Recent Judgments

Latest ITAT tax tribunal orders across all benches.(363,135 total)

VINOD KUMAR AGARWAL,ALIGARH vs ITO WARD-4(1)(3), ALIGARH

ITA 328/AGR/2026[2017-18]Status: DisposedITAT AgraAY 2017-18
17/9/2026

KAMLESH TANDON,AGRA vs ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE 2(1)(1), AGRA, AYKAR BHAWAN, ANJAY PLACE AGRA

ITA 233/AGR/2026[2014-15]Status: DisposedITAT AgraAY 2014-15
17/9/2026

SUCHETA KRIPLANI SHIKSHA NIKETAN,MANAKLAO vs ITO EXEMPTION, JODHPUR

ITA 126/JODH/2026[2023-2024]Status: HeardITAT JodhpurAY 2023-2024
17/9/2026

RAJINDER SINGH,SHAHKOT vs INCOME TAX OFFICER WARD-1(1), JALANDHAR

ITA 215/ASR/2026[2020-21]Status: DisposedITAT AmritsarAY 2020-21
17/9/2026

SHRI MANZOOR AHMAD LONE,PAHALGAM vs INCOME TAX OFFICER WARD-1, SRINAGAR

ITA 89/ASR/2025[2018-19]Status: DisposedITAT AmritsarAY 2018-19
17/9/2026

SHAHDHAR COPPER INDUSTRIES,SRINAGAR vs INCOME TAX OFFICER WARD-3, SRINAGAR

ITA 721/ASR/2025[2017-18]Status: DisposedITAT AmritsarAY 2017-18
17/9/2026

SHRI MOHMAD AASIM PADDAR,ANANTHNAG vs INCOME TAX OFFICER WARD, UDHAMPUR

ITA 716/ASR/2025[2016-17]Status: DisposedITAT AmritsarAY 2016-17
17/9/2026

NAZIR AHMAD WANI,DANAMAZAR SAFA KADAL vs ITO WARD-1 SRINAGAR, RAJBAGH SRINAGAR

ITA 709/ASR/2025[2016-17]Status: DisposedITAT AmritsarAY 2016-17
17/9/2026

SMT BALJIT KAUR,AMRITSAR vs INCOME TAX OFFICER WARD(1)-, AMRITSAR

ITA 513/ASR/2025[2015-16]Status: DisposedITAT AmritsarAY 2015-16
17/9/2026

ISHFAQ AHMAD ZEHGEER,PAMPOSH COLONY vs ITO, SRINAGAR

ITA 469/ASR/2025[2017-18]Status: DisposedITAT AmritsarAY 2017-18
17/9/2026

ZOLOTO INDUSTRIES,JALANDHAR vs PR.CIT-1, JALANDHAR, JALANDHAR

ITA 224/ASR/2025[2020-21]Status: DisposedITAT AmritsarAY 2020-21
17/9/2026

PUNITA DHAWAN,HARYANA vs CIT (APPEALS)-1, AMRITSAR

ITA 159/ASR/2024[2011-12]Status: DisposedITAT AmritsarAY 2011-12
17/9/2026

SHANKAR LAL AGRAWAL, RAIPUR, RAIPUR vs ITO, WARD-1(2), RAIPUR, RAIPUR

ITA 641/RPR/2026[2018-19]Status: DisposedITAT RaipurAY 2018-19
17/9/2026

RUPIN KHANDUJA, BILASPUR,BILASPUR vs ITO, WARD-1(1), BILASPUR, BILASPUR

ITA 627/RPR/2026[2019-20]Status: DisposedITAT RaipurAY 2019-20
17/9/2026

LALIT NAYAK, RAIPUR,RAIPUR vs ITO-4(1), RAIPUR, RAIPUR

ITA 428/RPR/2026[2014-15]Status: DisposedITAT RaipurAY 2014-15
