Recent Judgments
Latest ITAT tax tribunal orders across all benches.(359,850 total)
COMMISSIONER OF INCOME TAX vs ORIENTAL INSURANCE CO LTD
ITA - 488 / 2010ITAT Delhi
CIT, FARIDABAD vs M/S PUNEET UDYOG FARIDABAD
ITA/170/2010ITAT Punjab & Haryana
MR. JUSTICE M.M. KUMAR,MR. JUSTICE JITENDRA CHAUHAN
COMMISSIONER OF WEALTH TAX, HISAR vs NAND LAL MOHAN LAL ETC.
WTA/55/2009ITAT Punjab & Haryana
LACHMAN DASS BHATIA vs ASSISTANT COMMISSIONER OF INCOME TAX
ITA - 719 / 2010ITAT Delhi
COMMISSIONER OF INCOME TAX vs VYOM FINANCIAL SERVICES PVT LTD
ITA - 550 / 2010ITAT Delhi
CIT, FARIDABAD vs M/S LAKHANI FOOTWEAR LTD. FARIDABAD
ITA/149/2010ITAT Punjab & Haryana
MR. JUSTICE M.M. KUMAR,MR. JUSTICE JITENDRA CHAUHAN
THE COMMISSIONER OF INCOME TAX,COCHIN. vs KERALA BEVERAGE COMPANY,THODUPUZHA.
ITA/662/2009ITAT Kerala
HONOURABLE MR.JUSTICE. P.S.GOPINATHAN,HONOURABLE MR.JUSTICE C.N.RAMACHANDRAN NAIR
CIT, FARIDABAD vs VIMAL CHAWLA CHARITABLE TRUST
ITA/94/2010ITAT Punjab & Haryana
THE COMMISSIONER OF INCOME TAX vs MICROMATIC MACHINE TOOLS P.LTD.
ITA/587/2010ITAT Delhi
HON'BLE MR. JUSTICE BADAR DURREZ AHMED,HON'BLE MR. JUSTICE V.K. JAIN
NATIONAL COOPERATIVE DEVELOPMENT COPORATION vs ASSISTANT COMMISSIONER OF INCOME TAX
ITA - 718 / 2010ITAT Delhi
PUNJAB & SINDH BANK vs DY COMISSIONER OF INCOME TAX
ITA - 717 / 2010ITAT Delhi
NATIONAL COOPERATIVE DEVELOPMENT CORPORATION vs ASSISTANT COMMISSIONER OF INCOME TAX
ITA - 716 / 2010ITAT Delhi
COMMISSIONER OF INCOME TAX vs MASTER INDIA PVT LTD
ITA/575/2010ITAT Delhi
HON'BLE MR. JUSTICE BADAR DURREZ AHMED,HON'BLE MR. JUSTICE V.K. JAIN
COMMISSIONER OF INCOME TAX vs SANJAY JAIN
ITA/589/2009ITAT Delhi
COMMISSIONER OF INCOME TAX vs MASTER INDIA PVT LTD
ITA - 575 / 2010ITAT Delhi
COMMISIONER OF INCOME TAX vs A B HOTELS LTD
ITA - 538 / 2010ITAT Delhi
ALL GROW FINANCE & INVESTMENT PVT LTD vs ASSTT COMMISSIONER OF INCOME TAX
ITA - 714 / 2010ITAT Delhi
COMMISSIONER OF INCOME TAX vs HINDUSTAN SYRINGES & MEDICAL DEVICES LTD
ITA - 555 / 2010ITAT Delhi
COMMISSIONER OF INCOME TAX vs GULAB FARMS P.LTD.
ITA - 495 / 2010ITAT Delhi
PUNJAB STAINLESS STEEL INDUSTRIES vs COMMISSIONER OF INCOME TAX DELHI VII & ANR.
ITA/47/2008ITAT Delhi
HON'BLE MR. JUSTICE BADAR DURREZ AHMED,HON'BLE MR. JUSTICE V.K. JAIN
THE COMMISSIONER OF INCOME TAX-IV vs INFOGAIN INDIA BPO PVT. LTD
ITA/533/2010ITAT Delhi
COMMISSIONER OF INCOME TAX vs TEI TECHNOLOGIES P.LTD.
ITA - 568 / 2010ITAT Delhi
HOUSING URBAN DEVLOPMENT CORPORATION LTD vs COMMISSIONER OF INCOME TAX
ITA - 709 / 2010ITAT Delhi
COMMISSIONER OF INCOME TAX vs YOGESH SINGHAL
ITA - 527 / 2010ITAT Delhi
COMMISSIONER OF INCOME TAX vs WINSTRAL PETROCHEMICALS PVT LTD
ITA/592/2010ITAT Delhi
HON'BLE MR. JUSTICE BADAR DURREZ AHMED,HON'BLE MR. JUSTICE V.K. JAIN
COMMISSIONER OF INCOME TAX vs RANBAXY HOLDINGS COMPANY
ITA/675/2010ITAT Delhi
COMMISSIONER OF INCOME TAX vs VICTOR ELECTODES LTD
ITA - 586 / 2010ITAT Delhi
COMMISSIONER OF INCOME TAX vs WINSTRAL PETROCHEMICALS PVT LTD
ITA - 592 / 2010ITAT Delhi
COMMISSIONER OF INCOME TAX vs VISHESH OVERSEAS
ITA - 705 / 2010ITAT Delhi
COMMISSIONER OF INCOME TAX vs XENIAL INVESTMENT PVT LTD
ITA - 580 / 2010ITAT Delhi