Recent Judgments

GODREJ PROPERTIES LTD ,MUMBAI vs THE ASSESSING OFFICER. NFAC, MUMBAI

FORST & SULLIVAN (I) P.LTD,CHENNAI vs ASST CIT (OSD) 8(1), MUMBAI

ESSEL HIGHWAYS LIMITED,MUMBAI vs DEPUTY COMMISSIONER OF INCOME TAX, DELHI

MANU BATRA,NOIDA vs INCOME TAX OFFICER WARD 3, SAHARANPUR

CAPRISO FINANCE LTD.,NEW DELHI vs ACIT CENTRAL CIRCLE 25, NEW DELHI

RAJDEEP LEASING AND FINANCE (DELHI) PVT LTD,NEW DELHI vs ITO WARD 21(1), DELHI, DELHI

RAJDEEP LEASING AND FINANCE (DELHI) PVT LTD,NEW DELHI vs ITO WARD 21(1), DELHI, DELHI

DCIT CENTRAL CIRCLE -28, NEW DELHI, NEW DELHI vs ANSHU INFOTECH LLP, NEW DELHI

ASSISTANT COMMISSIONER OF INCOME TAX, EXEMPTION, CIRCLE 2(1), NEW DELHI, DELHI vs POPULATION SERVICES INTERNATIONAL, DELHI

ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE 2(1), NEW DELHI, DELHI vs POPULATION SERVICES INTERNATIONAL, DELHI

3 GENERATIONS,DELHI vs DCIT, CIRCLE-49(1), DELHI

PRADEEP,DELHI vs INCOME TAX OFFICER, NFAC

NITIN SINGLA,NEW DELHI vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE - 28(1), NEW DELHI, NEW DELHI

RAJ SINGH,DELHI vs DELHI, DELHI

NARENDRA KUMAR,SHAMLI vs ITO, SHAMLI

NARAYAN INDUSTRIES GLOBAL LIMITED,NEW DELHI vs DCIT CIRCLE 16(1), DELHI

SINGHAL TRADEXIM PRIVATE LIMITED,NEW DELHI vs LD. ASSESSING OFFICER, NATIONAL FACELESS ASSESSMENT CENTRE

DCIT, NEW DELHI vs M/S. SAHARA INDIA (FIRM), LUCKNOW

RAJEEV CHADHA vs PRINCIPAL COMMISSIONER OF INCOME TAX AND OTHERS

MR. JUSTICE SUNISH BINDLISH,MR. JUSTICE DEEPAK SIBAL

SUDHA PANDE vs PRINCIPAL COMMISSIONER OF INCOME TAX AND OTHERS

MR. JUSTICE SUNISH BINDLISH,MR. JUSTICE DEEPAK SIBAL

RAJNI KUMAR vs PRINCIPAL COMMISSIONER OF INCOME TAX AND OTHERS

MR. JUSTICE SUNISH BINDLISH,MR. JUSTICE DEEPAK SIBAL

SUSHMA RANI VERMA vs PRINCIPAL COMMISSIONER OF INCOME TAX AND OTHERS

MR. JUSTICE SUNISH BINDLISH,MR. JUSTICE DEEPAK SIBAL

SATISH SHARMA vs PRINCIPAL COMMISSIONER OF INCOME TAX AND ORS.

MR. JUSTICE SUNISH BINDLISH,MR. JUSTICE DEEPAK SIBAL

PUSHPINDER SHARMA vs PRINCIPAL COMMISSIONER OF INCOME TAX AND OTHERS

MR. JUSTICE SUNISH BINDLISH,MR. JUSTICE DEEPAK SIBAL

RAVI KUMAR GUPTA vs PRINCIPAL COMMISSIONER OF INCOME TAX AND OTHERS

MR. JUSTICE SUNISH BINDLISH,MR. JUSTICE DEEPAK SIBAL

SUBHASH CHAND vs PRINCIPAL COMMISSIONER OF INCOME TAX AND OTHERS

MR. JUSTICE SUNISH BINDLISH,MR. JUSTICE DEEPAK SIBAL

RAJINDER PARSHAD vs PRINCIPAL COMMISSIONER OF INCOME TAX AND ORS.

MR. JUSTICE SUNISH BINDLISH,MR. JUSTICE DEEPAK SIBAL

RAJ KUMAR GABA vs PRINCIPAL COMMISSIONER OF INCOME TAX AND OTHERS

MR. JUSTICE SUNISH BINDLISH,MR. JUSTICE DEEPAK SIBAL

SHRI ABDUL HALEEM vs DEPUTY COMMISSIONER OF INCOME-TAX CENTRAL CIRCLE-1

VINIT KUMAR MATHUR,SANDEEP SHAH

PRINCIPAL COMMISSIONER OF INCOME TAX (CENTRAL-3), DELHI vs KRISHAK BHARATI CO-OPERATIVE LTD.