Recent Judgments
Latest ITAT tax tribunal orders across all benches.(361,826 total)
CHIDAMBARAM VEERAMANI,ARANTHANGI vs ITO, WARD-1,, PUDUKKOTTAI
ITA 3882/CHNY/2025[2020-21]Status: DisposedITAT KolkataAY 2020-21
INCOME TAX OFFICER, PUDUKKOTTAI vs SINGARAM SURESH KUMAR, PUDUKKOTTAI
ITA 3800/CHNY/2025[2014-15]Status: DisposedITAT KolkataAY 2014-15
SJB AUTOMOBILES PVT. LTD.,COIMBATORE vs ACIT, CORPORATE CIRCLE-1,, COIMBATORE
ITA 316/CHNY/2025[2017-18]Status: DisposedITAT KolkataAY 2017-18
PANDIYAN ADIYAPATHAM,CHENNAI vs DCIT/ACIT, CIRCLE 3(3)(1), BANGALORE, BANGALORE
ITA 913/BANG/2026[2022-2023]Status: DisposedITAT ChennaiAY 2022-2023
SRI KAVERY KODAVA ASSOCIATION MYSURU EAST,MYSURU vs COMMISSIONER OF INCOME-TAX (EXEMPTIONS), BENGALURU
ITA 750/BANG/2026[2026-27]Status: DisposedITAT ChennaiAY 2026-27
SRI KAVERY KODAVA ASSOCIATION MYSURU EAST,MYSURU vs COMMISSIONER OF INCOME-TAX (EXEMPTIONS), BENGALURU
ITA 748/BANG/2026[2026-27]Status: DisposedITAT ChennaiAY 2026-27
YOUTH BRIGADE CHARITABLE TRUST,BANGALORE vs CIT(E), BANGALORE
ITA 707/BANG/2026[2025-2026]Status: DisposedITAT ChennaiAY 2025-2026
SHREE STHANAKWASI JAIN TRUST THYAGARAJANAGAR,BANGALORE vs INCOME TAX OFFICER (EXEMPTIONS), WARD - 3, BANGALORE
ITA 613/BANG/2026[2018-19]Status: DisposedITAT ChennaiAY 2018-19
SAH CHARITABLE TRUST,MUMBAI vs SALIL MISHRA, CIT(EXEMPTION), , MUMBAI
ITA 5754/MUM/2026[2026-2027]Status: DisposedITAT MumbaiAY 2026-2027
SAH CHARITABLE TRUST,MUMBAI vs SALIL MISHRA, CIT(EXEMPTION), MUMBAI
ITA 5753/MUM/2026[2026-2027]Status: DisposedITAT MumbaiAY 2026-2027
JIPIN JINI,ITANAGAR vs ITO WARD - NORTH LAKHIMPUR, NORTH LAKHIMPUR
ITA 502/GTY/2026[2023-24]Status: DisposedITAT GuwahatiAY 2023-24
LAMPHRANG KONGWANG,MEGHALAYA vs DCIT, CENTRAL CIRCLE-1, GUWAHATI, GUWAHATI
ITA 366/GTY/2026[2019-20]Status: DisposedITAT GuwahatiAY 2019-20
STATE BANK OF INDIA,JAMNAGAR vs ASSISTANT REGISTRAR, RAJKOT
ITA 199/RJT/2026[2017-18]Status: HeardITAT RajkotAY 2017-18
HOLY CROSS HIGH SCHOOL,LOWER PAREL, MUMBAI vs CIT(EXEMPTION), MUMBAI, CUMBALLA, MUMBAI
ITA 5906/MUM/2026[2026-27]Status: DisposedITAT MumbaiAY 2026-27
HOLY FAMILY SCHOOL,CHEMBUR, MUMBAI vs CIT(EXEMPTION), MUMBAI, CUMBALLA, MUMBAI
ITA 5767/MUM/2026[2026-27]Status: DisposedITAT MumbaiAY 2026-27
