Recent Judgments
Latest ITAT tax tribunal orders across all benches.(361,890 total)
OXYGEN A MOVEMENT EDUCATIONAL TRUST,PATNA vs INCOME TAX OFFICER, EXEMPTION, PATNA
ITA 425/PAT/2026[2021-22]Status: DisposedITAT PatnaAY 2021-22
SIPPY DUBEY,BHAGALPUR vs JCIT, RANGE-1, BHAGALPUR, BHAGALPUR
ITA 501/PAT/2024[2015-16]Status: DisposedITAT PatnaAY 2015-16
BIHAR STATE ELECTRICITY BOARD,PATNA vs INCOME TAX OFFICER, WARD 2(1), PATNA
ITA 14/PAT/2023[2012-13]Status: HeardITAT PatnaAY 2012-13
AHAMED ANSARI KAIPPALATH KUNJU,ERNAKULAM vs ASSISTANT COMMISSIONER OF INCOME TAX, OFFICE OF ASSISTANT COMMISSIONER OF INCOME TAX
ITA 864/COCH/2026[2022-23]Status: DisposedITAT CochinAY 2022-23
ROUNAK PAINT WORKS,INDORE vs INCOME TAX OFFICER 4(3), INDORE, INDORE
ITA 557/IND/2026[2019-20]Status: DisposedITAT IndoreAY 2019-20
ARVIND TIWARI,ANNAPURNA ROAD vs INCOME TAX OFFICCER 1(2), INDORE
ITA 537/IND/2026[2019-20]Status: DisposedITAT IndoreAY 2019-20
ALKA NYATI,INDORE vs ITO DHAR, DHAR
ITA 430/IND/2026[2011-2012]Status: DisposedITAT IndoreAY 2011-2012
BEERAN SINGH RAJPUT,BHOPAL vs ASSTT. COMMISSIONER OF INCOME TAX, ASSESSMENT UNIT, DELHI
ITA 964/IND/2025[2016-2017]Status: DisposedITAT IndoreAY 2016-2017
AMAN MANTRI,INDORE vs I TO , INDORE
ITA 907/IND/2025[2017-18]Status: DisposedITAT IndoreAY 2017-18
DARBAR SINGH,VILLAGE-KACHRIYA JAT vs INCOME TAX OFFICER, MANDSAUR
ITA 1085/IND/2025[2018-19]Status: DisposedITAT IndoreAY 2018-19
GIPL SAHAYOG FOUNDATION,BHOPAL vs THE CIT (EXEMPTION) , BHOPAL
ITA 127/IND/2023[2022-23]Status: DisposedITAT IndoreAY 2022-23
GIPL SAHAYOG FOUNDATION,BHOPAL vs THE CIT (EXEMPTION) , BHOPAL
ITA 126/IND/2023[2022-23]Status: DisposedITAT IndoreAY 2022-23
LATE SH. RAM SINGH THROUGH L/H AJAY KUMAR,ALWAR vs ITO, WARD-1(1), ALWAR, ALWAR
ITA 594/JPR/2026[2013-14]Status: DisposedITAT JaipurAY 2013-14
IMC SOCIETY OF ITI GOVT CENTRAL CRAFTS INSTITUTE FOR WOMEN SEC 11 C CHD,CHANDIGARH vs INCOME TAX OFFICER, EXEMPTION WARD, CHANDIGARH, CHANDIGARH
ITA 1850/CHANDI/2025[2017-18]Status: DisposedITAT ChandigarhAY 2017-18
PRANAV PRAKASHCHANDRA KANSARA,AHMEDABAD vs ITO WARD 5 3 2 AHMEDABAD, AAYAKAR BHAVAN VEJALPUR
ITA 911/AHD/2026[2013-14]Status: DisposedITAT AhmedabadAY 2013-14
ASIA PACIFIC RESOURCES PRIVATE LIMITED ,AHMEDABAD vs INCOME TAX OFFICER WARD 1(1)(3), AHMEDABAD
ITA 478/AHD/2026[2014-15]Status: DisposedITAT AhmedabadAY 2014-15
ASIA PACIFIC RESOURCES PRIVATE LIMITED,AHMEDABAD vs INCOME TAX OFFICER WARD 1(1)(3), AHMEDABAD
ITA 477/AHD/2026[2013-14]Status: DisposedITAT AhmedabadAY 2013-14
AAKASHDEEP FARMS PVT. LTD.,AHMEDABAD vs THE ITO, WARD-1(1)(1), AHMEDABAD
ITA 115/AHD/2026[2020-21]Status: DisposedITAT AhmedabadAY 2020-21
CHANCHAL BUILDCON,AHMEDABAD vs ITO.WD-6(1)(1), AHMEDABAD, AHMEDABAD
ITA 1038/AHD/2026[2018-19]Status: DisposedITAT AhmedabadAY 2018-19
PRAKASH CHEMICALS INTERNATIONAL PRIVATE LIMITED,VADODARA vs ACIT,CENTRAL CIRCLE-3(PREVIOUSLY CIRCLE-2(1)(2)), VADODARA
ITA 2495/AHD/2025[2016-17]Status: DisposedITAT AhmedabadAY 2016-17
AADI PROCON PRIVATE LIMITED,NAVRANPURA vs INCOME TAX OFFICE WARD 1(1)(1), AHMEDABAD, AMBAWADI
ITA 1403/AHD/2025[2016-17]Status: DisposedITAT AhmedabadAY 2016-17
NIRMALA MADHUKAR DHERANGE,PUNE vs ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE 12,PUNE, PUNE
ITA 811/PUN/2026[2020-21]Status: DisposedITAT PuneAY 2020-21
MAKARAND MANIKRAO KANJALKAR,AURANGABAD vs CIRCLE 1, CIDCO
ITA 2352/PUN/2026[2016-17]Status: DisposedITAT PuneAY 2016-17
DILIP SHIVAJI CHAVAN,SOLAPUR vs ITO WARD 2, PANDHARPUR, PANDHARPUR
ITA 1804/PUN/2026[2013-14]Status: DisposedITAT PuneAY 2013-14
RAMDAS GAVTYA WAGHMARE,PANVEL vs ASSESSING OFFICER, PANVEL
ITA 1284/PUN/2026[2015-2016]Status: DisposedITAT PuneAY 2015-2016
HARSHAL JAGANNATH GAVATE,DHULE vs THE INCOME TAX OFFICER, WARD 1, DHULE, DHULE
ITA 1082/PUN/2026[2013-14]Status: DisposedITAT PuneAY 2013-14
SANDHYA ANIL SONI,NASHIK vs ITO WARD 2(1), NASHIK
ITA 1518/PUN/2024[2015-16]Status: DisposedITAT PuneAY 2015-16
MIRAGE LIFESTYLE PVT. LTD.,KOLKATA vs A.C.I.T., CIRCLE - 1(1), KOLKATA
ITA 484/KOL/2026[2013-2014]Status: DisposedITAT KolkataAY 2013-2014
NEPTUNE HOLIDAYS PVT. LTD.,,KOLKATA vs ITO, WARD 8(2), KOLKATA, KOLKATA
ITA 1958/KOL/2026[2023-2024]Status: DisposedITAT KolkataAY 2023-2024
NEPTUNE HOLIDAYS PVT. LTD.,,KOLKATA vs ITO, WARD 8(2), KOLKATA,, KOLKATA
ITA 1957/KOL/2026[2015-2016]Status: DisposedITAT KolkataAY 2015-2016
