WHEELABRATOR ALLOY CASTINGS LIMITED,MUMBAI vs. ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-4(1), MUMBAI, MUMBAI

ITA 8038/MUM/2025Status: DisposedITAT Mumbai07 September 2026AY 2023-2449 pages

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IN THE INCOME TAX APPELLATE TRIBUNAL“G” BENCH, MUMBAI BEFORE SHRI OM PRAKASH KANT, ACCOUNTANT MEMBER AND SHRI PAWAN SINGH, JUDICIAL MEMBER ITA No. 8036/MUM/2025 (AY: 2021-22) (Physical Hearing)

Wheelabrator Alloy Castings Limited ACIT, Central Circle – 4(1), Mumbai 4th Floor Runwal and Omkar Esquare v Room No. 418, 4th Floor, Kautilya Eastern Express Hwy, Opp. Sion s Bhavan, C-41 to C-43, G Block, Chunabhatti Signal, Sion, S.O.

Bandra Kurla Complex, Bandra Mumbai – 400022. (East), Mumbai – 400051. [PAN: AAACW0462F] Appellant / Assessee Respondent / Revenue & ITA No. 7710/MUM/2025 (AY: 2021-22) DCIT, Mumbai Wheelabrator Alloy Castings Limited Room No. 420, 4th Floor, Kautilya v 4th Floor Runwal and Omkar Esquare Bhavan, Bandra Kurla Complex, s Eastern Express Hwy, Opp. Sion Bandra (East), Mumbai – 400051. Chunabhatti Signal, Sion, S.O.

Mumbai – 400022. [PAN: AAACW0462F] Appellant / Revenue Respondent / Assessee Assessee by Shri Rakesh Joshi, CA Revenue by Shri Basavaraj Hiremath, CIT-DR a/w Shri Rajgopal Parthasarathi, Sr. DR Date of Institu

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