Recent Judgments
Latest ITAT tax tribunal orders across all benches.(361,826 total)
ARSHA VIDYA RESEARCH AND PUBLICATION TRUST,CHENNAI vs CIT EXEMPTIONS, CHENNAI
ITA 2906/CHNY/2026[-]Status: DisposedITAT Chennai
KAYATHAR MILK PRODUCERS COOP SOCIETY,TUTUCORIN vs ITO, WARD-2,, TUTICORIN
ITA 2649/CHNY/2026[2019-20]Status: DisposedITAT ChennaiAY 2019-20
ASSISTANT COMMISSIONER OF INCOME TAX, MADURAI vs JEGATHESE RAMACHANDRAN, MADURAI
ITA 1769/CHNY/2026[2018-19]Status: DisposedITAT ChennaiAY 2018-19
SELVI,CHENNAI vs ITO, NCW-19(3), CHENNAI
ITA 1408/CHNY/2026[2017-18]Status: DisposedITAT ChennaiAY 2017-18
LATE MR. SYED IMAM SYED ISMAIL (REPRESENTED) BY HIS LEGAL HEIR- SYED ISMAIL JAWAHAR,THOOTHKUDI vs ITO, WARD-4, TUTICORIN, TUTICORIN
ITA 3997/CHNY/2025[2017-18]Status: DisposedITAT ChennaiAY 2017-18
CHIDAMBARAM VEERAMANI,ARANTHANGI vs ITO, WARD-1,, PUDUKKOTTAI
ITA 3882/CHNY/2025[2020-21]Status: DisposedITAT ChennaiAY 2020-21
INCOME TAX OFFICER, PUDUKKOTTAI vs SINGARAM SURESH KUMAR, PUDUKKOTTAI
ITA 3800/CHNY/2025[2014-15]Status: DisposedITAT ChennaiAY 2014-15
SJB AUTOMOBILES PVT. LTD.,COIMBATORE vs ACIT, CORPORATE CIRCLE-1,, COIMBATORE
ITA 316/CHNY/2025[2017-18]Status: DisposedITAT ChennaiAY 2017-18
PANDIYAN ADIYAPATHAM,CHENNAI vs DCIT/ACIT, CIRCLE 3(3)(1), BANGALORE, BANGALORE
ITA 913/BANG/2026[2022-2023]Status: DisposedITAT BangaloreAY 2022-2023
SHREE STHANAKWASI JAIN TRUST THYAGARAJANAGAR,BANGALORE vs INCOME TAX OFFICER (EXEMPTIONS), WARD - 3, BANGALORE
ITA 613/BANG/2026[2018-19]Status: DisposedITAT BangaloreAY 2018-19
BASTIMAL PARMAR DINESH KUMAR,BENGALURU vs INCOME TAX OFFICER, WARD 5(2)(1), BANGALORE, BENGALURU
ITA 353/BANG/2026[2020-21]Status: DisposedITAT BangaloreAY 2020-21
DILIP ANANTHANARAYANAN,BANGALORE vs DCIT, CENTRAL CIRCLE-4(3)(1), BANGALORE
ITA 2006/BANG/2026[2020-21]Status: DisposedITAT BangaloreAY 2020-21
SUDHAKAR LAKSHMI,BENGALURU vs ITO WARD-2(1)(1),BLR, BENGALURU
ITA 1556/BANG/2026[2017-18]Status: DisposedITAT BangaloreAY 2017-18
SUDHAKAR LAKSHMI,BENGALURU vs ITO WARD-2(1)(1),BLR, BENGALURU
ITA 1555/BANG/2026[2017-2018]Status: DisposedITAT BangaloreAY 2017-2018
BASAVANA MATHIKERE CHANNAIAH RAMAKRISHNA ,BANGALORE vs DCIT, BANGALORE
ITA 1078/BANG/2026[2018-2019]Status: DisposedITAT BangaloreAY 2018-2019
THASIL BABU,BENGALURU vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2(2), BANGALORE
ITA 787/BANG/2025[2019-20]Status: DisposedITAT BangaloreAY 2019-20