17/9/2026

HARISH SADHWANI, RAIPUR,RAIPUR vs ITO, WARD-3(1), RAIPUR, RAIPUR

ITA 144/RPR/2026[2013-14]Status: DisposedITAT RaipurAY 2013-14
17/9/2026

INCOME TAX OFFICER, CIVIL LINE, RAIPUR vs RAIPUR DEVCON PVT. LTD., ANANDAM WORLD CITY

ITA 793/RPR/2025[2015-16]Status: DisposedITAT RaipurAY 2015-16
17/9/2026

M/S FASHION HOUSE, RAIPUR,RAIPUR vs ITO-4(1), RAIPUR, RAIPUR

ITA 743/RPR/2025[2012-13]Status: DisposedITAT RaipurAY 2012-13
17/9/2026

INCOME TAX OFFICER-1(2), RAIPUR, AAYAKAR BHAVAN vs ABHINAV GREEN POWER INDIA PRIVATE LIMITED, TATIBANDH

ITA 489/RPR/2025[2013-14]Status: DisposedITAT RaipurAY 2013-14
17/9/2026

PUJA DINESH SINGH,RAJKOT vs THE INCOME TAX OFFICER, PORBANDAR

ITA 928/RJT/2026[2020-21]Status: DisposedITAT RajkotAY 2020-21
17/9/2026

MULAJIBHAI RAMJIBHAI KHANAPARA,JUNAGADH vs THE INCOME TAX OFFICER, VERAVAL

ITA 911/RJT/2026[2011-12]Status: DisposedITAT RajkotAY 2011-12
17/9/2026

DHIRAJLAL BHIMJIBHAI CHOVATIYA,RAJKOT vs THE INCOME TAX OFFICER, VERAVAL

ITA 905/RJT/2026[2017-18]Status: DisposedITAT RajkotAY 2017-18
17/9/2026

SHOBHANABEN JITENDRABHAI JAGIPARA,JAMNAGAR vs INCOME TAX OFFICER, WARD 1(3), JAMNAGAR

ITA 632/RJT/2026[2015-16]Status: HeardITAT RajkotAY 2015-16
17/9/2026

RADHE RENEWABLE ENERGY DEVELOPMENT PVT LTD,RAJKOT vs THE ACIT, CIRCLE-1(1), RAJKOT, RAJKOT

ITA 610/RJT/2026[2013-14]Status: DisposedITAT RajkotAY 2013-14
17/9/2026

RADHE RENEWABLE ENERGY DEVELOPMENT PVT LTD,RAJKOT vs THE ACIT, CIRCLE-1(1), RAJKOT, RAJKOT

ITA 609/RJT/2026[2016-17]Status: DisposedITAT RajkotAY 2016-17
17/9/2026

TIRUPATI ENTERPRISE,RAJKOT vs THE ACIT CIRCLE 2 (1) RAJKOT, RAJKOT

ITA 629/RJT/2025[2016-17]Status: HeardITAT RajkotAY 2016-17
17/9/2026

TIRUPATI ENTERPRISE,RAJKOT vs THE ACIT, CIRCLE 2 (1), RAJKOT

ITA 628/RJT/2025[2016-17]Status: HeardITAT RajkotAY 2016-17
17/9/2026

TIRUPATI ENTERPRISE,RAJKOT vs THE A C I T, CIRCLE 2 1, RAJKOT

ITA 627/RJT/2025[2015-16]Status: HeardITAT RajkotAY 2015-16
17/9/2026

M/S. GANESH TRADING COMPANY,VAPI vs ACIT, VAPI CIRCLE, VAPI

ITA 744/SRT/2026[2017-18]Status: DisposedITAT SuratAY 2017-18
17/9/2026

PRAKASH GHANSHYAM BHUNGALIYA,SURAT vs INCOME TAX OFFICER, WARD 2(1)(3), SURAT, SURAT

ITA 618/SRT/2026[2016-17]Status: DisposedITAT SuratAY 2016-17
17/9/2026