Recent Judgments

Latest ITAT tax tribunal orders across all benches.(361,826 total)

VIRJIBHAI JERAMBHAI PATEL ,RAJKOT vs ITO WARD 1(2)(2), RAJKOT, RAJKOT

ITA 405/RJT/2026[2012-13]Status: DisposedITAT RajkotAY 2012-13
25/9/2026

N J GEARS ,RAJKOT vs ITO WARD 3(1)(1), RAJKOT , RAJKOT

ITA 403/RJT/2026[2013-14]Status: DisposedITAT RajkotAY 2013-14
25/9/2026

HINABEN BABULAL PIPALIYA ,RAJKOT vs ITO WARD 1, MORBI , MORBI

ITA 294/RJT/2026[2019-20]Status: DisposedITAT RajkotAY 2019-20
25/9/2026

HINABEN BABULAL PIPALIYA,RAJKOT vs ITO WARD 1(1)(1), RAJKOT, RAJKOT

ITA 292/RJT/2026[2020-21]Status: DisposedITAT RajkotAY 2020-21
25/9/2026

MAHAVIR ENGINEERING WORKS,RAJKOT vs ITO WARD 1(1)(1), RAJKOT, RAJKOT

ITA 950/RJT/2025[2015-16]Status: DisposedITAT RajkotAY 2015-16
25/9/2026

MAHAVIR ENGINEERING WORKS,RAJKOT vs ITO WARD 1(1)(1), RAJKOT, RAJKOT

ITA 949/RJT/2025[2014-15]Status: DisposedITAT RajkotAY 2014-15
25/9/2026

MAHAVIR ENGINEERING WORKS,RAJKOT vs ITO WARD 1(1)(1), RAJKOT, RAJKOT

ITA 948/RJT/2025[2013-14]Status: DisposedITAT RajkotAY 2013-14
25/9/2026

SHRI JITESH JAYANTIBHAI JASANI,RAJKOT vs THE ITO WARD-3 (1) (1), RAJKOT, RAJKOT

ITA 869/RJT/2025[2019-20]Status: DisposedITAT RajkotAY 2019-20
25/9/2026

HAMMI LAL VERMA,SULTANPUR vs ASSESSMENT UNIT INCOME TAX DEPARTMENT, NFAC

ITA 105/ALLD/2024[2015-16]Status: DisposedITAT AllahabadAY 2015-16
25/9/2026

SH. NARESH PARWAL,JAIPUR vs ITO, WARD-6(2), JAIPUR, JAIPUR

ITA 1534/JPR/2024[2007-08]Status: DisposedITAT JaipurAY 2007-08
25/9/2026

URBAN PLAZA LLP,LUCKNOW vs ITO WARD 1(4), LUCKNOW

ITA 539/LKW/2026[2020-21]Status: DisposedITAT LucknowAY 2020-21
25/9/2026

INCOME TAX OFFICER WARD -1(2)(3), AHMEDABAD vs KHUSHAL MADHAVLAL DARJI, AHMEDABAD

ITA 82/AHD/2026[2022-23]Status: DisposedITAT AhmedabadAY 2022-23
25/9/2026

ARK INFRACON PRIVATE LIMITED,BANASKANTHA vs THE DY.CIT, CIRCLE- GANDHNAGAR, GANDHINAGAR

ITA 437/AHD/2026[2015-16]Status: DisposedITAT AhmedabadAY 2015-16
25/9/2026

GARG SHIP BREAKING PRIVATE LIMITED,BHAVNAGAR vs THE DY. CIT, CIRCLE-3(1)(1), AHMEDABAD

ITA 340/AHD/2026[2022-23]Status: DisposedITAT AhmedabadAY 2022-23
25/9/2026

REEM BROKING PVT. LTD.,AHMEDABAD vs THE ITO, WARD-1(3)(1) PREVIOUSLY ACIT, CIRCLE-1(3), AHMEDABAD

ITA 324/AHD/2026[2015-16]Status: DisposedITAT AhmedabadAY 2015-16
25/9/2026