THASIL BABU,BENGALURU vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2(2), BANGALORE
ITA 786/BANG/2025[2019-20]Status: DisposedITAT BangaloreAY 2019-20
THASIL BABU,BENGALURU vs DEPUTY COMMISSIONER OF INCOME TAX OFFICE, CENTRAL CIRCLE-2(2), BANGALORE
ITA 785/BANG/2025[2018-19]Status: DisposedITAT BangaloreAY 2018-19
THASIL BABU,BENGALURU vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2(2), BANGALORE
ITA 784/BANG/2025[2018-19]Status: DisposedITAT BangaloreAY 2018-19
ROCKLINE ENTERTAINMENTS PRIVATE LIMITED,BENGALURU vs DCIT, CENTRAL CIRCLE-2(1), BANGALORE
ITA 1562/BANG/2025[2018-19]Status: DisposedITAT BangaloreAY 2018-19
SHRI MEGHJI RAVJI & HANSBAI MEGHJI RAMBHIYA PUBLIC CHARITABLE TRUST,MUMBAI vs COMMISSIONER OF INCOME TAX(EXEMPTION),MUMBAI, MUMBAI
ITA 7685/MUM/2026[2026-2027]Status: DisposedITAT MumbaiAY 2026-2027
SHRI MEGHJI RAVJI & HANSBAI MEGHJI RAMBHIYA PUBLIC CHARITABLE TRUST,MUMBAI vs COMMISSIONER OF INCOME TAX(EXEMPTION),MUMBAI, MUMBAI
ITA 7684/MUM/2026[2026-2027]Status: DisposedITAT MumbaiAY 2026-2027
P B KAPOLE SANATORIUM TRUST,MUMBAI vs CIT (EXEMPTIONS), MUMBAI, CIT (EXEMPTIONS), MUMBAI
ITA 7670/MUM/2026[2026-2027]Status: DisposedITAT MumbaiAY 2026-2027
MINICOY PEOPLES WELFARE ASSOCIATION,MUMBAI vs ITO- EXM- WARD 2(1), MUMBAI, MUMBAI
ITA 7668/MUM/2026[2026-27]Status: DisposedITAT MumbaiAY 2026-27
THE RADIOLOGY EDUCATION FOUNDATION,MUMBAI vs COMMISSIONER OF INCOME TAX (EXEMPTION), MUMBAI, MUMBAI
ITA 7639/MUM/2026[2026-2027]Status: DisposedITAT MumbaiAY 2026-2027
THE RADIOLOGY EDUCATION FOUNDATION,MUMBAI vs COMMISSIONER OF INCOME TAX (EXEMPTION) MUMBAI, MUMBAI
ITA 7638/MUM/2026[2026-2027]Status: DisposedITAT MumbaiAY 2026-2027
SHREE VALLABHACHARYA FOUNDATION,MUMBAI vs COMMISIONER OF INCOME TAX (EXEMPTION), MUMBAI, MUMBAI
ITA 7637/MUM/2026[2026-2027]Status: DisposedITAT MumbaiAY 2026-2027
SHREE VALLABHACHARYA FOUNDATION,MUMBAI vs COMMISSIONER OF INCOME TAX(EXEMPTION), MUMBAI
ITA 7636/MUM/2026[2026-2027]Status: DisposedITAT MumbaiAY 2026-2027
SANTOKBA & PREMKORBA CHARITABLE TRUST,JYOTI, BAPUBHAI VASHI ROAD vs CIT (EXEMPTIONS), MUMBAI, MUMBAI
ITA 7635/MUM/2026[2027-28]Status: DisposedITAT MumbaiAY 2027-28
MANJULA PRANLAL GAGLANI AND PRANLAL BHAICHAND GAGLANI PUBLIC CHARITABLE TRUST,MUMBAI vs COMMISSIONER OF INCOME TAX (EXEMPTION), MUMBAI, MUMBAI
ITA 7631/MUM/2026[2026-2027]Status: DisposedITAT MumbaiAY 2026-2027
