Recent Judgments
Latest ITAT tax tribunal orders across all benches.(363,153 total)
DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1(2), KOLKATA, KOLKATA vs DHANCOT FIBRES PRIVATE LIMITED, KOLKATA
ITA 531/KOL/2026[2014-15]Status: DisposedITAT KolkataAY 2014-15
AMIT KANDHARI,BARAKAR vs DCIT, CENTRAL CIRCLE 4(3), KOLAKATA
ITA 1402/KOL/2026[2020-2021]Status: DisposedITAT KolkataAY 2020-2021
S R S TRADING COMPANY,ERODE vs ACIT, CENTRAL CIRCLE I, COIMBATORE
ITA 4229/CHNY/2026[2020-21]Status: DisposedITAT ChennaiAY 2020-21
SUBRAMANIAN DURAISAMY,ERODE vs ACIT, CENTRAL CIRCLE I, COIMBATORE
ITA 4228/CHNY/2026[2020-21]Status: DisposedITAT ChennaiAY 2020-21
DURAYSON GLOBAL CLOTHING COMPANY,ERODE vs DCIT, CENTRAL CIRCLE I, COIMBATORE
ITA 4227/CHNY/2026[2020-21]Status: DisposedITAT ChennaiAY 2020-21
DURAISAMY BASKARRAJ,ERODE vs DCIT, CENTRAL CIRCLE I, COIMBATORE
ITA 4217/CHNY/2026[2020-21]Status: DisposedITAT ChennaiAY 2020-21
AONE DAIRY PRODUCTS PRIVATE LIMITED,CHENNAI vs JURISDICTIONAL ASSESSING OFFICER, CHENNAI
ITA 3717/CHNY/2026[2016-17]Status: DisposedITAT ChennaiAY 2016-17
SIVAKUMAR,ERODE vs ITO, WARD-1(1), ERODE
ITA 1891/CHNY/2026[2020-21]Status: DisposedITAT ChennaiAY 2020-21
JBA METAL COMPANY,TIRUVANNAMALAI vs DCIT, CIRCLE-1, VELLORE
ITA 1725/CHNY/2026[2022-23]Status: DisposedITAT ChennaiAY 2022-23
BASANTI JAIN,CHENNAI vs THE DEPUTY COMMISSIONER OF INCOME TAX, NON CORPORATE CIRCLE 7(1), CHENNAI, CHENNAI
ITA 1562/CHNY/2026[2019-20]Status: DisposedITAT ChennaiAY 2019-20
M/S. KURINJI CHIT FUNDS PVT. LTD.,CHENNAI vs ITO, CORPORATE WARD-4(3), CHENNAI
ITA 1130/CHNY/2026[2017-18]Status: DisposedITAT ChennaiAY 2017-18
DHANASEKARAN PALANI,KANCHIPURAM vs ITO, NCW-12(1), CHENNAI
ITA 1059/CHNY/2026[2015-16]Status: DisposedITAT ChennaiAY 2015-16
PREMAKUMARI,TINDIVANAM vs ITO, CIRCLE-1, VILLUPURAM
ITA 4043/CHNY/2025[2016-17]Status: DisposedITAT ChennaiAY 2016-17
PANANKATTOOR PRIMARY AGRICULTURAL COOPERATIVE CREDIT SOCIETY,AYYAMPALAYAM vs INCOME TAX OFFICER WARD 2 (1), ERODE
ITA 3698/CHNY/2025[2011-12]Status: DisposedITAT ChennaiAY 2011-12
SHRI COIMBATORE JEWELLERS INDIA PRIVATE LTD.,SALEM vs DCIT, CIRCLE 1(1), SALEM, SALEM
ITA 3604/CHNY/2025[2012-13]Status: DisposedITAT ChennaiAY 2012-13
