COMMISSIONER OF INCOME TAX vs. ANSAL HOUSING & CONSTRUCTION LTD
ITA - 480 / 2010HC Delhi06 May 20101 pages
For Petitioner: PL BANSAL
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IN THE HIGH COURT OF DELHI AT NEW DELHI . ITA 480/2010 . COMMISSIONER OF INCOME TAX ..... Appellant Through: Ms Prem Lata Bansal with Ms Anshul Sharma . versus . ANSAL HOUSING and CONSTRUCTION LTD ..... Respondent Through: Mr Ajay Vohra with Ms Kavita Jha and Mr Amit Sachdeva . CORAM: HON'BLE MR. JUSTICE BADAR DURREZ AHMED HON'BLE MR. JUSTICE V.K. JAIN . O R D E R 06.05.2010 CM No.5177/2010 Allowed subject to all just exceptions. ITA 480/2010 Issue notice. Notice is accepted by Mr Vohra on behalf of the respondent. A set of the appeal papers has been supplied to the learned counsel for the respondent. Renotify on 26.10.2010. BADAR DURREZ AHMED, J . . . V.K. JAIN, J MAY 06, 2010 dutt . 4
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