WORLD MALAYALEE COUNCIL,CHENNAI vs. CIT EXEMPTIONS, CHENNAI
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Income Tax Appellate Tribunal, ‘D’ BENCH: CHENNAI
Before: GAGAN GOYAL & SHRI MANU KUMAR GIRI
PER MANU KUMAR GIRI, JM:
These three appeals, filed by the assessee, arise out of the separate orders of the ld. Commissioner of Income-tax (Exemptions) [CIT(E)] dated 03.04.2023, 04.09.2025 and 04.09.2025, whereby the applications filed by the assessee in Form No. 10AB seeking registration u/s. 12AB and approval u/s. 80G of the Income Tax Act, 1961 were rejected.
ITA Nos. 2623, 2624 & 1937/Chny/2026 World Malayalee Council Vs CIT (E)
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