Recent Judgments

SUMAN TECHNOMECH PRIVATE LIMITED,MAYUR VIHAR PH-I vs DEPUTY COMMISSIONER OF INCOME TAX CENTRAL CIRCLE-28, JHANDEWALAN EXTN.,

GENBUILD INFRAHOUSE PRIVATE LIMITED , WEST BENGAL vs DCIT CENTRAL CIRCLE -25 , NEW DELHI

GENBUILD INFRAHOUSE PRIVATE LIMITED,WEST BENGAL vs DCIT CENTRAL CIRCLE -25, NEW DELHI

GENBUILD INFRAHOUSE PRIVATE LIMITED ,WEST BENGAL vs DCIT CENTRAL CIRCLE -25 , NEW DELHI

DIVYA PRALOKIK DHAM,MUZAFFARNAGAR vs CIT E, LUCKNOW

SHIV COTEX INDIA PRIVATE LIMITED,DELHI vs DCIT CC, KARNAL

SAURABH SIROHI,MEERUT vs ACIT, CIRCLE 3(1), GURGAON

SUBHASH CHAND GULATI,DELHI vs ITO WARD 63(1), DELHI

ALANKIT IMAGINATIONS LIMITED,JHANDEWALAN EXTN. vs DEPUTY COMMISSIONER OF INCOME TAX CENTRAL CIRCLE-28, JHANDEWALAN EXTN.,

MADHU BALA,DELHI vs ACIT CENTRAL CIRCLE-16, DELHI

PRAVEEN KUMAR GUPTA,DELHI vs DCIT, CENTRAL CIRCLE-16, DELHI

URVARA AGRO PRIVATE LIMITED,DELHI vs INCOME TAX OFFICER, WARD 27(1), DELHI, NEW DELHI

AGMA POLYMERS PRIVATE LIMITED,NEW DELHI vs ASSISTANT COMMISSIONER OF INCOME TAX CENTRAL CIRCLE 28, NEW DELHI

AGMA POLYMERS PVT. LTD.,NEW DELHI vs DCIT, CENTRAL CIRCLE-28, DELHI, NEW DELHI

DCIT, CENTRAL CIRCLE -28, NEW DELHI vs NUTSHELL VYAPAAR PRIVATE LIMITED, KOLKATA

INCOME TAX OFFICER, ITO vs ALPHA INFRASOLUTION PVT. LTD., MAHILPUR EXTENSION

M/S MONNET ISPAT & ENERGY LTD.,,NEW DELHI vs ACIT, NEW DELHI

DCIT CC-15, NEW DELHI vs DEEPAK CHOPRA, NEW DELHI

INCOME TAX OFFICER, WARD-1, MEHSANA, MEHSANA vs HEMANTKUMAR FALJIBHAI CHAUDHARY, MEHSANA

Shri Sanjay Garg (Judicial Member), Shri Narendra Prasad Sinha (Accountant Member)

AMSAL CHEM PRIVATE LIMITED,MUMBAI vs PCIT-4, MUMBAI

SHRI SANDEEP GOSAIN (Judicial Member), SHRI PRABHASH SHANKAR (Accountant Member)

KAALSOHI PAPER TRADERS PRIVATE LIMITED,MUMBAI vs ITO WARD 5(2)(1) MUMBAI, MUMBAI

SHRI SANDEEP GOSAIN (Judicial Member)

PR. COMMISSIONER OF INCOME TAX-1 vs M/S AIS DISTRIBUTION SERVICES LTD.

HON'BLE MR. JUSTICE SUBRAMONIUM PRASAD,HON'BLE MS. JUSTICE RENU BHATNAGAR

PR. COMMISSIONER OF INCOME TAX-1 vs M/S AIS DISTRIBUTION SERVICES LTD.

HON'BLE MR. JUSTICE SUBRAMONIUM PRASAD,HON'BLE MS. JUSTICE RENU BHATNAGAR

M/S VARDHMAN PROPERTIES LTD. vs THE VALUE ADDES TAX OFFICER & ORS.

ARSHA VIDYA RESEARCH AND PUBLICATION TRUST,CHENNAI vs CIT EXEMPTIONS , CHENNAI

ARSHA VIDYA RESEARCH AND PUBLICATION TRUST,CHENNAI vs CIT EXEMPTIONS, CHENNAI

KAYATHAR MILK PRODUCERS COOP SOCIETY,TUTUCORIN vs ITO, WARD-2,, TUTICORIN

ASSISTANT COMMISSIONER OF INCOME TAX, MADURAI vs JEGATHESE RAMACHANDRAN, MADURAI

SELVI,CHENNAI vs ITO, NCW-19(3), CHENNAI

LATE MR. SYED IMAM SYED ISMAIL (REPRESENTED) BY HIS LEGAL HEIR- SYED ISMAIL JAWAHAR,THOOTHKUDI vs ITO, WARD-4, TUTICORIN, TUTICORIN