFFICER-42(1)(5), KAUTILYA BHAVAN

ITA 2725/MUM/2026[2016-17]Status: DisposedITAT MumbaiAY 2016-17
7/9/2026

M/S. NEW SIDDHARTH ENTERPRISES,MUMBAI vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE 22(1), MUMBAI, MUMBAI

ITA 2669/MUM/2026[2020-21]Status: DisposedITAT MumbaiAY 2020-21
7/9/2026

RAJ GEMS,MUMBAI vs ACIT, 19(3), MUMBAI

ITA 2555/MUM/2026[2018-19]Status: DisposedITAT MumbaiAY 2018-19
7/9/2026

NIMMI VISHINDAS VAZIRANI,MUMBAI vs ITO WARD 17(2)(4), MUMBAI

ITA 2136/MUM/2026[2017-18]Status: DisposedITAT MumbaiAY 2017-18
7/9/2026

JINDAL COMBINES PVT LTD,MUMBAI vs DEPUTY COMMISSIONER OF INCOME TAX - 6(1) (2), MUMBAI

ITA 2079/MUM/2026[2014-15]Status: DisposedITAT MumbaiAY 2014-15
7/9/2026

POOJA COMMUNICATIONS PVT LTD,PUNE vs INCOME TAX OFFICER-8(2)(1), MUMBAI SUBURBAN

ITA 1561/MUM/2026[2023-24]Status: DisposedITAT MumbaiAY 2023-24
7/9/2026

SMALL INDUSTRIES DEVELOPMENT BANK OF INDIA,MUMBAI vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE 3(3)2, MUMBAI, MUMBAI

ITA 9170/MUM/2025[2012-13]Status: DisposedITAT MumbaiAY 2012-13
7/9/2026

JAWAHAR DIAMONDS,MUMBAI vs INCOME TAX OFFICER 41(1)(2), BANDRA KURLA COMPLEX

ITA 8484/MUM/2025[2013-14]Status: DisposedITAT MumbaiAY 2013-14
7/9/2026

WHEELABRATOR ALLOY CASTINGS LIMITED,MUMBAI vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-4(1), MUMBAI, MUMBAI

ITA 8039/MUM/2025[2024-25]Status: DisposedITAT MumbaiAY 2024-25
7/9/2026

WHEELABRATOR ALLOY CASTINGS LIMITED,MUMBAI vs ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-4(1), MUMBAI, MUMBAI

ITA 8038/MUM/2025[2023-24]Status: DisposedITAT MumbaiAY 2023-24
7/9/2026

WHEELABRATOR ALLOY CASTINGS LIMITED,MUMBAI vs ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-4(1), MUMBAI, MUMBAI

ITA 8037/MUM/2025[2022-23]Status: DisposedITAT MumbaiAY 2022-23
7/9/2026