Recent Judgments
Latest ITAT tax tribunal orders across all benches.(361,886 total)
MANJULA PRANLAL GAGLANI AND PRANLAL BHAICHAND GAGLANI PUBLIC CHARITABLE TRUST,MUMBAI vs COMMISIONER OF INCOME TAX (EXEMPTION), MUMBAI, MUMBAI
ITA 7630/MUM/2026[2026-2027]Status: DisposedITAT MumbaiAY 2026-2027
PRAYAS EDUCATION FOUNDATION,AKASHWANI , MALWANI vs INCOME TAX OFFICER, CUMBALLA HILL MTNL TE BUILDING
ITA 7490/MUM/2026[2025-26]Status: DisposedITAT MumbaiAY 2025-26
SHRI SANT SITARAMBUA WALAWALKAR CHARITABLE TRUST,MUMBAI vs CIT(EXEMPTIONS), MUMBAI, MUMBAI
ITA 7471/MUM/2026[2026-2027]Status: DisposedITAT MumbaiAY 2026-2027
SHRI SANT SITARAMBUA WALAWALKAR CHARITABLE TRUST,MUMBAI vs CIT(EXEMPTIONS), MUMBAI, MUMBAI
ITA 7470/MUM/2026[2026-2027]Status: DisposedITAT MumbaiAY 2026-2027
ALOG WELFARE FOUNDATION,MUMBAI vs CIT (EXEMPTIONS), MUMBAI
ITA 7430/MUM/2026[2026-27]Status: DisposedITAT MumbaiAY 2026-27
MISSION COMPASSION FOUNDATION,MUMBAI vs CIT (EXEMPTIONS), MUMBAI
ITA 7359/MUM/2026[2025-2026]Status: DisposedITAT MumbaiAY 2025-2026
AROKIASWAMY VELUMANI,BENGALURU vs INCOME TAX OFFICER 15(3)(1), MUMBAI, MUMBAI
ITA 1946/MUM/2026[2023-2024]Status: DisposedITAT MumbaiAY 2023-2024
DY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE 4 1, MUMBAI vs SUSNEH INFRAPARK PRIVATE LIMITED, MUMBAI
ITA 9262/MUM/2025[2024-25]Status: DisposedITAT MumbaiAY 2024-25
DY COMMISSIONER OF INCOME TAX CENTRAL CIRCLE 4 1, MUMBAI vs SUSHNEH INFRAPARK PRIVATE LIMITED, MUMBAI
ITA 9261/MUM/2025[2023-24]Status: DisposedITAT MumbaiAY 2023-24
DY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE 4(1), MUMBAI vs SUSNEH INFRAPARK PRIVATE LIMITED, MUMBAI
ITA 9260/MUM/2025[2022-23]Status: DisposedITAT MumbaiAY 2022-23
SUSNEH INFRAPARK PRIVATE LIMITED,MUMBAI vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-4(1), MUMBAI, MUMBAI
ITA 8544/MUM/2025[2024-25]Status: DisposedITAT MumbaiAY 2024-25
SUSNEH INFRAPARK PRIVATE LIMITED,MUMBAI vs ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-4(1), MUMBAI, MUMBAI
ITA 8543/MUM/2025[2023-24]Status: DisposedITAT MumbaiAY 2023-24
SUSNEH INFRAPARK PRIVATE LIMITED,MUMBAI vs ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-4(1), MUMBAI, MUMBAI
ITA 8542/MUM/2025[2022-23]Status: DisposedITAT MumbaiAY 2022-23
SUSNEH INFRAPARK PRIVATE LIMITED,MUMBAI vs ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-4(1), MUMBAI, MUMBAI
ITA 8541/MUM/2025[2021-22]Status: DisposedITAT MumbaiAY 2021-22
