Recent Judgments
Latest ITAT tax tribunal orders across all benches.(358,276 total)
COMMISSIONER OF INCOME TAX vs ESCOTRAC FINANCE & INVESTMENT P.LTD.
ITA - 591 / 2010ITAT Delhi
JT. COMMISSIONER OF INCOME TAX, SURAT vs SAHELI LEASING & INDUSTRIES LTD.
CIVIL APPEAL No. 4278/2010ITAT SC
3 Judges
COMMISSIONER OF INCOME TAX vs SIL INVESTMENTS LTD
ITA/700/2010ITAT Delhi
HON'BLE MR. JUSTICE BADAR DURREZ AHMED,HON'BLE MR. JUSTICE V.K. JAIN
JT.COMMR.OF INCOME TAX,SURAT vs SAHELI LEASING & INDUSTRIES LTD
C.A. No.-004278-004278 - 2010ITAT SC
COMMISSIONER OF INCOME TAX vs SIL INVESTMENTS LTD
ITA - 700 / 2010ITAT Delhi
COMMISSIONRE OF INCOME TAX vs SIL INVESTMENTS LTD
ITA - 701 / 2010ITAT Delhi
VANITA VISHRAM TRUST vs CHIEF COMMISSIONER OF INCOME TAX, MUMBAI AND ANR.
WP/367/2010ITAT Bombay
VANITA VISHRAM TRUST vs CHIEF COMMISSIONER OF INCOME TAX, MUMBAI AND ANR.
WP/366/2010ITAT Bombay
COMMISSIONER OF INCOME TAX vs TAKSHILA DISTRIBUTORS P.LTD.
ITA - 593 / 2010ITAT Delhi
COMMISSIONER OF INCOME TAX vs ANSAL HOUSING & CONSTRUCTION LTD
ITA - 480 / 2010ITAT Delhi
COMMISSIONER OF INCOME TAX vs NOKIA INIDA P.LTD.
ITA/486/2010ITAT Delhi
HON'BLE MR. JUSTICE BADAR DURREZ AHMED,HON'BLE MR. JUSTICE V.K. JAIN
MADRAS CEMENTS LTD., vs COMMR.OF CENTRAL EXCISE
C.A. No.-002037-002037 - 2006ITAT SC
COMMISSIONER OF INCOME TAX vs SHASHI CHARLA
ITA/1328/2009ITAT Delhi
COMMISSIONER OF INCOME TAX vs SHASHI CHARLA
ITA/1326/2009ITAT Delhi
COMMISSIONER OF INCOME TAX vs SHASHI CHARLA
ITA/1322/2009ITAT Delhi
COMMISSIONER OF INCOME TAX vs SHASHI CHARLA
ITA/1323/2009ITAT Delhi
COMMISSIONER OF INCOME TAX vs NOKIA INIDA P.LTD.
ITA - 486 / 2010ITAT Delhi
M/S. INVENTURE GROWTH AND SECURITIES LTD. vs THE INCOME TAX APPELLATE TRIBUNAL MUMBAI BENCH AND 3 ORS.
WP/794/2010ITAT Bombay
COMMISSIONER OF INCOME TAX vs MIDLAND PROMOTERS PVT LTD
ITA - 594 / 2010ITAT Delhi
COMMISSIONER OF INCOME TAX vs MAHANAGAR TELEPHONE NIGAM LTD
ITA - 590 / 2010ITAT Delhi
COMMISSIONER OF INCOME-TAX, KARNAL vs KAMINI JAIN
ITA/87/2010ITAT Punjab & Haryana
MR. JUSTICE M.M. KUMAR,MR. JUSTICE JITENDRA CHAUHAN
COMMISSIONER OF INCOME TAX vs VINOD SINGHAL
ITA - 482 / 2010ITAT Delhi
THE COMMISSIONER OF INCOME TAX vs NALWA SONS INVESTMENTS LTD.
ITA - 556 / 2010ITAT Delhi
THE COMMISSIONER OF INCOME TAX V vs RANBAXY LABORATORIES LTD.
ITA - 540 / 2010ITAT Delhi
THE COMMISSIONER OF INCOME TAX V vs RANBAXY LABORATORIES LTD.
ITA - 537 / 2010ITAT Delhi
THE COMMISSIONER OF INCOME TAX DELHI V vs PUNJ LLOYD LTD.
ITA/513/2009ITAT Delhi
HON'BLE MR. JUSTICE BADAR DURREZ AHMED,HON'BLE MR. JUSTICE V.K. JAIN
THE COMMISSIONER OF INCOMET AX vs PUNJ LLYOD LTD.
ITA - 552 / 2009ITAT Delhi
THE COMMISSIONER OF INCOME TAX DELHI V vs PUNJ LLOYD LTD.
ITA - 513 / 2009ITAT Delhi
DEDICATED HEALTH CARE SERVICES TPA (INDIA) PVT. LTD. AND 5 ORS. vs ASSISTANT COMMISSIONER OF INCOME TAX AND 4 ORS.
WP/404/2010ITAT Bombay
THE COMMISSIONER OF INCOME TAX vs HUKMI
ITA/668/2008ITAT Punjab & Haryana
MR. JUSTICE M.M. KUMAR,MR. JUSTICE AJAY TEWARI