LACHMAN DASS BHATIA vs. ASSISTANT COMMISSIONER OF INCOME TAX

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ITA - 719 / 2010HC Delhi19 May 20101 pages
For Petitioner: BHARAT BERIWAL

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IN THE HIGH COURT OF DELHI AT NEW DELHI . ITA 719/2010 . LACHMAN DASS BHATIA ..... Appellant Through: Mr R.M. Mehta versus . ASSISTANT COMMISSIONER OF INCOME TAX ..... Respondent Through: Mr Sanjeev Rajpal . CORAM: HON'BLE MR. JUSTICE BADAR DURREZ AHMED . . HON'BLE MR. JUSTICE V.K. JAIN . O R D E R 19.05.2010 CM No.9363/2010 . Allowed, subject to just all exceptions. . ITA 719/2010 . Issue notice. Mr Sanjeev Rajpal accepts notice on behalf of the learned counsel for the respondent/Revenue. Renotify on 28.10.2010. . CM No.9362/2010 . Dismissed as not pressed. . . BADAR DURREZ AHMED,J . . . V.K. JAIN, J MAY 19, 2010/bg . 29

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