HOLY TRINITY CHURCH,POWAI vs COMMISSIONER OF INCOME TAX EXEMPTIONS MUMBAI , MUMBAI
ITA 5734/MUM/2026[2025-26]Status: DisposedITAT MumbaiAY 2025-26
HOLY FAMILY CHURCH,CHEMBUR, MUMBAI vs CIT(EXEMPTION), MUMBAI, CUMBALLA, MUMBAI
ITA 5710/MUM/2026[2026-27]Status: DisposedITAT MumbaiAY 2026-27
HOLY CROSS SCHOOL,MUMBAI vs COMMISSIONER OF INCOME TAX EXEMPTIONS, MUMBAI
ITA 5638/MUM/2026[2026-27]Status: DisposedITAT MumbaiAY 2026-27
HOLY CROSS SCHOOL,MUMBAI vs COMMISSIONER OF INCOME TAX EXEMPTIONS, MUMBAI
ITA 5628/MUM/2026[2026-27]Status: DisposedITAT MumbaiAY 2026-27
ST THOMAS CHURCH,MUMBAI vs COMMISSIONER OF INCOME TAX EXEMPTIONS, MUMBAI
ITA 5617/MUM/2026[2026-27]Status: DisposedITAT MumbaiAY 2026-27
SRI VRINDAVANA GOKULA CHARITABLE TRUST,BENGALURU vs CIT (EXEMPTIONS), BENGALURU
ITA 1554/BANG/2026[2026-27]Status: DisposedITAT BangaloreAY 2026-27
NITIN SANTOSH SINGH,MUMBAI vs WARD 24(3)(1), MUMBAI, PIRAMAL CHAMBER,MUMBAI
ITA 5261/MUM/2026[2018-19]Status: DisposedITAT MumbaiAY 2018-19
MYTHIC DEKOR PRIVATE LIMITED,THANE vs ASSTT. COMMISSIONER OF INCOME TAX, CIRCLE 4(3)(1), MUMBAI, MUMBAI
ITA 4528/MUM/2026[2017-18]Status: DisposedITAT MumbaiAY 2017-18
ACIT-6(1)(1),MUMBAI, MUMBAI vs ANCHOR CONSUMER PRODUCTS PRIVATE LIMITED FORMERLY KNOWN AS ANCHOR HEALTH AND BEAUTY CARE PVT.LTD, MUMBAI
ITA 6682/MUM/2025[2011-12]Status: DisposedITAT MumbaiAY 2011-12
PRANAV PRAKASHCHANDRA KANSARA,AHMEDABAD vs ITO WARD 5 3 2 AHMEDABAD, AAYAKAR BHAVAN VEJALPUR
ITA 911/AHD/2026[2013-14]Status: DisposedITAT ChandigarhAY 2013-14
ASIA PACIFIC RESOURCES PRIVATE LIMITED ,AHMEDABAD vs INCOME TAX OFFICER WARD 1(1)(3), AHMEDABAD
ITA 478/AHD/2026[2014-15]Status: DisposedITAT ChandigarhAY 2014-15
ASIA PACIFIC RESOURCES PRIVATE LIMITED,AHMEDABAD vs INCOME TAX OFFICER WARD 1(1)(3), AHMEDABAD
ITA 477/AHD/2026[2013-14]Status: DisposedITAT ChandigarhAY 2013-14
AAKASHDEEP FARMS PVT. LTD.,AHMEDABAD vs THE ITO, WARD-1(1)(1), AHMEDABAD
ITA 115/AHD/2026[2020-21]Status: DisposedITAT ChandigarhAY 2020-21
CHANCHAL BUILDCON,AHMEDABAD vs ITO.WD-6(1)(1), AHMEDABAD, AHMEDABAD
ITA 1038/AHD/2026[2018-19]Status: DisposedITAT ChandigarhAY 2018-19
PRAKASH CHEMICALS INTERNATIONAL PRIVATE LIMITED,VADODARA vs ACIT,CENTRAL CIRCLE-3(PREVIOUSLY CIRCLE-2(1)(2)), VADODARA
ITA 2495/AHD/2025[2016-17]Status: DisposedITAT ChandigarhAY 2016-17