Recent Judgments
Latest ITAT tax tribunal orders across all benches.(361,826 total)
PUJYA SINDHI PANCHAYAT TRUST ,MUMBAI vs ITO EXEMPTION WARD 18(3), MUMBAI
ITA 1279/MUM/2026[2018-19]Status: DisposedITAT MumbaiAY 2018-19
HANOZE HARISH THAKKAR ,MUMBAI vs INCOME TAX OFFICER WARD 19(1)(5), MUMBAI
ITA 9314/MUM/2025[2014-15]Status: DisposedITAT MumbaiAY 2014-15
PLAY GAMES 24X7 PRIVATE LIMITED ,MUMBAI vs ACIT, CIRCLE 13(1)(2), MUMBAI
ITA 8301/MUM/2025[2020-21]Status: DisposedITAT MumbaiAY 2020-21
PLAY GAMES 24X7 PRIVATE LIMITED ,MUMBAI vs ACIT, CIRCLE 13(1)(2), MUMBAI
ITA 8300/MUM/2025[2015-16]Status: DisposedITAT MumbaiAY 2015-16
M/S. DEEPAK PURSHOTTAM SHAH (HUF),MUMBAI vs ACIT, CENTRAL CIRCLE -2, THANE
ITA 7352/MUM/2025[2009-10]Status: DisposedITAT MumbaiAY 2009-10
DCIT, CIRCLE-13(1)(2), MUMBAI, MUMBAI vs PLAY GAMES 24X7 PRIVATE LIMITED , MUMBAI
ITA 7077/MUM/2025[2020-21]Status: DisposedITAT MumbaiAY 2020-21
DCIT, MUMBAI vs PLAY GAMES 24X7 PRIVATE LIMITED , MUMBAI
ITA 7074/MUM/2025[2015-16]Status: DisposedITAT MumbaiAY 2015-16
MSRDC SEA LINK LIMITED ,MUMBAI vs PRINCIPAL COMMISSIONER OF INCOME TAX -4 , MUMBAI
ITA 3693/MUM/2025[2020-21]Status: DisposedITAT MumbaiAY 2020-21
THE LUBRIZOL CORPORATION ,USA,MUMBAI vs ASSISTANT COMMISSIONER OF INCOME TAX (INT. TAXATION)-3(1)(2), MUMBAI
ITA 1672/MUM/2022[2017-18]Status: DisposedITAT MumbaiAY 2017-18
TATA COMMUNICATIONS LTD,MUMBAI vs DCIT 1(3)(2), MUMBAI
ITA 977/MUM/2016[2011-12]Status: DisposedITAT MumbaiAY 2011-12
DCIT 1(3)(2), MUMBAI vs TATA COMMUNICATIONS LTD, MUMBAI
ITA 830/MUM/2016[2011-12]Status: DisposedITAT MumbaiAY 2011-12
GOVERNMENT INSTITUTE OF MEDICAL SCIENCES,GAUTAM BUDH NAGAR vs CIT EXEMPTION, LUCKNOW
ITA 8420/DEL/2026[Not Applicable]Status: DisposedITAT Delhi
M/S RAVI BUILDTECH (P) LTD.,GHAZIABAD vs DCIT/ACIT, CENTRAL CIRCLE, GHAZIABAD, GHAZIABAD
ITA 7460/DEL/2026[2016-17]Status: DisposedITAT DelhiAY 2016-17
M/S RAVI BUILDTECH (P) LTD.,GHAZIABAD vs DCIT/ACIT, CENTRAL CIRCLE, GHAZIABAD, GHAZIABAD
ITA 7459/DEL/2026[2015-16]Status: DisposedITAT DelhiAY 2015-16
BHIM SINGH DAGAR,FARIDABAD vs INCOME TAX OFFICER, WARD-1(1), FARIDABAD, FARIDABAD
ITA 6882/DEL/2026[2017-18]Status: DisposedITAT DelhiAY 2017-18
OXONIAN INDIA FOUNDATION,DELHI vs CIT (EXEMPTION), DELHI
