Recent Judgments

Latest ITAT tax tribunal orders across all benches.(361,891 total)

NEPTUNE HOLIDAYS PVT. LTD.,,KOLKATA vs ITO, WARD 8(2), KOLKATA,, KOLKATA

ITA 1957/KOL/2026[2015-2016]Status: DisposedITAT KolkataAY 2015-2016
24/9/2026

RAMESH KUMAR AGARWAL,KOLKATA vs I.T.O., WARD - 45(1), KOLKATA

ITA 172/KOL/2026[2017-2018]Status: DisposedITAT KolkataAY 2017-2018
24/9/2026

NAGREEKA EXPORTS LIMITED,KOLKATA vs ITO, CIRCLE 5(1), KOLKATA, AAYAKAR BHAVAN

ITA 1524/KOL/2026[2009-10]Status: DisposedITAT KolkataAY 2009-10
24/9/2026

ARUNDHATI DUTTA,WATKINS LANE, HOWRAH vs INCOME TAX OFFICER, WARD-46(1)/KOLKATA, GOVERNMENT PLACE (W)

ITA 1477/KOL/2026[2019-20]Status: DisposedITAT KolkataAY 2019-20
24/9/2026

BIRBHUM ENTERPRISE PVT. LTD.,SURI vs I.T.O. - 3(1), SURI

ITA 2399/KOL/2025[2018-2019]Status: DisposedITAT KolkataAY 2018-2019
24/9/2026

KAMALKUNJ COMMERCIAL PVT. LTD.,,NEW DELHI vs ITO, WARD 9(4),KOLKATA (PRESENTLY DCIT, CENTRAL CIRCLE - 5), DELHI, KOLKATA

ITA 1979/KOL/2025[2014-2015]Status: DisposedITAT KolkataAY 2014-2015
24/9/2026

SUNIL KUMAR AGARWAL,KOLKATA vs D.C.I.T., CC - 3(2),, KOLKATA

ITA 1860/KOL/2025[2013-2014]Status: DisposedITAT KolkataAY 2013-2014
24/9/2026

SUNIL KUMAR AGARWAL,KOLKATA vs D.C.I.T., CC - 3(2),, KOLKATA

ITA 1859/KOL/2025[2012-2013]Status: DisposedITAT KolkataAY 2012-2013
24/9/2026

SUNIL KUMAR AGARWAL,GANGTOK, SIKKIM vs D.C.I.T., CC - 3(2),, KOLKATA

ITA 1858/KOL/2025[2011-2012]Status: DisposedITAT KolkataAY 2011-2012
24/9/2026

SRI KAVERY KODAVA ASSOCIATION MYSURU EAST,MYSURU vs COMMISSIONER OF INCOME-TAX (EXEMPTIONS), BENGALURU

ITA 750/BANG/2026[2026-27]Status: DisposedITAT BangaloreAY 2026-27
24/9/2026

SRI KAVERY KODAVA ASSOCIATION MYSURU EAST,MYSURU vs COMMISSIONER OF INCOME-TAX (EXEMPTIONS), BENGALURU

ITA 748/BANG/2026[2026-27]Status: DisposedITAT BangaloreAY 2026-27
24/9/2026

YOUTH BRIGADE CHARITABLE TRUST,BANGALORE vs CIT(E), BANGALORE

ITA 707/BANG/2026[2025-2026]Status: DisposedITAT BangaloreAY 2025-2026
24/9/2026

SEVA SINDHU VISHWASTHA MANDALI,BANGALORE vs COMMISSIONER OF INCOME TAX - EXEMPTIONS, BANGALORE

ITA 486/BANG/2026[NA]Status: DisposedITAT Bangalore
24/9/2026

ATTIGADE KRISHNAMURTHY SHASHIKIRANA,SHIMOGA vs ITO WARD (3)(3)1 BANGALORE, BANGALORE

ITA 2409/BANG/2026[2020-21]Status: DisposedITAT BangaloreAY 2020-21
24/9/2026

KRISHNA SASTRY SREEDHARA,SHIMOGA vs ITO WARD 1 TPS SHIMOGA, SHIMOGA

