Recent Judgments
Latest ITAT tax tribunal orders across all benches.(361,862 total)
THE RADIOLOGY EDUCATION FOUNDATION,MUMBAI vs COMMISSIONER OF INCOME TAX (EXEMPTION), MUMBAI, MUMBAI
ITA 7639/MUM/2026[2026-2027]Status: DisposedITAT MumbaiAY 2026-2027
THE RADIOLOGY EDUCATION FOUNDATION,MUMBAI vs COMMISSIONER OF INCOME TAX (EXEMPTION) MUMBAI, MUMBAI
ITA 7638/MUM/2026[2026-2027]Status: DisposedITAT MumbaiAY 2026-2027
SHREE VALLABHACHARYA FOUNDATION,MUMBAI vs COMMISIONER OF INCOME TAX (EXEMPTION), MUMBAI, MUMBAI
ITA 7637/MUM/2026[2026-2027]Status: DisposedITAT MumbaiAY 2026-2027
SHREE VALLABHACHARYA FOUNDATION,MUMBAI vs COMMISSIONER OF INCOME TAX(EXEMPTION), MUMBAI
ITA 7636/MUM/2026[2026-2027]Status: DisposedITAT MumbaiAY 2026-2027
SANTOKBA & PREMKORBA CHARITABLE TRUST,JYOTI, BAPUBHAI VASHI ROAD vs CIT (EXEMPTIONS), MUMBAI, MUMBAI
ITA 7635/MUM/2026[2027-28]Status: DisposedITAT MumbaiAY 2027-28
MANJULA PRANLAL GAGLANI AND PRANLAL BHAICHAND GAGLANI PUBLIC CHARITABLE TRUST,MUMBAI vs COMMISSIONER OF INCOME TAX (EXEMPTION), MUMBAI, MUMBAI
ITA 7631/MUM/2026[2026-2027]Status: DisposedITAT MumbaiAY 2026-2027
MANJULA PRANLAL GAGLANI AND PRANLAL BHAICHAND GAGLANI PUBLIC CHARITABLE TRUST,MUMBAI vs COMMISIONER OF INCOME TAX (EXEMPTION), MUMBAI, MUMBAI
ITA 7630/MUM/2026[2026-2027]Status: DisposedITAT MumbaiAY 2026-2027
PRAYAS EDUCATION FOUNDATION,AKASHWANI , MALWANI vs INCOME TAX OFFICER, CUMBALLA HILL MTNL TE BUILDING
ITA 7490/MUM/2026[2025-26]Status: DisposedITAT MumbaiAY 2025-26
SHRI SANT SITARAMBUA WALAWALKAR CHARITABLE TRUST,MUMBAI vs CIT(EXEMPTIONS), MUMBAI, MUMBAI
ITA 7471/MUM/2026[2026-2027]Status: DisposedITAT MumbaiAY 2026-2027
SHRI SANT SITARAMBUA WALAWALKAR CHARITABLE TRUST,MUMBAI vs CIT(EXEMPTIONS), MUMBAI, MUMBAI
ITA 7470/MUM/2026[2026-2027]Status: DisposedITAT MumbaiAY 2026-2027
ALOG WELFARE FOUNDATION,MUMBAI vs CIT (EXEMPTIONS), MUMBAI
ITA 7430/MUM/2026[2026-27]Status: DisposedITAT MumbaiAY 2026-27
MISSION COMPASSION FOUNDATION,MUMBAI vs CIT (EXEMPTIONS), MUMBAI
ITA 7359/MUM/2026[2025-2026]Status: DisposedITAT MumbaiAY 2025-2026
AROKIASWAMY VELUMANI,BENGALURU vs INCOME TAX OFFICER 15(3)(1), MUMBAI, MUMBAI
ITA 1946/MUM/2026[2023-2024]Status: DisposedITAT MumbaiAY 2023-2024
DY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE 4 1, MUMBAI vs SUSNEH INFRAPARK PRIVATE LIMITED, MUMBAI
ITA 9262/MUM/2025[2024-25]Status: DisposedITAT MumbaiAY 2024-25
DY COMMISSIONER OF INCOME TAX CENTRAL CIRCLE 4 1, MUMBAI vs SUSHNEH INFRAPARK PRIVATE LIMITED, MUMBAI
