Recent Judgments
Latest ITAT tax tribunal orders across all benches.(361,891 total)
SHAADMAAN CORP,BANGALORE vs INCOME TAX OFFICER, WARD-1 & TPS,, SHIVAMOGGA
ITA 126/BANG/2025[2018-19]Status: DisposedITAT BangaloreAY 2018-19
BEAU MONDE B TOWER COOPERATIVE HOUSING SOCIETY LIMITED,MUMBAI vs WARD 22(1)(6), INCOME TAX OFFICER, MUMBAI
ITA 7192/MUM/2026[2016-17]Status: DisposedITAT MumbaiAY 2016-17
BRINEL VALERIAN PIAS, MANGALURU,MANGALURU vs INCOME TAX OFFICER, WARD-42(2)(1), MUMBAI, MUMBAI
ITA 6727/MUM/2026[2016-17]Status: DisposedITAT MumbaiAY 2016-17
NAVAJIVAN GRAMVIKAS PRATISHTHAN,KALYAN, THANE vs INCOME TAX OFFICER, EXEMPTION WARD, THANE, THANE
ITA 6648/MUM/2026[2026-27]Status: DisposedITAT MumbaiAY 2026-27
ROMAN CATHOLIC CHURCH OF THE MOST SACRED HEART,MUMBAI vs COMMISSIONER OF INCOME TAX EXEMPTIONS, MUMBAI
ITA 6448/MUM/2026[NA]Status: DisposedITAT Mumbai
ALIVIRA ANIMAL HEALTH LIMITED,THANE vs ASSTT. COMMISSIONER OF INCOME TAX, CIRCLE 1, THANE, THANE
ITA 6425/MUM/2026[2018-19]Status: DisposedITAT MumbaiAY 2018-19
JAVADSHA HASMUKRAY VARAIYA,MUMBAI vs ITO-41(2)(2), MUMBAI
ITA 6291/MUM/2026[2010-11]Status: HeardITAT MumbaiAY 2010-11
ROMAN CATHOLIC CHURCH OF ST STEPHEN ,MUMBAI vs COMMISSIONER OF INCOME EXEMPTIONS MUMBAI , MUMBAI
ITA 6028/MUM/2026[2025-26]Status: DisposedITAT MumbaiAY 2025-26
BALESHWAR KHARAGPUR EXPRESSWAY LIMITED,MUMBAI vs PCIT-6, MUMBAI
ITA 5714/MUM/2026[2018-19]Status: DisposedITAT MumbaiAY 2018-19
MALDUNGE RETREAT & FARMING PRIVATE LIMITED,MUMBAI vs DCIT, CENTRAL CIRCLE 8(1), MUMBAI
ITA 5120/MUM/2026[2020-21]Status: DisposedITAT MumbaiAY 2020-21
SACHIN K MEHTA (HUF),ASHOK SHOPPING CENTRE vs ITO WARD 19(3)(1), PIRAMAL CHAMBERS
ITA 4729/MUM/2026[2019-20]Status: DisposedITAT MumbaiAY 2019-20
WAHEEDA MOHAMMEDIKRAM MALEK,MUMBAI vs INCOME TAX OFFICER WARD 33(1)(1), MUMBAI
ITA 3736/MUM/2026[2017-18]Status: DisposedITAT MumbaiAY 2017-18
SHREE MAHALAXMI NAGARI SAHAKARI PATPEDHI LIMITED,AMBERNATH vs INCOME TAX OFFICER, WARD 2(2), KALYAN
ITA 3279/MUM/2026[2015-16]Status: DisposedITAT MumbaiAY 2015-16
BANDRA (WEST) RESIDENT ASSOCIATION,MUMBAI vs CIT (EXEMPTIONS), MUMBAI
ITA 2985/MUM/2026[2026-27]Status: DisposedITAT MumbaiAY 2026-27
SHREE SRIYADEVI MATHESHWARI CHARITABLE TRUST,MUMBAI vs COMMISSIONER OF INCOME TAX (EXEMPTION), MUMBAI