ITA 2407/BANG/2026[2020-21]Status: DisposedITAT BangaloreAY 2020-21
24/9/2026

CHELUVARAJU PUTTAPPA,MYSURU, KARNATAKA vs ITO, WARD 1(1), MYSORE, MYSURU, KARNATAKA

ITA 2309/BANG/2026[2021-22]Status: DisposedITAT BangaloreAY 2021-22
24/9/2026

CHELUVARAJU PUTTAPPA,MYSURU, KARNATAKA vs ITO, WARD 1(1), MYSORE, MYSURU, KARNATAKA

ITA 2308/BANG/2026[2020-21]Status: DisposedITAT BangaloreAY 2020-21
24/9/2026

SANJEEV SIVASANKARAN MENON,CHENNAI vs DCIT, CIRCLE-3(3)(1), BANGALORE

ITA 200/BANG/2026[2019-20]Status: DisposedITAT BangaloreAY 2019-20
24/9/2026

CHAMBLON REETA,BANGALORE vs ITO, WARD 3(3)(1), BLR, BANGALORE

ITA 1997/BANG/2026[2021-22]Status: DisposedITAT BangaloreAY 2021-22
24/9/2026

CHAMBLON REETA,BANGALORE vs ITO, WARD 3(3)(1), BLR, BANGALORE

ITA 1996/BANG/2026[2020-21]Status: DisposedITAT BangaloreAY 2020-21
24/9/2026

B P RAVIKUMAR,BETTATHAVAREKERE vs INCOME TAX OFFICER, WARD-1, CHIKKAMAGALURU

ITA 1992/BANG/2026[2019-20]Status: DisposedITAT BangaloreAY 2019-20
24/9/2026

ABHINAY TARANGA TRUST,BANGALORE vs ITO-WARD 5(2)(1) BANGALORE, BMTC BUILDING, KORMANGALA

ITA 1811/BANG/2026[2024-25]Status: DisposedITAT BangaloreAY 2024-25
24/9/2026

BADAM KRISHNAMURTHY SHOBHA,MYSORE vs INCOME TAX OFFICER, WARD 1(1), MYSORE

ITA 1576/BANG/2026[2017-18]Status: DisposedITAT BangaloreAY 2017-18
24/9/2026

HEGDE CHARITABLE TRUST (R),MANGALURU vs INCOME TAX OFFICER, MANGALURU

ITA 1431/BANG/2026[2019-20]Status: DisposedITAT BangaloreAY 2019-20
24/9/2026

ANURAG KONDURU,BANGALORE vs DCIT, CIRCLE-2(2)(1), BANGALORE

ITA 2845/BANG/2025[2023-24]Status: DisposedITAT BangaloreAY 2023-24
24/9/2026

HARIHARAN KRISHNAN,MYSURU vs INCOME TAX OFFICER, WARD-1(1), MYSURU

ITA 2759/BANG/2025[2019-2020]Status: DisposedITAT BangaloreAY 2019-2020
24/9/2026

EKADANTHA CHARITABLE TRUST ,BENGALURU vs AC/DCIT, CPC, , BENGALURU

ITA 2756/BANG/2025[2023-24]Status: DisposedITAT BangaloreAY 2023-24
24/9/2026

VISHRANTHI TRUST ,BANGALORE vs INCOME TAX OFFICER, WARD-2 EXEMPTIONS , BANGALORE

ITA 2495/BANG/2025[2017-18]Status: DisposedITAT BangaloreAY 2017-18
24/9/2026

YASALUR PRIMARY AGRICULTURAL CREDIT COOPERATIVE BANK LIMITED ,HASSAN vs INCOME TAX OFFICER, WARD-1 & TPS , HASSAN

ITA 1643/BANG/2025[2019-2020]Status: DisposedITAT BangaloreAY 2019-2020
24/9/2026

NARENDRA JUNIWAL ,BANGALORE vs INCOME TAX OFFICER, WARD-5(2)(1), BANGALORE

ITA 1635/BANG/2025[2018-19]Status: DisposedITAT BangaloreAY 2018-19
24/9/2026