Recent Judgments
Latest ITAT tax tribunal orders across all benches.(359,850 total)
THE COMMISSIONER OF INCOME TAX -8 MUMBAI vs M/S. GEM PLUS JEWELLERY INDIA LTD
ITXA/2426/2009ITAT Bombay
IOT INFRASTRUCTURE and ENERGY SERVICES LTD vs THE ASSISTANT COMMISSIONER OF INCOME-TAX and1 ORS
WP/805/2010ITAT Bombay
THE COMMISSIONER OF INCOME TAX-2 MUMBAI vs L AND T LTD.
ITXA/3814/2010ITAT Bombay
HON'BLE SHRI JUSTICE DR. D.Y. CHANDRACHUD, HON'BLE SHRI JUSTICE J.P. DEVADHAR
HINDUSTAN PETROLEUM CORPORATION LTD., MUMBAI vs DEPUTY COMMISSIONER OF INCOME TAX AND 2 ORS.
WP/2513/2009ITAT Bombay
THE COMMISSIONER OF INCOME TAX-8 MUMBAI vs M/S. PFIZER LTD MUMBAI
ITXA/4439/2010ITAT Bombay
THE COMMISSIONER OF INCOME TAX vs M/S ZUARI INDUSTRIES LTD.,
ITA/1/2010ITAT Bombay
3i INFOTECH LIMITED vs THE ASSISTANT COMMISSIONER OF INCOME-TAX AND 2 ORS.
WP/892/2010ITAT Bombay
THE COMMISSIONER OF INCOME TAX vs M/S PUNJAB TRACTORS LTD
ITA/150/2004ITAT Punjab & Haryana
SI Group India Ltd. vs The Asst. Commissioner of Income Tax Range 3(3)
ITXA/1511/2009ITAT Bombay
THE COMMISSIONER OF INCOME TAX 17 MUMBAI vs ALKA BHOSLE
ITXA/2656/2009ITAT Bombay
COMMISSIONER OF INCOME TAX vs EASTMAN INDUSTRIES LTD.
ITA - 672 / 2010ITAT Delhi
COMMISSIONER OF INCOME TAX vs DELHI EXTRUSION PVT LTD
ITA - 571 / 2010ITAT Delhi
COMMISSIONER OF INCOME TAX vs IFCI LIMITED
ITA/732/2010ITAT Delhi
DHINGRA GLOBAL CREDENCE PVT LTD
ITA - 735 / 2010ITAT Delhi
COMMISSIONER OF INCOME TAX vs HERO CORPORATE SERVICES PVT. LTD.
ITA - 658 / 2010ITAT Delhi
THE COMMISSIONER OF INCOME TAX III vs SREI INTERNATIONAL FINANCE LTD.
ITA - 481 / 2010ITAT Delhi
CIT vs USHA AMPORHOUS METALS LTD
ITA - 734 / 2010ITAT Delhi
COMMISSIONER OF INCOME TAX vs SUMI MOTHERSON INNOVATIVE ENGGL LTD
ITA - 565 / 2010ITAT Delhi
CIT LUDHIANA vs LUDHIANA AGGARWAL COOP.HOUSE BUILDING LUDHIANA
ITA/416/2009ITAT Punjab & Haryana
MR. JUSTICE M.M. KUMAR,MR. JUSTICE JITENDRA CHAUHAN
COMMISSIONER OF INCOME TAX, KOTTAYAM vs M/S HOTEL MERIYA
ITA/551/2009ITAT Kerala
HONOURABLE MR.JUSTICE. P.S.GOPINATHAN,HONOURABLE MR.JUSTICE C.N.RAMACHANDRAN NAIR
CIT LUDHIANA vs LUDHIANA AGGARWAL COOP HOUSE BUILD. LUDHIANA
ITA/415/2009ITAT Punjab & Haryana
COMMISSIONER OF INCOME TAX vs KHUSHAGRA REAL ESTATE PVT LTD
ITA/498/2010ITAT Delhi
HON'BLE MR. JUSTICE MADAN B. LOKUR,HON'BLE THE ACTING CHIEF JUSTICE
THE COMMISSIONER OF INCOME TAX V vs ROGER ENTERPRISES P.LTD.
ITA - 29 / 2008ITAT Delhi
COMMISSIONER OF INCOME TAX vs RAM HARI RAM
ITA - 570 / 2010ITAT Delhi
COMMISSIONER OF INCOME TAX vs MARUTI SUZUKI INDIA LTD
ITA - 519 / 2010ITAT Delhi
COMMISSIONER OF INCOME TAX vs KHUSHAGRA REAL ESTATE PVT LTD
ITA - 498 / 2010ITAT Delhi
COMMISSIONER OF INCOME TAX vs EICHER LTD
ITA - 530 / 2010ITAT Delhi
THE COMMISSIONER OF INCOME TAX vs M/S.ENGLISH INDDIAN CLAYS
ITA/65/2008ITAT Kerala
COMMISSIONER OF INCOME TAX vs SHARDA MOTORS INDUSTRIES LTD
ITA - 595 / 2010ITAT Delhi
COMMISSIONER OF WEALTH-TAX, PATIALA vs GAGANDEEP SINGH AND CHARANJIT SINGH
WTA/15/2009ITAT Punjab & Haryana