ITA 2887/MUM/2026[2026-27]Status: DisposedITAT MumbaiAY 2026-27
VORA BROTHERS,MUMBAI vs ASST COMMISIONER OF INCOME TAX - CIRCLE 26(1), MUMBAI
ITA 2804/MUM/2026[2011-12]Status: DisposedITAT MumbaiAY 2011-12
PLATINUM PROPERTIES,THANE vs DEPUTY COMMISSIONER OF INCOME TAX CENTRAL CIRCLE-1, THANE, THANE
ITA 2790/MUM/2026[2017-18]Status: DisposedITAT MumbaiAY 2017-18
PLATINUM PROPERTIES,THANE vs DEPUTY COMMISSIONEROF INCOME TAX-CENTRAL CIRCLE -1, THANE , THANE
ITA 2789/MUM/2026[2015-16]Status: DisposedITAT MumbaiAY 2015-16
MHK BUILDCON LLP,HIMATNAGAR vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE 1(4), MUMBAI
ITA 2651/MUM/2026[2023-24]Status: DisposedITAT MumbaiAY 2023-24
MHK BUILDCON LLP,HIMATNAGAR vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE 1(4), MUMBAI
ITA 2650/MUM/2026[2022-23]Status: DisposedITAT MumbaiAY 2022-23
MHK BUILDCON LLP,HIMATNAGAR vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE 1(4), MUMBAI
ITA 2649/MUM/2026[2021-22]Status: DisposedITAT MumbaiAY 2021-22
CHARLES FATIMA PINTO,MUMBAI vs ITO WARD 24(1)(1) , MUMBAI
ITA 2485/MUM/2026[2017-18]Status: DisposedITAT MumbaiAY 2017-18
SUNANDA BIRLA FOUNDATION,MUMBAI vs COMMISSIONER OF INCOME TAX (EXEMPTIONS), MUMBAI
ITA 2398/MUM/2026[2026-27]Status: DisposedITAT MumbaiAY 2026-27
SUNANDA BIRLA FOUNDATION,MUMBAI vs COMMISSIONER OF INCOME TAX (EXEMPTIONS), MUMBAI
ITA 2390/MUM/2026[2026-27]Status: DisposedITAT MumbaiAY 2026-27
ROOMY EXPORTS,MUMBAI vs ACIT-CIRCLE-25(3), MUMBAI
ITA 2178/MUM/2026[2007-08]Status: DisposedITAT MumbaiAY 2007-08
SHAILENDRA SHANTARAM JONDHALE,RAIGRAH vs I.T.O WARD 42(3)(3), MUMBAI, MUMBAI
ITA 8786/MUM/2025[2018-2019]Status: DisposedITAT MumbaiAY 2018-2019
ACIT-3(1)(1), MUMBAI, AAYKAR BHAWAN vs SANGAM (INDIA) LIMITED, ANDHERI
ITA 4283/MUM/2025[2020-21]Status: DisposedITAT MumbaiAY 2020-21
INCOME TAX OFFICER, PIRAMAL CHAMBER, LALBAUG vs JUZAR MUSTANSIR ANGOOTHIWALA, MUMBAI CENTRAL
ITA 1822/MUM/2025[2012-13]Status: HeardITAT MumbaiAY 2012-13
ACIT, CENTRAL CIRCLE -7(2), MUMBAI vs MISTRY CONSTRUCTION CO. PVT. LTD, MUMBAI
ITA 5912/MUM/2024[2008]Status: DisposedITAT Mumbai
ACIT, CENTRAL CIRCLE-7(2), MUMBAI vs MISTRY CONSTRUCTION CO. PVT. LTD, MUMBAI
ITA 5911/MUM/2024[2007]Status: DisposedITAT Mumbai
