ANANT GOVIND PATIL,VIRAR vs. INCOME TAX, THANE
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Income Tax Appellate Tribunal, MUMBAI BENCHES, MUMBAI
Before: SHRI SANDEEP GOSAIN
PER SHRI SANDEEP GOSAIN, JUDICIAL MEMBER:
This appeal is filed by the Assessee against the order of Ld. NFAC, Delhi, vide DIN: ITBA/NFAC/S/250/2025-26/1084713720(1) dated 13.01.2026 for the Assessment Year 2015-16. The Assessee has raised the following grounds of appeal:
I. Dispute Regarding Actual Share and Sale Consideration
ITA 2785/MUM/2026 ANANT GOVIND PATIL
Actual Receipt vs. Deemed Value: The actual amount received by the Appellant as per his bank statement wa
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