ALLEPPY CHITS PRIVATE LIMITED,BENGALURU vs INCOME TAX OFFICER WARD 2(2), NEW DELHI
ITA 4702/DEL/2026[2011-12]Status: DisposedITAT DelhiAY 2011-12
INCOME TAX OFFICER, WARD-6(1), DELHI vs COLAB PLATFORMS LIMITED, DELHI
ITA 4692/DEL/2026[2018-19]Status: DisposedITAT DelhiAY 2018-19
IT J RETAILS PVT LTD,DELHI vs DCIT CC-25, DELHI
ITA 3775/DEL/2026[2017-18]Status: DisposedITAT DelhiAY 2017-18
TCI INSTITUTE OF LOGISTICS,FARIDABAD HARYANA vs EXEMPTIONS WARD, FARIDABAD HARYANA, EXEMPTIONS WARD, FARIDABAD HARYANA
ITA 2765/DEL/2026[2026-27]Status: DisposedITAT DelhiAY 2026-27
MANISH ARORA,DELHI vs INCOME TAX OFFICER, DELHI
ITA 8291/DEL/2025[2018-19]Status: DisposedITAT DelhiAY 2018-19
DY. COMMISSIONER OF INCOME TAX, CIRCLE-1(1), PUNE, PUNE vs BARAMATI AGRO LIMITED , PUNE
ITTPA 376/PUN/2026[2020-21]Status: DisposedITAT PuneAY 2020-21
MISTRY CONSTRUCTION CO. PVT. LTD.,MUMBAI, MAHARASHTRA vs ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE 7(2), MUMBAI, MUMBAI, MAHARASHTRA
ITSSA 5419/MUM/2024[2007-08]Status: DisposedITAT MumbaiAY 2007-08
MISTRY CONSTRUCTION CO. PVT. LTD.,MUMBAI, MAHARASHTRA vs ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE 7(2), MUMBAI, MUMBAI, MAHARASHTRA
ITSSA 5418/MUM/2024[2008-09]Status: DisposedITAT MumbaiAY 2008-09
STATE BANK OF INDIA,JAMNAGAR vs ASSISTANT REGISTRAR, RAJKOT
ITA 199/RJT/2026[2017-18]Status: DisposedITAT RajkotAY 2017-18
BHAVANABEN SAMATBHAI BORKHATARIYA,RAJKOT vs PR. CIT, RAJKOT-1, RAJKOT, RAJKOT
ITA 355/RJT/2025[2020-21]Status: DisposedITAT RajkotAY 2020-21
UPENKUMAR SHAMJIBHAI KOTECHA,RAJKOT vs THE ITO WARD - 1 (2) (4), RAJKOT
ITA 14/RJT/2025[2017-18]Status: DisposedITAT RajkotAY 2017-18
SUDHANSHU BHUSHAN SINHA,PATNA vs AO ITO WARD 6(1), PATNA/ , LOK NAYAK BHAWAN
ITA 441/PAT/2026[2017-18]Status: DisposedITAT PatnaAY 2017-18
OXYGEN A MOVEMENT EDUCATIONAL TRUST,PATNA vs INCOME TAX OFFICER, EXEMPTION, PATNA
ITA 425/PAT/2026[2021-22]Status: DisposedITAT PatnaAY 2021-22
SIPPY DUBEY,BHAGALPUR vs JCIT, RANGE-1, BHAGALPUR, BHAGALPUR
ITA 501/PAT/2024[2015-16]Status: DisposedITAT PatnaAY 2015-16
BIHAR STATE ELECTRICITY BOARD,PATNA vs INCOME TAX OFFICER, WARD 2(1), PATNA
ITA 14/PAT/2023[2012-13]Status: HeardITAT PatnaAY 2012-13
AHAMED ANSARI KAIPPALATH KUNJU,ERNAKULAM vs ASSISTANT COMMISSIONER OF INCOME TAX, OFFICE OF ASSISTANT COMMISSIONER OF INCOME TAX
ITA 864/COCH/2026[2022-23]Status: DisposedITAT CochinAY 2022-23