ITA 5583/DEL/2026[NA]Status: DisposedITAT Delhi
OXONIAN INDIA FOUNDATION,DELHI vs CIT (EXEMPTION), DELHI
ITA 5582/DEL/2026[NA]Status: DisposedITAT Delhi
ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-52(1), NEW DELHI, DELHI vs MONICA KUMAR, NEW DELHI
ITA 5571/DEL/2026[2013-14]Status: DisposedITAT DelhiAY 2013-14
DHARAM PAL,FARIDABAD vs THE INCOME TAX OFFICER, WARD 1(1), FARIDABAD, FARIDABAD
ITA 4605/DEL/2026[2010-11]Status: DisposedITAT DelhiAY 2010-11
DHARAM PAL,FARIDABAD vs THE INCOME TAX OFFICER, WARD 1(1), FARIDABAD, FARIDABAD
ITA 4604/DEL/2026[2010-11]Status: DisposedITAT DelhiAY 2010-11
ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-52(1), NEW DELHI, NEW DELHI vs MONIKA KUMAR, NEW DELHI
ITA 4532/DEL/2026[2014-15]Status: DisposedITAT DelhiAY 2014-15
ROTARY NOIDA RESEARCH AND SOCIAL WELFARE TRUST,NOIDA vs ASSESSING OFFICER, GHAZIABAD
ITA 4261/DEL/2026[2018-19]Status: DisposedITAT DelhiAY 2018-19
DCIT CENTRAL CIRCLE 32, DELHI vs M/S CONSTRUCTO CAST PRIVATE LIMITED, DELHI
ITA 4119/DEL/2026[2020-21]Status: DisposedITAT DelhiAY 2020-21
ASHISH AGRAWAL, MODEL TOWN vs DEPUTY COMMISSIONER OF INCOME TAX CENTRAL CIRCLE-28, JHANDEWALAN EXTN.,
ITA 3846/DEL/2026[2019-2020]Status: DisposedITAT DelhiAY 2019-2020
CSL FOOD PRODUCTS PRIVATE LIMITED,GURJANWALA TOWN vs DEPUTY COMMISSIONER OF INCOME TAX CENTRAL CIRCLE-28, JHANDEWALAN EXTN.,
ITA 3844/DEL/2026[2019-2020]Status: DisposedITAT DelhiAY 2019-2020
MANISHA AGRAWAL,MODEL TOWN vs DEPUTY COMMISSIONER OF INCOME TAX CENTRAL CIRCLE-28, JHANDEWALAN EXTN.,
ITA 3843/DEL/2026[2017-2018]Status: DisposedITAT DelhiAY 2017-2018
MANISHA AGRAWAL,MODEL TOWN vs DEPUTY COMMISSIONER OF INCOME TAX CENTRAL CIRCLE-28, JHANDEWALAN EXTN.,
ITA 3842/DEL/2026[2015-2016]Status: DisposedITAT DelhiAY 2015-2016
MANISHA AGRAWAL,MODEL TOWN vs DEPUTY COMMISSIONER OF INCOME TAX CENTRAL CIRCLE-28, JHANDEWALAN EXTN.,
ITA 3841/DEL/2026[2014-2015]Status: DisposedITAT DelhiAY 2014-2015
MANISHA AGRAWAL,MODEL TOWN vs DEPUTY COMMISSIONER OF INCOME TAX CENTRAL CIRCLE-28, JHANDEWALAN EXTN.,
ITA 3840/DEL/2026[2013-2014]Status: DisposedITAT DelhiAY 2013-2014
SUMAN TECHNOMECH PRIVATE LIMITED,MAYUR VIHAR PH-I vs DEPUTY COMMISSIONER OF INCOME TAX CENTRAL CIRCLE-28, JHANDEWALAN EXTN.,
ITA 3839/DEL/2026[2015-2016]Status: DisposedITAT DelhiAY 2015-2016
