Recent Judgments

Latest ITAT tax tribunal orders across all benches.(363,153 total)

PURNA CHANDRA RATH,CUTTACK vs DEPUTY COMMISSIONER OF INCOME TAX,CIRCLE-1(1),CUTTACK, CUTTACK

ITA 703/CTK/2026[2012-13]Status: DisposedITAT CuttackAY 2012-13
17/9/2026

PURNA CHANDRA RATH,CUTTACK vs DEPUTY COMMISSIONER OF INCOME TAX,CIRCLE-1(1),CUTTACK, CUTTACK

ITA 702/CTK/2026[2011-12]Status: DisposedITAT CuttackAY 2011-12
17/9/2026

PURNA CHANDRA RATH,CUTTACK vs DEPUTY COMMISSIONER OF INCOME TAX,CIRCLE-1(1),CUTTACK, CUTTACK

ITA 701/CTK/2026[2010-11]Status: DisposedITAT CuttackAY 2010-11
17/9/2026

PURNA CHANDRA RATH,CUTTACK vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-1(1),CUTTACK, CUTTACK

ITA 700/CTK/2026[2009-10]Status: DisposedITAT CuttackAY 2009-10
17/9/2026

VIKASH KUMAR BHARALAWALA,CUTTACK vs ITO WARD-1(1), CUTTACK

ITA 659/CTK/2026[2020-21]Status: DisposedITAT CuttackAY 2020-21
17/9/2026

NILIMA BAL,BHBANESWAR vs ITO, WARD2(1), BHUBANWSWAR

ITA 593/CTK/2026[2023-24]Status: DisposedITAT CuttackAY 2023-24
17/9/2026

NAVIN KUMAR KOCHAR,CUTTACK, ODISHA vs ITO, WARD 1(1), CUTTACK, CUTTACK, ODISHA

ITA 579/CTK/2026[2017-2018]Status: DisposedITAT CuttackAY 2017-2018
17/9/2026

INDIAN MANAGEMENT AND TECHNICAL SOCIETY,BHUBANESWAR vs ITO, EXEMPTION, BHUBANESWAR

ITA 568/CTK/2026[2022-2023]Status: DisposedITAT CuttackAY 2022-2023
17/9/2026

MAHALAXMI BHANDAR,CUTTACK vs ITO, WARD-1(1), CUTTACK

ITA 41/CTK/2026[2017-18]Status: DisposedITAT CuttackAY 2017-18
17/9/2026

MAHALAXMI BHANDAR,CUTTACK vs ITO, WARD-1(1), CUTTACK

ITA 40/CTK/2026[2017-18]Status: DisposedITAT CuttackAY 2017-18
17/9/2026

NIBEDITA PRIYADARSHINI SATAPATHY,ODISHA vs ITO, WARD DHENKANAL, DHENKANAL

ITA 325/CTK/2026[2016-17]Status: DisposedITAT CuttackAY 2016-17
17/9/2026

CHOUDHURY PRAVAT KESHARI MISHRA,CUTTACK vs DCIT, CIRCLE-1(1), CUTTACK

ITA 218/CTK/2026[2012-13]Status: DisposedITAT CuttackAY 2012-13
17/9/2026

SHRI SANKHESHWAR PARSHWNATH JAIN SHWETAMBER MANDIR TRUST ROYAL COLONY,INDORE vs CIT EXEMPTION BHOPAL, BHOPAL

ITA 788/IND/2026[NOT APPLICABLE]Status: DisposedITAT Indore
17/9/2026

ANANT SHEKSHNIK SANSTHAN,JABALPUR vs CIT EXEMPTION BHOPAL, BHOPAL

ITA 732/IND/2026[NA]Status: DisposedITAT Indore
17/9/2026

EKAGRA COTTON CORPORATION PRIVATE LIMITED,SENDHWA, MADHYA PRADESH vs THE ITO, SENDHWA, SENDHWA, MADHYA PRADESH

