Recent Judgments
Latest ITAT tax tribunal orders across all benches.(361,826 total)
DY. COMMISSIONER OF INCOME TAX, CIRCLE-1(1), PUNEDY. COMMISSIONER OF INCOME TAX, CIRCLE-1(1), PUNE, PUNE vs A.G.S. CUSTOMER SERVICES (INDIA) PRIVATE LIMITED, PUNE
ITA 2040/PUN/2025[2010-11]Status: DisposedITAT PuneAY 2010-11
ABU HOSSEN GAZI,KOLKATA vs ITO, WARD 50(1),, KOLKATA
ITA 799/KOL/2026[2016-2017]Status: DisposedITAT KolkataAY 2016-2017
MANNOJ KUMAR JAIN,KOLKATA vs D.C.I.T., CC - 1(2), KOLKATA
ITA 411/KOL/2026[2013-2014]Status: DisposedITAT KolkataAY 2013-2014
M/S MAA KALI ADVISORY PRIVATE LIMITED,OLD COURT HOUSE CORNER vs ITO, WARD 8(1), KOLKATA, AAYAKAR BHAWAN
ITA 2500/KOL/2026[2009-10]Status: DisposedITAT KolkataAY 2009-10
ARUN KUMAR BHAUMIK,KOLKATA vs A.C.I.T., CIRCLE - 50(1), KOLKATA
ITA 1884/KOL/2026[2017-2018]Status: DisposedITAT KolkataAY 2017-2018
PAX TRAVELS PRIVATE LIMITED,KOLKATA vs DCIT CENTRAL CIRCLE 4(3), KOLKATA, KOLKATA
ITA 187/KOL/2026[2011-12]Status: DisposedITAT KolkataAY 2011-12
NIRAJ AGARWAL,KOLKATA vs ITO, WARD 6(1),, KOLKATA
ITA 1320/KOL/2026[2024-2025]Status: DisposedITAT KolkataAY 2024-2025
DOZCO (INDIA) PVT. LTD.,,KOLKATA vs DCIT, CIRCLE 1(1),, KOLKATA
ITA 2418/KOL/2025[2020-2021]Status: DisposedITAT KolkataAY 2020-2021
SUDISH SINGH,PURULIA vs INCOME TAX OFFICER, PURULIA
ITA 1216/KOL/2025[2018-2019]Status: DisposedITAT KolkataAY 2018-2019
DELL INTERNATIONAL SERVICES INDIA PRIVATE LIMTED(AS SUCCESSOR TO EMC IT SOLUTIONS INDIA PVT LTD.,),BANGALORE vs DCIT, TDS CIRCLE-1(1), BANGALORE
ITA 2888/BANG/2025[2018-19]Status: DisposedITAT BangaloreAY 2018-19
SCHOTT POONAWALLA PRIVATE LIMITED,MUMBAI vs DCIT3(3)(1) MUMBAI, MUMBAI
ITA 6143/MUM/2026[2021-22]Status: DisposedITAT MumbaiAY 2021-22
NARMADA NAVNIRMAN ABHIYAN,MUMBAI vs CIT EXEMPTIONS , MUMBAI
ITA 6117/MUM/2026[2026-2027]Status: DisposedITAT MumbaiAY 2026-2027
BOXCOWORLD LOGISTICS INDIA PRIVATE LIMITED,MUMBAI vs PRINCIPAL COMMISSIONER OF INCOME TAX- 6, MUMBAI
ITA 6094/MUM/2026[2022-23]Status: DisposedITAT MumbaiAY 2022-23
NARMADA NAVNIRMAN ABHIYAN,MUMBAI vs CIT EXEMPTIONS MUMBAI, MUMBAI
ITA 6075/MUM/2026[2026-2027]Status: DisposedITAT MumbaiAY 2026-2027
CHURCH OF OUR LADY OF ASSUMPTION,KANDIVALI WEST, MUMBAI vs CIT(EXEMPTION), MUMBAI, CUMBALLA, MUMBAI