REEM BROKING PVT. LTD.,AHMEDABAD vs THE ITO, WARD-1(3)(1) PREVIOUSLY ACIT, CIRCLE-1(3), AHMEDABAD

ITA 323/AHD/2026[2012-13]Status: DisposedITAT AhmedabadAY 2012-13
25/9/2026

DHRUVAL KIRIT SUKHADIA,AHMEDABAD, GUJARAT vs DCIT CIRCLE 3(1)(1), AHMEDABAD, VEJALPUR, AHMEDABAD

ITA 170/AHD/2026[2022-23]Status: DisposedITAT AhmedabadAY 2022-23
25/9/2026

ANKITKUMAR BHARATBHAI PATEL,AHMEDABAD vs INCOME TAX OFFICER,WARD 4(1)(1), AHMEDABAD, AHMEDABAD

ITA 1036/AHD/2026[2017-2018]Status: DisposedITAT AhmedabadAY 2017-2018
25/9/2026

GARG SHIP BREAKING PVT. LTD.,BHAVNAGAR vs THE PR. CIT-1, AHMEDABAD

ITA 904/AHD/2025[2021-22]Status: DisposedITAT AhmedabadAY 2021-22
25/9/2026

YASHBIZ MARKETING PRIVATE LIMITED,AHMEDABAD vs THE ITO, WARD-4(1)(1), AHMEDABAD

ITA 2364/AHD/2025[2022-23]Status: DisposedITAT AhmedabadAY 2022-23
25/9/2026

KHAMMAM GRANITES AND MINES,SABARKANTHA vs THE ITO, WARD-2, HIMATNAGAR

ITA 2029/AHD/2025[2017-18]Status: DisposedITAT AhmedabadAY 2017-18
25/9/2026

KAILASH KATKAR,PUNE vs INCOME TAX OFFICER, PUNE

ITA 525/PUN/2026[2021-22]Status: DisposedITAT PuneAY 2021-22
25/9/2026

SUDHAKAR PURUSHOTTAM BHALERAO,OSMANABAD vs ITO WARD 1, LATUR, LATUR

ITA 2882/PUN/2026[2020-21]Status: DisposedITAT PuneAY 2020-21
25/9/2026

UTTAM TUKARAM GAWANDE,AURANGABAD vs AO, AURANGABAD

ITA 2692/PUN/2026[2015-16]Status: DisposedITAT PuneAY 2015-16
25/9/2026

VASANTRAO DESAI AJARA SHETKARI SAHAKARI SAKHAR KARKHANA LIMITED,AJARA vs DCIT, CIRCLE-1, KOLHAPUR, KOLHAPUR

ITA 2288/PUN/2026[2016-17]Status: DisposedITAT PuneAY 2016-17
25/9/2026

AKRAM KARIM KHAN,AURANGABAD vs ITO WARD 1(1), AURANGABAD, AURANGABAD

ITA 1582/PUN/2026[2018-19]Status: DisposedITAT PuneAY 2018-19
25/9/2026

DILIP PINJUMAL RAMTRI,AHMEDNAGAR vs INCOME TAX OFFICER WARD 2, AHMEDNAGAR, AHMEDNAGAR

ITA 1492/PUN/2026[2013-14]Status: DisposedITAT PuneAY 2013-14
25/9/2026

PRACHI EKNATH PAWAR,MAHARASHTRA vs INCOME TAX OFFICER, WARD 1(1), KOLHAPUR, MAHARASHTRA

ITA 3080/PUN/2025[2018-19]Status: DisposedITAT PuneAY 2018-19
25/9/2026

DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE -1, KOLHAPUR, KOLHAPUR vs VASANTRAO DESAI AJARA SHETKARI SAHAKARI SAKHAR KARKHANA LIMITED, AJARA

ITA 2273/PUN/2025[2016-17]Status: DisposedITAT PuneAY 2016-17
25/9/2026

DCIT, PUNE vs A.G.S. CUSTOMER SERVICES (INDIA) PVT LTD, PUNE

ITA 2041/PUN/2025[2011-12]Status: DisposedITAT PuneAY 2011-12
25/9/2026