Recent Judgments
Latest ITAT tax tribunal orders across all benches.(361,845 total)
DILIP ANANTHANARAYANAN,BANGALORE vs DCIT, CENTRAL CIRCLE-4(3)(1), BANGALORE
ITA 2006/BANG/2026[2020-21]Status: DisposedITAT BangaloreAY 2020-21
SUDHAKAR LAKSHMI,BENGALURU vs ITO WARD-2(1)(1),BLR, BENGALURU
ITA 1556/BANG/2026[2017-18]Status: DisposedITAT BangaloreAY 2017-18
SUDHAKAR LAKSHMI,BENGALURU vs ITO WARD-2(1)(1),BLR, BENGALURU
ITA 1555/BANG/2026[2017-2018]Status: DisposedITAT BangaloreAY 2017-2018
BASAVANA MATHIKERE CHANNAIAH RAMAKRISHNA ,BANGALORE vs DCIT, BANGALORE
ITA 1078/BANG/2026[2018-2019]Status: DisposedITAT BangaloreAY 2018-2019
THASIL BABU,BENGALURU vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2(2), BANGALORE
ITA 787/BANG/2025[2019-20]Status: DisposedITAT BangaloreAY 2019-20
THASIL BABU,BENGALURU vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2(2), BANGALORE
ITA 786/BANG/2025[2019-20]Status: DisposedITAT BangaloreAY 2019-20
THASIL BABU,BENGALURU vs DEPUTY COMMISSIONER OF INCOME TAX OFFICE, CENTRAL CIRCLE-2(2), BANGALORE
ITA 785/BANG/2025[2018-19]Status: DisposedITAT BangaloreAY 2018-19
THASIL BABU,BENGALURU vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2(2), BANGALORE
ITA 784/BANG/2025[2018-19]Status: DisposedITAT BangaloreAY 2018-19
ROCKLINE ENTERTAINMENTS PRIVATE LIMITED,BENGALURU vs DCIT, CENTRAL CIRCLE-2(1), BANGALORE
ITA 1562/BANG/2025[2018-19]Status: DisposedITAT BangaloreAY 2018-19
SHRI MEGHJI RAVJI & HANSBAI MEGHJI RAMBHIYA PUBLIC CHARITABLE TRUST,MUMBAI vs COMMISSIONER OF INCOME TAX(EXEMPTION),MUMBAI, MUMBAI
ITA 7685/MUM/2026[2026-2027]Status: DisposedITAT MumbaiAY 2026-2027
SHRI MEGHJI RAVJI & HANSBAI MEGHJI RAMBHIYA PUBLIC CHARITABLE TRUST,MUMBAI vs COMMISSIONER OF INCOME TAX(EXEMPTION),MUMBAI, MUMBAI
ITA 7684/MUM/2026[2026-2027]Status: DisposedITAT MumbaiAY 2026-2027
P B KAPOLE SANATORIUM TRUST,MUMBAI vs CIT (EXEMPTIONS), MUMBAI, CIT (EXEMPTIONS), MUMBAI
ITA 7670/MUM/2026[2026-2027]Status: DisposedITAT MumbaiAY 2026-2027
MINICOY PEOPLES WELFARE ASSOCIATION,MUMBAI vs ITO- EXM- WARD 2(1), MUMBAI, MUMBAI
ITA 7668/MUM/2026[2026-27]Status: DisposedITAT MumbaiAY 2026-27
THE RADIOLOGY EDUCATION FOUNDATION,MUMBAI vs COMMISSIONER OF INCOME TAX (EXEMPTION), MUMBAI, MUMBAI
ITA 7639/MUM/2026[2026-2027]Status: DisposedITAT MumbaiAY 2026-2027
THE RADIOLOGY EDUCATION FOUNDATION,MUMBAI vs COMMISSIONER OF INCOME TAX (EXEMPTION) MUMBAI, MUMBAI
ITA 7638/MUM/2026[2026-2027]Status: DisposedITAT MumbaiAY 2026-2027