ITA 65/IND/2026[2023-24]Status: DisposedITAT IndoreAY 2023-24
17/9/2026

DEEPAK SONI,HOUSE NO. MARWADI ROAD, BHOPAL vs ITO 4(3), AAYKAR BHAWAN, BHOPAL

ITA 396/IND/2026[2017-2018]Status: DisposedITAT IndoreAY 2017-2018
17/9/2026

GAURAV TAYAL,INDORE vs THE ITO, WARD, SENDHWA, SENDHWA

ITA 392/IND/2026[2012-13]Status: DisposedITAT IndoreAY 2012-13
17/9/2026

GURUKRIPA COLONIZER,INDORE vs INCOME TAX OFFICER-5(1), INDORE, INDORE

ITA 156/IND/2026[2016-17]Status: DisposedITAT IndoreAY 2016-17
17/9/2026

LALCHAND PARASWANI,INDORE vs INCOME TAX OFFICER-5(1), INDORE

ITA 810/IND/2025[2018-19]Status: DisposedITAT IndoreAY 2018-19
17/9/2026

M/S GANPAT PANNALAL,HARDA vs NATIONAL FACELESS ASSESSMENT CENTRE, DELHI

ITA 809/IND/2025[2016-17]Status: DisposedITAT IndoreAY 2016-17
17/9/2026

LALCHAND PARASWANI,INDORE vs INCOME TAX OFFICER-5(1), INDORE

ITA 807/IND/2025[2014-15]Status: DisposedITAT IndoreAY 2014-15
17/9/2026

ANGOORBALA GANDHI,NEEMUCH vs INCOME TAX OFFICER, NEEMUCH

ITA 660/IND/2025[2016-17]Status: DisposedITAT IndoreAY 2016-17
17/9/2026

SUSHMA JAIN (SHUKLA),INDORE vs INCOME TAX OFFICER WARD 5 (1), INDORE

ITA 551/IND/2025[2008-09]Status: DisposedITAT IndoreAY 2008-09
17/9/2026

SUKHVIR SINGH,MOHALI, PUNJAB vs INCOME TAX OFFICER, CHANDIGARH

ITA 773/CHANDI/2026[2017-18]Status: DisposedITAT ChandigarhAY 2017-18
17/9/2026

SURINDER KAUR, PATIALA,PATIALA vs JAO INCOME TAX OFFICER WARD-5, PATIALA, PATIALA

ITA 733/CHANDI/2026[2017-2018]Status: DisposedITAT ChandigarhAY 2017-2018
17/9/2026

SURINDER KAUR, PATIALA,PATIALA vs JAO INCOME TAX OFFICER WARD-5, PATIALA, PATIALA

ITA 732/CHANDI/2026[2016-2017]Status: DisposedITAT ChandigarhAY 2016-2017
17/9/2026

RAM BHAJ,KHANAURI vs INCOME TAX OFFICER, SUNAM ROAD, SANGRUR

ITA 582/CHANDI/2026[2015-16]Status: DisposedITAT ChandigarhAY 2015-16
17/9/2026

SETH JAI PARKASH POLYTECHNIC SOCIETY,YAMUNA NAGAR, HARYANA vs DY COMMISSIONER OF INCOME TAX, EXEMPTIONS, CIRCLE-2, CHANDIGARH, CHANDIGARH

ITA 459/CHANDI/2026[2016-17 ]Status: DisposedITAT Chandigarh
17/9/2026

INCOME TAX OFFICER, MOHALI vs GAGANJIT KAUR, MOHALI

ITA 492/CHANDI/2025[2019-20]Status: DisposedITAT ChandigarhAY 2019-20
17/9/2026

VRINDAVAN GARDENS,PUNJAB vs ASST. COMMISSIONER OF INCOME TAX, CIRCLE PANCHKULA, PANCHKULA

ITA 703/CHANDI/2023[2013-14]Status: DisposedITAT ChandigarhAY 2013-14
17/9/2026