ITA 9261/MUM/2025[2023-24]Status: DisposedITAT MumbaiAY 2023-24
DY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE 4(1), MUMBAI vs SUSNEH INFRAPARK PRIVATE LIMITED, MUMBAI
ITA 9260/MUM/2025[2022-23]Status: DisposedITAT MumbaiAY 2022-23
SUSNEH INFRAPARK PRIVATE LIMITED,MUMBAI vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-4(1), MUMBAI, MUMBAI
ITA 8544/MUM/2025[2024-25]Status: DisposedITAT MumbaiAY 2024-25
SUSNEH INFRAPARK PRIVATE LIMITED,MUMBAI vs ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-4(1), MUMBAI, MUMBAI
ITA 8543/MUM/2025[2023-24]Status: DisposedITAT MumbaiAY 2023-24
SUSNEH INFRAPARK PRIVATE LIMITED,MUMBAI vs ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-4(1), MUMBAI, MUMBAI
ITA 8542/MUM/2025[2022-23]Status: DisposedITAT MumbaiAY 2022-23
SUSNEH INFRAPARK PRIVATE LIMITED,MUMBAI vs ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-4(1), MUMBAI, MUMBAI
ITA 8541/MUM/2025[2021-22]Status: DisposedITAT MumbaiAY 2021-22
ALLEPPY CHITS PRIVATE LIMITED,BENGALURU vs INCOME TAX OFFICER WARD 2(2), NEW DELHI
ITA 4702/DEL/2026[2011-12]Status: DisposedITAT DelhiAY 2011-12
INCOME TAX OFFICER, WARD-6(1), DELHI vs COLAB PLATFORMS LIMITED, DELHI
ITA 4692/DEL/2026[2018-19]Status: DisposedITAT DelhiAY 2018-19
IT J RETAILS PVT LTD,DELHI vs DCIT CC-25, DELHI
ITA 3775/DEL/2026[2017-18]Status: DisposedITAT DelhiAY 2017-18
TCI INSTITUTE OF LOGISTICS,FARIDABAD HARYANA vs EXEMPTIONS WARD, FARIDABAD HARYANA, EXEMPTIONS WARD, FARIDABAD HARYANA
ITA 2765/DEL/2026[2026-27]Status: DisposedITAT DelhiAY 2026-27
MANISH ARORA,DELHI vs INCOME TAX OFFICER, DELHI
ITA 8291/DEL/2025[2018-19]Status: DisposedITAT DelhiAY 2018-19
DY. COMMISSIONER OF INCOME TAX, CIRCLE-1(1), PUNE, PUNE vs BARAMATI AGRO LIMITED , PUNE
ITTPA 376/PUN/2026[2020-21]Status: DisposedITAT PuneAY 2020-21
MISTRY CONSTRUCTION CO. PVT. LTD.,MUMBAI, MAHARASHTRA vs ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE 7(2), MUMBAI, MUMBAI, MAHARASHTRA
ITSSA 5419/MUM/2024[2007-08]Status: DisposedITAT MumbaiAY 2007-08
MISTRY CONSTRUCTION CO. PVT. LTD.,MUMBAI, MAHARASHTRA vs ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE 7(2), MUMBAI, MUMBAI, MAHARASHTRA
ITSSA 5418/MUM/2024[2008-09]Status: DisposedITAT MumbaiAY 2008-09
STATE BANK OF INDIA,JAMNAGAR vs ASSISTANT REGISTRAR, RAJKOT
ITA 199/RJT/2026[2017-18]Status: DisposedITAT RajkotAY 2017-18
BHAVANABEN SAMATBHAI BORKHATARIYA,RAJKOT vs PR. CIT, RAJKOT-1, RAJKOT, RAJKOT
ITA 355/RJT/2025[2020-21]Status: DisposedITAT RajkotAY 2020-21
