Recent Judgments
Latest ITAT tax tribunal orders across all benches.(361,891 total)
THE PR. COMMISSIONER OF INCOME TAX-1 vs MAHALAXMI INFRA PROJECTS LTD.
ITXA/2691/2018ITAT Bombay
HON'BLE SHRI JUSTICE SUMAN SHYAM HON'BLE SHRI JUSTICE GAUTAM A. ANKHAD
THE COMMISSIONER OF INCOME TAX - INTERNATIONAL TAXATION -3 vs TRAVELPORT INTERNATIONAL OPERATIONS LTD.
ITA/219/2025ITAT Delhi
THE JOINT COMMISSIONER OF INCOME TAX vs M/S JINDAL POWER LIMITED
TAXC/15/2025ITAT Chhattisgarh
RAJBIR SINGH vs PRINCIPAL COMMISSIONER OF INCOME TAX AND OTHERS
CWP/18800/2023ITAT Punjab & Haryana
RIJWAN vs INCOME TAX OFFICER
ITA/3/2020ITAT Punjab & Haryana
MADHURIMA SHUKLA, RAIPUR,RAIPUR vs ITO-1(1), RAIPUR (ERSTWHILE ITO-1(4), RAIPUR), RAIPUR
ITA 645/RPR/2026[2014-15]Status: DisposedITAT PanajiAY 2014-15
MADHURIMA SHUKLA, RAIPUR,RAIPUR vs ITO-1(1), RAIPUR (ERSTWHILE ITO-1(4), RAIPUR), RAIPUR
ITA 643/RPR/2026[2012-13]Status: DisposedITAT PanajiAY 2012-13
MADHURIMA SHUKLA, RAIPUR,RAIPUR vs ITO-1(1), RAIPUR (ERSTWHILE ITO-1(4), RAIPUR), RAIPUR
ITA 642/RPR/2026[2011-12]Status: DisposedITAT PanajiAY 2011-12
SPHERE,SURAT vs INCOME TAX OFFICER, WARD-1(3)(1), SURAT
ITA 99/SRT/2026[2012-13]Status: DisposedITAT RajkotAY 2012-13
SPHERE,SURAT vs ITO, WARD-1(3)(1), SURAT
ITA 98/SRT/2026[2011-12]Status: DisposedITAT RajkotAY 2011-12
SPHERE,SURAT vs ITO, WARD-1(3)(1), SURAT
ITA 97/SRT/2026[2010-11]Status: DisposedITAT RajkotAY 2010-11
SPHERE,SURAT vs ITO, WARD-1(3)(1), SURAT
ITA 96/SRT/2026[2009-10]Status: DisposedITAT RajkotAY 2009-10
SPHERE,SURAT vs ITO, WARD-1(3)(1), SURAT
ITA 95/SRT/2026[2008-09]Status: DisposedITAT RajkotAY 2008-09
BHAVANABEN RASHIKLAL VANIYA,VAPI vs INCOME TAX OFFICER, WARD - 1, VAPI, VAPI
ITA 469/SRT/2026[2014-15]Status: DisposedITAT RajkotAY 2014-15
SAMEX OVERSEAS,DUMAS ROAD vs CRICLE 2(1)(1), MAJURAGATE
ITA 440/SRT/2026[2019-20]Status: DisposedITAT RajkotAY 2019-20
SPHERE,SURAT vs INCOME TAX OFFICER, WARD-1(3)(1), SURAT
ITA 101/SRT/2026[2014-15]Status: DisposedITAT RajkotAY 2014-15
SPHERE,SURAT vs INCOME TAX OFFICER, WARD-1(3)(1), SURAT
ITA 100/SRT/2026[2013-14]Status: DisposedITAT RajkotAY 2013-14
SHREE MOKHUNDA SWETAMBER MURTIPUJAK JAIN TRUST,SURAT vs ITO, WARD-1(1)(1), SURAT
ITA 1476/SRT/2025[2026-27]Status: DisposedITAT RajkotAY 2026-27
ANIL DAGA,MORBI vs ITO, WARD-1, MORBI, MORBI
ITA 883/RJT/2026[2014-15]Status: DisposedITAT RaipurAY 2014-15
BHAVESH HARIBHAI MUNDIYA,RAJKOT vs ITO WD 2(2)(1), RKT, RAJKOT
ITA 865/RJT/2026[2013-2014]Status: DisposedITAT RaipurAY 2013-2014
BHAVESH HARIBHAI MUNDIYA,RAJKOT vs ITO WD 2(2)(1), RKT, RAJKOT
ITA 765/RJT/2026[2013-2014]Status: DisposedITAT RaipurAY 2013-2014
DELTA CERAMIC,MORBI vs ITO, WARD-1, MORBI, MORBI
ITA 735/RJT/2026[2018-19]Status: DisposedITAT RaipurAY 2018-19
SOLO CERAMIC,MORBI vs PCIT, RAJKOT-1, RAJKOT, RAJKOT
ITA 346/RJT/2025[2018-19]Status: DisposedITAT RaipurAY 2018-19
SANJAY VELJIBHAI SOJITRA,RAJKOT vs ITO WD 3(1)(4), RAJKOT-AMRELI, RAJKOT
ITA 240/RJT/2025[2018-19]Status: DisposedITAT RaipurAY 2018-19
SAUMYAAFINCAP,AHMEDABAD vs ASST. UNIT. INCOME TAX DEPT. (PRESENT JURI.ITO, WARD 1(1)(3), AHEMEDABAD), VIJALPUR,AHMEDABAD
ITA 957/AHD/2026[2015-16]Status: DisposedITAT ChandigarhAY 2015-16
HIMAN JAYANTBHAI PARIKH,AHMEDABAD vs THE ITO, WARD-3(3)(2), AHMEDABAD
ITA 420/AHD/2026[2017-18]Status: DisposedITAT ChandigarhAY 2017-18
MAHIKA INFRA LLP,AHMEDABAD vs INCOME TAX OFFICE, AHMEDABAD
ITA 1098/AHD/2026[2022-23]Status: DisposedITAT ChandigarhAY 2022-23
DHIREN B PATEL,AHMEDABAD vs DCIT, CIRCLE (INT. TAXN) 1, AHM, AHMEDABAD
ITA 2380/AHD/2025[2017-18]Status: DisposedITAT ChandigarhAY 2017-18
ACIT, CIRCLE - 1, GORAKHPUR vs BAJRANG BAHADUR SINGH, GORAKHPUR
ITA 49/VNS/2018[2012-2013]Status: DisposedITAT DelhiAY 2012-2013
GREEN WOODS,HYDERABAD vs ACIT, CENTRAL CIRCLE-2(2), HYDERABAD
ITA 1846/HYD/2026[2023-24]Status: FixedITAT HyderabadAY 2023-24