Recent Judgments
Latest ITAT tax tribunal orders across all benches.(361,826 total)
ACIT, DELHI vs ANIMATE INFRASTRUCTURE PVT LTD, DELHI
ITA 3174/DEL/2026[2017-18]Status: DisposedITAT DelhiAY 2017-18
ACIT, DELHI vs ANIMATE INFRASTRUCTURE, DELHI
ITA 3173/DEL/2026[2015-16]Status: DisposedITAT DelhiAY 2015-16
NAVAL KISHOR AND SONS HUF,NEW DELHI vs ACIT CENTRAL CIRCLE , NEW DELHI
ITA 3130/DEL/2026[2018-19]Status: DisposedITAT DelhiAY 2018-19
SPJ CARGO PRIVATE LIMITED,DELHI vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE - 22(2), DELHI
ITA 3129/DEL/2026[2021-22]Status: DisposedITAT DelhiAY 2021-22
V S JAIN CHARITABLE TRUST,HARYANA vs CIT EXEMPTIONS, CHANDIGARH
ITA 3057/DEL/2026[-]Status: DisposedITAT Delhi
V S JAIN CHARITABLE TRUST,HISAR vs CIT E , CHANDIGARH
ITA 3056/DEL/2026[-]Status: DisposedITAT Delhi
JAY PRAKASH SINGH,DELHI vs CIRCLE 70(1),DELHI, DELHI
ITA 3004/DEL/2026[2012-13]Status: DisposedITAT DelhiAY 2012-13
JAY PRAKASH SINGH,DELHI vs CIRCLE 70(1),DELHI, DELHI
ITA 3003/DEL/2026[2012-13]Status: DisposedITAT DelhiAY 2012-13
SHREE SHREE 108 BABA HEMADASS GAOSHALA SAMITI,MAHENDERGARH, HARYANA vs ITO EXEMPTIONS ROHTAK, ROHTAK
ITA 2972/DEL/2026[AY 2025-26]Status: DisposedITAT Delhi
SHREE SHREE 108 BABA HEMADASS GAOSHALA SAMITI,MAHENDERGARH, HARYANA vs ITO EXEMPTIONS, ROHTAK
ITA 2971/DEL/2026[AY 2025-26]Status: DisposedITAT Delhi
MCW INFOTECH PRIVATE LIMITED,DELHI vs DCIT, CC-26, DELHI
ITA 2828/DEL/2026[2017-18]Status: DisposedITAT DelhiAY 2017-18
SOM HARI INFRASTRUCTURE PRIVATE LIMITED,DELHI vs DCIT, CC-8, DELHI
ITA 1521/DEL/2026[2013-14]Status: DisposedITAT DelhiAY 2013-14
UMEED FOR ANIMALS FOUNDATION,GURGAON HARYANA, INDIA vs CIT(EXEMPTIONS) CHANDIGARH, CHANDIGARH
ITA 1435/DEL/2026[NA]Status: DisposedITAT Delhi
INCOME TAX OFFICER, WARD-60(4), DELHI, DELHI vs MOHAMMAD NAEEM, DELHI
ITA 1372/DEL/2026[2017-18]Status: DisposedITAT DelhiAY 2017-18
RAJESH GUPTA HUF,DELHI vs ACIT CIRCLE 28(1), DELHI
ITA 8240/DEL/2025[2016-17]Status: DisposedITAT DelhiAY 2016-17
RAJESH GUPTA HUF,DELHI vs ACIT CIRCLE 28(1), NEW DELHI
ITA 8239/DEL/2025[2015-16]Status: DisposedITAT DelhiAY 2015-16
RAJESH GUPTA HUF,DELHI vs ACIT CIRCLE 28(1), NATIONAL FACELESS ASSESSMENT CENTRE
ITA 8238/DEL/2025[2015-16]Status: DisposedITAT DelhiAY 2015-16
MG HOUSING PRIVATE LIMITED ,DELHI vs ACIT CENTRAL CIRCLE-4 , DELHI
ITA 5523/DEL/2025[2015-16]Status: DisposedITAT DelhiAY 2015-16
MG HOUSING PRIVATE LIMITED,DELHI vs ACIT CENTRAL CIRCLE-4 , DELHI
ITA 5522/DEL/2025[2015-16]Status: DisposedITAT DelhiAY 2015-16
VENELEC ELECTROMECH INDUSTRIES PVT LTD.,NEW DELHI vs ACIT, CENTRAL CIRCLE-32, NEW DELHI
ITA 4976/DEL/2025[2016-17]Status: DisposedITAT DelhiAY 2016-17
CONCEPT MEDICAL RESEARCH PRIVATE LIMITED,SURAT vs DCIT, CIRCLE 1(1)(1), SURAT
ITTPA 1/SRT/2024[2020-21]Status: DisposedITAT SuratAY 2020-21
ASCENDAS PROPERTY FUND (FDI) PTE LIMITED,SINGAPORE vs DEPUTY COMMISSIONER OF INCOME-TAX, INTERNATIONAL TAXATION CIRCLE -1(1)(1), NEW DELHI
ITITA 211/DEL/2026[2020-21]Status: DisposedITAT DelhiAY 2020-21
ASCENDAS PROPERTY FUND (FDI) PTE LIMITED,SINGAPORE vs DEPUTY COMMISSIONER OF INCOME-TAX, INTERNATIONAL TAXATION CIRCLE -1(1)(1), NEW DELHI
ITITA 210/DEL/2026[2017-18]Status: DisposedITAT DelhiAY 2017-18
ASUDAMAL KOTWANI,KATNI vs INCOME TAX OFFICER, WARD 1, KATNI
ITA 254/JAB/2025[2018-19]Status: DisposedITAT JabalpurAY 2018-19
SAGAR AGARWAL ,SATNA vs INCOME TAX OFFICER WARD-1, SATNA
ITA 243/JAB/2025[2017-18]Status: DisposedITAT JabalpurAY 2017-18
SANTOSH KUMAR BILTHARIYA,PANNA vs INCOME TAX OFFICER WARD-1, SATNA
ITA 234/JAB/2025[2011-12]Status: DisposedITAT JabalpurAY 2011-12
SANTOSH KUMAR BILTHARIYA,PANNA vs INCOME TAX OFFICER WARD-1, SATNA
ITA 233/JAB/2025[2011-12]Status: DisposedITAT JabalpurAY 2011-12
DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE 1, RAIPUR, NAWA RAIPUR vs SUNIL KUMAR AGRAWAL LLP, RAIGARH
ITA 494/RPR/2026[2021-22]Status: DisposedITAT RaipurAY 2021-22
INCOME TAX OFFICER, RAIPUR vs VARDA ENERGY AND ENGINEERING PVT. LTD., RAIPUR
ITA 11/RPR/2024[2018-19]Status: DisposedITAT RaipurAY 2018-19
LATE SMT. CHAMPABEN HARILAL SHAH, THROUGH LEGAL HEIR SHRI VINODCHANDRA HARILAL SHAH,ANAND vs ITO WARD 1, GANDHIDHAM , GANDHIDHAM
ITA 922/RJT/2026[2012-13]Status: DisposedITAT RajkotAY 2012-13