M/S. ADIYAMAN TEXTILES LTD.,KRISHNAGIRI vs ACIT, CIRCLE-1, HOSUR
ITA 2279/CHNY/2025[2016-17]Status: DisposedITAT ChennaiAY 2016-17
LVR PROMOTERS,BENGALURU vs ITO, W - 6(2)(5), BENGALURU
ITA 205/BANG/2026[2016-2017]Status: DisposedITAT BangaloreAY 2016-2017
TRIDENT AUTOMOBILES (P) LTD,BANGALORE vs DCIT CIRCLE 7(1)(1), BANGALORE, BANGALORE
ITA 1811/BANG/2025[2017-18]Status: DisposedITAT BangaloreAY 2017-18
M/S. ASSOCIATE PLANTATIONS PRIVATE LIMITED,MUMBAI vs ACIT CENTRAL CIRCLE 8(2), MUMBAI
ITA 814/MUM/2026[2017-18]Status: DisposedITAT MumbaiAY 2017-18
IBRAHIM ABDUL RASHID SHEIKH,MUMBAI vs WARD 42(1)(2), MUMBAI, MUMBAI
ITA 7664/MUM/2026[2018-2019]Status: DisposedITAT MumbaiAY 2018-2019
VIPUL & CO.,MUMBAI vs FACELESS ASSESSING OFFICER, MUMBAI
ITA 7101/MUM/2026[2020-21]Status: DisposedITAT MumbaiAY 2020-21
VIPUL & CO.,MUMBAI vs INCOME TAX DEPARTMENT, BANDRA LOCATION
ITA 7100/MUM/2026[2020-21]Status: DisposedITAT MumbaiAY 2020-21
VITERRA INDIA PRIVATE LIMITED,MUMBAI vs PRINCIPAL COMMISSIONER OF INCOME TAX (CENTRAL), MUMBAI
ITA 7013/MUM/2026[2020-21]Status: DisposedITAT MumbaiAY 2020-21
DY. CIT (IT)-3(2)(2), MUMBAI, MUMBAI vs MUREX SOUTHEAST ASIA PRIVATE LIMITED, SINGAPORE
ITA 6796/MUM/2026[2020-21]Status: DisposedITAT MumbaiAY 2020-21
INDIAN SOCIETY OF CLEFT LIP PALATE & CRANIOFACIAL ANOMALIES,MUMBAI vs CIT(EXEMPTIONS), MUMBAI, MUMBAI
ITA 6731/MUM/2026[2026-27]Status: HeardITAT MumbaiAY 2026-27
INDIAN SOCIETY OF CLEFT LIP PALATE AND CRANIOFACIAL ANOMALIES,MUMBAI vs CIT(EXEMPTIONS), MUMBAI, MUMBAI
ITA 6730/MUM/2026[2026-27]Status: HeardITAT MumbaiAY 2026-27
BENCHMARK BUILDCON PRIVATE LIMITED,MUMBAI vs ITO, WARD-4(1)(3), MUMBAI
ITA 6718/MUM/2026[2017-18]Status: DisposedITAT MumbaiAY 2017-18
GLOBAL OCEAN LOGISTICS INDIA LIMITED,MUMBAI vs DEPUTY COMMISSIONER OF INCOME TAX, AAYAKAR BHAWAN, MUMBAI
ITA 6616/MUM/2026[2023-24]Status: DisposedITAT MumbaiAY 2023-24
EXCELSIOR THEATRE AND OFFICE PREMISES COOPERATIVE SOCIETY LIMITED,MUMBAI vs WARD 17(3)(1), MUMBAI, MUMBAI
ITA 6452/MUM/2026[2019-20]Status: DisposedITAT MumbaiAY 2019-20
PUNEET SYNTEX PVT. LTD.,MUMBAI vs INCOME TAX OFFICER - CIRCLE4(3)(1), MUMBAI, MUMBAI
ITA 6195/MUM/2026[2019-20]Status: DisposedITAT MumbaiAY 2019-20