SHREE VALLABHACHARYA FOUNDATION,MUMBAI vs COMMISIONER OF INCOME TAX (EXEMPTION), MUMBAI, MUMBAI
ITA 7637/MUM/2026[2026-2027]Status: DisposedITAT MumbaiAY 2026-2027
SHREE VALLABHACHARYA FOUNDATION,MUMBAI vs COMMISSIONER OF INCOME TAX(EXEMPTION), MUMBAI
ITA 7636/MUM/2026[2026-2027]Status: DisposedITAT MumbaiAY 2026-2027
SANTOKBA & PREMKORBA CHARITABLE TRUST,JYOTI, BAPUBHAI VASHI ROAD vs CIT (EXEMPTIONS), MUMBAI, MUMBAI
ITA 7635/MUM/2026[2027-28]Status: DisposedITAT MumbaiAY 2027-28
MANJULA PRANLAL GAGLANI AND PRANLAL BHAICHAND GAGLANI PUBLIC CHARITABLE TRUST,MUMBAI vs COMMISSIONER OF INCOME TAX (EXEMPTION), MUMBAI, MUMBAI
ITA 7631/MUM/2026[2026-2027]Status: DisposedITAT MumbaiAY 2026-2027
MANJULA PRANLAL GAGLANI AND PRANLAL BHAICHAND GAGLANI PUBLIC CHARITABLE TRUST,MUMBAI vs COMMISIONER OF INCOME TAX (EXEMPTION), MUMBAI, MUMBAI
ITA 7630/MUM/2026[2026-2027]Status: DisposedITAT MumbaiAY 2026-2027
PRAYAS EDUCATION FOUNDATION,AKASHWANI , MALWANI vs INCOME TAX OFFICER, CUMBALLA HILL MTNL TE BUILDING
ITA 7490/MUM/2026[2025-26]Status: DisposedITAT MumbaiAY 2025-26
SHRI SANT SITARAMBUA WALAWALKAR CHARITABLE TRUST,MUMBAI vs CIT(EXEMPTIONS), MUMBAI, MUMBAI
ITA 7471/MUM/2026[2026-2027]Status: DisposedITAT MumbaiAY 2026-2027
SHRI SANT SITARAMBUA WALAWALKAR CHARITABLE TRUST,MUMBAI vs CIT(EXEMPTIONS), MUMBAI, MUMBAI
ITA 7470/MUM/2026[2026-2027]Status: DisposedITAT MumbaiAY 2026-2027
ALOG WELFARE FOUNDATION,MUMBAI vs CIT (EXEMPTIONS), MUMBAI
ITA 7430/MUM/2026[2026-27]Status: DisposedITAT MumbaiAY 2026-27
MISSION COMPASSION FOUNDATION,MUMBAI vs CIT (EXEMPTIONS), MUMBAI
ITA 7359/MUM/2026[2025-2026]Status: DisposedITAT MumbaiAY 2025-2026
AROKIASWAMY VELUMANI,BENGALURU vs INCOME TAX OFFICER 15(3)(1), MUMBAI, MUMBAI
ITA 1946/MUM/2026[2023-2024]Status: DisposedITAT MumbaiAY 2023-2024
DY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE 4 1, MUMBAI vs SUSNEH INFRAPARK PRIVATE LIMITED, MUMBAI
ITA 9262/MUM/2025[2024-25]Status: DisposedITAT MumbaiAY 2024-25
DY COMMISSIONER OF INCOME TAX CENTRAL CIRCLE 4 1, MUMBAI vs SUSHNEH INFRAPARK PRIVATE LIMITED, MUMBAI
ITA 9261/MUM/2025[2023-24]Status: DisposedITAT MumbaiAY 2023-24
DY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE 4(1), MUMBAI vs SUSNEH INFRAPARK PRIVATE LIMITED, MUMBAI
ITA 9260/MUM/2025[2022-23]Status: DisposedITAT MumbaiAY 2022-23
SUSNEH INFRAPARK PRIVATE LIMITED,MUMBAI vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-4(1), MUMBAI, MUMBAI
ITA 8544/MUM/2025[2024-25]Status: DisposedITAT MumbaiAY 2024-25