SATYAJIT CHEMICALS PVT. LTD.,NAVI MUMBAI vs. TDS OFFICER, TDS WARD 2(2)(1), MUMBAI
ITA 4402/MUM/2026Status: DisposedITAT Mumbai07 September 2026AY 2017-187 pages
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Income Tax Appellate Tribunal, MUMBAI BENCHES, MUMBAI
Before: SHRI SANDEEP GOSAIN & SHRI JAGADISH
For Respondent: Shri Ankit Agarwal, SR.AR
Pronounced: 07.09.2026
PER BENCH: These appeals have been filed by the Assessee against the orders of t
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