Recent Judgments
Latest ITAT tax tribunal orders across all benches.(363,142 total)
RADHE RENEWABLE ENERGY DEVELOPMENT PVT LTD,RAJKOT vs THE ACIT, CIRCLE-1(1), RAJKOT, RAJKOT
ITA 610/RJT/2026[2013-14]Status: DisposedITAT RajkotAY 2013-14
RADHE RENEWABLE ENERGY DEVELOPMENT PVT LTD,RAJKOT vs THE ACIT, CIRCLE-1(1), RAJKOT, RAJKOT
ITA 609/RJT/2026[2016-17]Status: DisposedITAT RajkotAY 2016-17
TIRUPATI ENTERPRISE,RAJKOT vs THE ACIT CIRCLE 2 (1) RAJKOT, RAJKOT
ITA 629/RJT/2025[2016-17]Status: HeardITAT RajkotAY 2016-17
TIRUPATI ENTERPRISE,RAJKOT vs THE ACIT, CIRCLE 2 (1), RAJKOT
ITA 628/RJT/2025[2016-17]Status: HeardITAT RajkotAY 2016-17
TIRUPATI ENTERPRISE,RAJKOT vs THE A C I T, CIRCLE 2 1, RAJKOT
ITA 627/RJT/2025[2015-16]Status: HeardITAT RajkotAY 2015-16
M/S. GANESH TRADING COMPANY,VAPI vs ACIT, VAPI CIRCLE, VAPI
ITA 744/SRT/2026[2017-18]Status: DisposedITAT SuratAY 2017-18
PRAKASH GHANSHYAM BHUNGALIYA,SURAT vs INCOME TAX OFFICER, WARD 2(1)(3), SURAT, SURAT
ITA 618/SRT/2026[2016-17]Status: DisposedITAT SuratAY 2016-17
PRAKASH GHANSHYAM BHUNGALIYA,SURAT vs INCOME TAX OFFICER, WARD 2(1)(3), SURAT, SURAT
ITA 617/SRT/2026[2016-17]Status: DisposedITAT SuratAY 2016-17
PRAKASH GHANSHYAM BHUNGALIYA,SURAT vs INCOME TAX OFFICER, WARD 2(1)(3), SURAT, SURAT
ITA 616/SRT/2026[2016-17]Status: DisposedITAT SuratAY 2016-17
AGARWAL PRAGATI TRUST,SURAT vs ITO (EXEMPTION) WARD, SURAT
ITA 849/SRT/2025[2014-15]Status: DisposedITAT SuratAY 2014-15
AGARWAL PRAGATI TRUST,SURAT vs ITO (EXEMPTION) WARD, SURAT
ITA 848/SRT/2025[2012-13]Status: DisposedITAT SuratAY 2012-13
EURO JEWELS,SURAT vs ACIT, CIRCLE 2(1), SURAT
ITA 583/SRT/2025[2010-11]Status: DisposedITAT SuratAY 2010-11
MANISHBHAI NAGJIBHAI SA vs AVIYA,SURAT
ITA 1421/SRT/2025[2017-18]Status: DisposedITAT SuratAY 2017-18
PIPODRA TEXTILE PARK PRIVATE LIMITED,SURAT vs ITO, WARD-2(1)(3), SURAT
ITA 1364/SRT/2025[2013-14]Status: DisposedITAT SuratAY 2013-14
DY COMMISSIONER OF INCOME TAX, SURAT vs J B ECOTEX LLP, SURAT
ITA 1275/SRT/2025[2016-17]Status: DisposedITAT SuratAY 2016-17
RANGOLI INDUSTRIES PRIVATE LIMITED,SURAT vs ACIT, CIRCLE 2(1)(1), SURAT
ITA 861/SRT/2024[2012-13]Status: DisposedITAT SuratAY 2012-13
INCOME TAX OFFICER, WARD-1(2)(1), SURAT, SURAT vs MAHAVIR CORPORATION, SURAT
ITA 132/SRT/2024[2015]Status: DisposedITAT Surat
PURNA CHANDRA RATH,CUTTACK vs DEPUTY COMMISSIONER OF INCOME TAX,CIRCLE-1(1),CUTTACK, CUTTACK
ITA 705/CTK/2026[2014-15]Status: DisposedITAT CuttackAY 2014-15
PURNA CHANDRA RATH,CUTTACK vs DEPUTY COMMISSIONER OF INCOME TAX,CIRCLE-1(1),CUTTACK, CUTTACK
ITA 704/CTK/2026[2013-14]Status: DisposedITAT CuttackAY 2013-14
PURNA CHANDRA RATH,CUTTACK vs DEPUTY COMMISSIONER OF INCOME TAX,CIRCLE-1(1),CUTTACK, CUTTACK
ITA 703/CTK/2026[2012-13]Status: DisposedITAT CuttackAY 2012-13
PURNA CHANDRA RATH,CUTTACK vs DEPUTY COMMISSIONER OF INCOME TAX,CIRCLE-1(1),CUTTACK, CUTTACK
ITA 702/CTK/2026[2011-12]Status: DisposedITAT CuttackAY 2011-12
PURNA CHANDRA RATH,CUTTACK vs DEPUTY COMMISSIONER OF INCOME TAX,CIRCLE-1(1),CUTTACK, CUTTACK
ITA 701/CTK/2026[2010-11]Status: DisposedITAT CuttackAY 2010-11
PURNA CHANDRA RATH,CUTTACK vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-1(1),CUTTACK, CUTTACK
ITA 700/CTK/2026[2009-10]Status: DisposedITAT CuttackAY 2009-10
VIKASH KUMAR BHARALAWALA,CUTTACK vs ITO WARD-1(1), CUTTACK
ITA 659/CTK/2026[2020-21]Status: DisposedITAT CuttackAY 2020-21
NILIMA BAL,BHBANESWAR vs ITO, WARD2(1), BHUBANWSWAR
ITA 593/CTK/2026[2023-24]Status: DisposedITAT CuttackAY 2023-24
NAVIN KUMAR KOCHAR,CUTTACK, ODISHA vs ITO, WARD 1(1), CUTTACK, CUTTACK, ODISHA
ITA 579/CTK/2026[2017-2018]Status: DisposedITAT CuttackAY 2017-2018
INDIAN MANAGEMENT AND TECHNICAL SOCIETY,BHUBANESWAR vs ITO, EXEMPTION, BHUBANESWAR
ITA 568/CTK/2026[2022-2023]Status: DisposedITAT CuttackAY 2022-2023
MAHALAXMI BHANDAR,CUTTACK vs ITO, WARD-1(1), CUTTACK
ITA 41/CTK/2026[2017-18]Status: DisposedITAT CuttackAY 2017-18
MAHALAXMI BHANDAR,CUTTACK vs ITO, WARD-1(1), CUTTACK
ITA 40/CTK/2026[2017-18]Status: DisposedITAT CuttackAY 2017-18
NIBEDITA PRIYADARSHINI SATAPATHY,ODISHA vs ITO, WARD DHENKANAL, DHENKANAL
ITA 325/CTK/2026[2016-17]Status: DisposedITAT CuttackAY 2016-17