ITA 5716/MUM/2026[2026-27]Status: DisposedITAT MumbaiAY 2026-27
CHURCH OF OUR LADY OF PERPETUAL SUCCOR,MUMBAI vs COMMISSIONER OF INCOME TAX EXEMPTIONS, MUMBAI
ITA 5675/MUM/2026[NA]Status: DisposedITAT Mumbai
CHURCH OF OUR LADY OF IMMACULATE CONCEPTION,MUMBAI vs COMMISSIONER OF INCOME TAX EXEMPTIONS, MUMBAI
ITA 5618/MUM/2026[2026-27]Status: DisposedITAT MumbaiAY 2026-27
SUVIDYA PRASARAK SANGH,BORIVALI WEST vs CIT (EXEMPTIONS) MUMBAI, MUMBAI
ITA 4854/MUM/2026[2025-26]Status: DisposedITAT MumbaiAY 2025-26
SUVIDYA PRASARAK SANGH,BORIVALI WEST vs CIT (EXEMPTIONS) MUMBAI, MUMBAI
ITA 4853/MUM/2026[2025-26]Status: DisposedITAT MumbaiAY 2025-26
NEELKAMAL REALTORS SUBURBAN PRIVATE LIMITED,MUMBAI vs DCIT, CENTRAL CIRCLE - 8(1), MUMBAI, MUMBAI
ITA 3572/MUM/2026[2021-22]Status: DisposedITAT MumbaiAY 2021-22
NEELKAMAL REALTORS SUBURBAN PRIVATE LIMITED,MUMBAI vs DCIT, CENTRAL CIRCLE - 8(1), MUMBAI, MUMBAI
ITA 3571/MUM/2026[2020-21]Status: DisposedITAT MumbaiAY 2020-21
NEELKAMAL REALTORS SUBURBAN PRIVATE LIMITED,MUMBAI vs DCIT, CENTRAL CIRCLE - 8(1), MUMBAI, MUMBAI
ITA 3570/MUM/2026[2019-20]Status: DisposedITAT MumbaiAY 2019-20
M/S. QUALITY CHEMICALS INDUSTRIES,THANE vs DY. CIT - CIRCLE 26(1), MUMBAI, MUMBAI
ITA 3134/MUM/2026[2021-22]Status: DisposedITAT MumbaiAY 2021-22
THE INSTITUTE OF MARINE ENGINEERS (INDIA),MUMBAI vs ITO EXEMPTIONS WARD 2(4), MUMBAI
ITA 2774/MUM/2026[2018-19]Status: DisposedITAT MumbaiAY 2018-19
THE INSTITUTE OF MARINE ENGINEERS (INDIA),MUMBAI vs ITO EXEMPTIONS WARD 2(4), MUMBAI
ITA 2773/MUM/2026[2017-18]Status: DisposedITAT MumbaiAY 2017-18
THE INSTITUTE OF MARINE ENGINEERS (INDIA),MUMBAI vs ITO EXEMPTIONS WARD 2(4), MUMBAI
ITA 2772/MUM/2026[2016-17]Status: DisposedITAT MumbaiAY 2016-17
THE INSTITUTE OF MARINE ENGINEERS (INDIA),MUMBAI vs ITO EXEMPTIONS WARD 2(4), MUMBAI
ITA 2771/MUM/2026[2013-14]Status: DisposedITAT MumbaiAY 2013-14
ITS INDIA PVT. LTD,MUMBAI vs THE ASSESSING OFFICER, MUMBAI
ITA 2374/MUM/2026[2014-15]Status: DisposedITAT MumbaiAY 2014-15
INCOME TAX OFFICER, THANE vs TUFAIL AHMED BAKHSHULLAH SIDDIQUI, THANE
ITA 2277/MUM/2026[2019-20]Status: DisposedITAT MumbaiAY 2019-20
ACIT YASHPAL CHARAN, PIRAMAL CHAMBER, LAL BAUG vs EDELWEISS MULTI STRATEGY INVESTMENT, SANTACRUS(E)
ITA 2069/MUM/2026[2013]Status: DisposedITAT Mumbai
