Recent Judgments
Latest ITAT tax tribunal orders across all benches.(361,826 total)
AADI PROCON PRIVATE LIMITED,NAVRANPURA vs INCOME TAX OFFICE WARD 1(1)(1), AHMEDABAD, AMBAWADI
ITA 1403/AHD/2025[2016-17]Status: DisposedITAT ChandigarhAY 2016-17
GOYAL EDIBLES PRIVATE LIMITED,GORAKHPUR vs ACIT CIRCLE-1, GORAKHPUR
ITA 55/VNS/2025[2018-2019]Status: DisposedITAT DelhiAY 2018-2019
ACIT, CIRCLE - 1, GORAKHPUR vs BAJRANG BAHADUR SINGH, GORAKHPUR
ITA 49/VNS/2018[2012-2013]Status: DisposedITAT VaranasiAY 2012-2013
CHETANKUMAR SURESHCHANDRA SHAH,SURAT vs ITO WARD 1(5) , BHARUCH
ITA 1431/SRT/2025[2014-15]Status: DisposedITAT SuratAY 2014-15
OJAS ASHOK MEHTA ,SURAT vs INCOME TAX OFFICER, WARD-2(3)(3), SURAT
ITA 617/SRT/2024[2012-13]Status: DisposedITAT SuratAY 2012-13
SUDHANSHU BHUSHAN SINHA,PATNA vs AO ITO WARD 6(1), PATNA/ , LOK NAYAK BHAWAN
ITA 441/PAT/2026[2017-18]Status: HeardITAT PatnaAY 2017-18
OXYGEN A MOVEMENT EDUCATIONAL TRUST,PATNA vs INCOME TAX OFFICER, EXEMPTION, PATNA
ITA 425/PAT/2026[2021-22]Status: HeardITAT PatnaAY 2021-22
DY. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE, MUZAFFARPUR, MUZAFFARPUR vs BINDU DEVI, SIWAN
ITA 543/PAT/2025[2023-24]Status: DisposedITAT PatnaAY 2023-24
DY. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE, MUZAFFARPUR, MUZAFFARPUR vs ANAND KUMAR, CHOWK BAZAR
ITA 542/PAT/2025[2023-24]Status: DisposedITAT PatnaAY 2023-24
DY. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE, MUZAFFARPUR, MUZAFFARPUR vs ANAND JEWELLERS AND CO., CHOWK BAZAR, PURANI BAZAZI
ITA 541/PAT/2025[2023-24]Status: DisposedITAT PatnaAY 2023-24
SIPPY DUBEY,BHAGALPUR vs JCIT, RANGE-1, BHAGALPUR, BHAGALPUR
ITA 501/PAT/2024[2015-16]Status: HeardITAT PatnaAY 2015-16
LAXMI ENGINEERING INDUSTRIES (BHOPAL) PRIVATE LIMITED,BHOPAL vs ITO-5(1), BHOPAL, BHOPAL
ITA 827/IND/2025[2018-19]Status: DisposedITAT IndoreAY 2018-19
LAXMI ENGINEERING INDUSTRIES (BHOPAL) PRIVATE LIMITED,BHOPAL vs ITO-5(1), BHOPAL, BHOPAL
ITA 826/IND/2025[2018-19]Status: DisposedITAT IndoreAY 2018-19
RAGHAV SETHI,INDORE vs DCIT-1(1), INDORE, INDORE
ITA 1040/IND/2025[2018-19]Status: DisposedITAT IndoreAY 2018-19
RAGHAV SETHI,INDORE vs DCIT-1(1), INDORE, INDORE
ITA 1039/IND/2025[2016-17]Status: DisposedITAT IndoreAY 2016-17
DINESH KUMAR MISHRA,LUCKNOW vs D/ACIT RANGE-1, LUCKNOW
ITA 833/LKW/2026[2019-20]Status: DisposedITAT LucknowAY 2019-20
DINESH KUMAR MISHRA,LUCKNOW vs D/ACIT RANGE-1, LUCKNOW
ITA 832/LKW/2026[2019-20]Status: DisposedITAT LucknowAY 2019-20
COUNCIL OF SCIENCE & TECHNOLOGY U.P. LUCKNOW SOCIETY,LUCKNOW vs ITO-4(1), LUCKNOW
ITA 799/LKW/2026[2018-19]Status: DisposedITAT LucknowAY 2018-19
COUNCIL OF SCIENCE & TECHNOLOGY U.P. LUCKNOW SOCIETY,LUCKNOW vs ITO-4(1), LUCKNOW, LUCKNOW
ITA 798/LKW/2026[2018-19]Status: DisposedITAT LucknowAY 2018-19
COUNCIL OF SCIENCE & TECHNOLOGY U.P. LUCKNOW SOCIETY,LUCKNOW vs ITO-4(1), LUCKNOW, LUCKNOW
ITA 797/LKW/2026[2018-19]Status: DisposedITAT LucknowAY 2018-19
RAMLAKHAN,HARDOI vs ITO-3(2), HARDOI, HARDOI
ITA 487/LKW/2026[2020-21]Status: DisposedITAT LucknowAY 2020-21
SAHAB BUX YADAV,LUCKNOW vs DCIT, , LUCKNOW
ITA 332/LKW/2026[2017-18]Status: DisposedITAT LucknowAY 2017-18
MOHD FIROZ,KANPUR vs ITO,, KANPUR
ITA 18/LKW/2026[2019-20]Status: DisposedITAT LucknowAY 2019-20
ANSHU BANSAL,LUCKNOW vs ITO- 1(1), LUCKNOW-NEW, LUCKNOW
ITA 842/LKW/2025[2018-19]Status: DisposedITAT LucknowAY 2018-19
DINESH SOAPS AND DETERGENTS ,KANPUR vs THE ASSISTANT COMMISSIONER OF INCOME TAX , KANPUR
ITA 669/LKW/2025[2017-18]Status: DisposedITAT LucknowAY 2017-18
SULTANPUR ZILA SAHKARI BANK LIMITED,SULTANPUR vs ACIT, DCIT CIRCLE FAIZABAD
ITA 382/LKW/2025[2015-16]Status: DisposedITAT LucknowAY 2015-16
PRIYA NIGAM,LUCKNOW vs NFAC DELHI/ITO-3(1), LUCKNOW
ITA 1010/LKW/2025[2021-22]Status: DisposedITAT LucknowAY 2021-22
SHRI RASIK BALLABH RASTOGI,LUCKNOW vs INCOME TAX OFFICER- 6(3), LUCKNOW
ITA 445/LKW/2019[2014-15]Status: DisposedITAT LucknowAY 2014-15
ACIT, CENTRAL CIRCLE-2(1), HYDERABAD vs SAKET ENGINEERS PVT LTD, HYDERABAD
ITA 2210/HYD/2026[2014-15]Status: DisposedITAT HyderabadAY 2014-15
ARSHA VIDYA RESEARCH AND PUBLICATION TRUST,CHENNAI vs CIT EXEMPTIONS , CHENNAI
ITA 2907/CHNY/2026[-]Status: DisposedITAT Chennai