Recent Judgments

Latest ITAT tax tribunal orders across all benches.(358,232 total)

CIT, FARIDABAD vs LAXMAN SINGH . FARIDABAD

ITA/327/2009ITAT Punjab & Haryana
26/4/2010

THE COMMISIONER OF INCOME TAX.PTL vs M/S PB TRACTOR LTD

ITA/23/2002ITAT Punjab & Haryana
26/4/2010

THE COMMISSIONER OF INCOME TAX vs M/S PB TRACTOR LTD

ITA/15/2002ITAT Punjab & Haryana
26/4/2010

CIT vs JACKSKONS HOUSE

ITA/651/2010ITAT Delhi

HON'BLE MR. JUSTICE BADAR DURREZ AHMED,HON'BLE MR. JUSTICE V.K. JAIN

26/4/2010

CIT vs JAS JACK ELEGANCE EXPORTS

ITA/681/2010ITAT Delhi

HON'BLE MR. JUSTICE BADAR DURREZ AHMED,HON'BLE MR. JUSTICE V.K. JAIN

26/4/2010

CIT vs JACKSKONS HOUSE

ITA - 651 / 2010ITAT Delhi
26/4/2010

THE COMMISSIONER OF INCOME TAX-III, LUDHIANA vs M/S KARNA INTERNAITONAL ETC, LUDHIANA

ITA/895/2010ITAT Punjab & Haryana
25/4/2010

THE COMMISSIONER OF INCOME TAX CENTRAL III, MUMBAI vs THE BANK OF RAJASTHAN LTD

ITXA/3093/2009ITAT Bombay

HON'BLE SHRI JUSTICE DR. D.Y. CHANDRACHUD, HON'BLE SHRI JUSTICE J.P. DEVADHAR

23/4/2010

ASHOK BUILDCON LTD. vs ASST. COMMISSIONER OF INCOME TAX CIRCLE 2 AND ANR.

WP/10160/2009ITAT Bombay
23/4/2010

NANDI PROMOTERS PVT LTD

ITA - 648 / 2010ITAT Delhi
23/4/2010

COMMISSIONER OF INCOME TAX vs ANJU DEVI

ITA - 449 / 2010ITAT Delhi
23/4/2010

COMMISSIONER OF INCOME TAX vs ANJU DEVI

ITA - 360 / 2010ITAT Delhi
23/4/2010

COMMISSIONER OF INCOME TAX vs HOUSING & URBAN DEV CORP LTD

ITA - 348 / 2010ITAT Delhi
23/4/2010

CIT, JALANDHAR-I vs M/S PIVET FINANCE LTD. NAWANSHAHAR

ITA/719/2009ITAT Punjab & Haryana
23/4/2010

THE COMMISSIONER OF INCOME-TAX-24,MUM. vs M/S SHAH ORIGINALS

ITXA/431/2008ITAT Bombay
22/4/2010

CIT, FARIDABAD vs M/S PORRITS & SPENCER (A) LTD.

ITA/937/2008ITAT Punjab & Haryana
22/4/2010

COMMNR. OF CENTRAL EXCISE, MUMBAI vs M/S. TIKITAR INDUSTRIES

C.A. No.-002566-002569 - 2003ITAT SC
22/4/2010

THE COMMISSIONER OF INCOME TAX -18 MUMBAI vs VIDYUT CORPORATION

ITXA/3390/2010ITAT Bombay

HON'BLE SHRI JUSTICE DR. D.Y. CHANDRACHUD, HON'BLE SHRI JUSTICE J.P. DEVADHAR

21/4/2010

M/S PARAS RICE MILLS vs COMMISSIONER OF INCOME TAX, KARNAL

ITA/657/2009ITAT Punjab & Haryana
21/4/2010

CIT, CHANDIGARH. vs INVESTMENT TRUST OF INDIA, CHENNAI

ITA/93/2009ITAT Punjab & Haryana

MR. JUSTICE M.M. KUMAR,MR. JUSTICE JITENDRA CHAUHAN

20/4/2010

CIT, CHANDIGARH. vs INVESTMENT TRUST OF INDIA, CHENNAI

ITA/92/2009ITAT Punjab & Haryana

MR. JUSTICE M.M. KUMAR,MR. JUSTICE JITENDRA CHAUHAN

20/4/2010

PEARL INTERCONTINENTAL LTD vs DY COMMISSIONER OF INCOME TAX

ITA - 645 / 2010ITAT Delhi
20/4/2010

COMMISSIONER OF INCOME TAX vs DCM FINANCIAL SERVICES LTD.

ITA - 457 / 2010ITAT Delhi
19/4/2010

COMMISSIONER OF INCOME TAX vs SHROTTAM JAIN

ITA - 620 / 2010ITAT Delhi
15/4/2010

ASSISTANT COMMISSIONER, COMMERCIAL TAX DEPARTMENT, WORKS CONTRACT & LEASING, KOTA vs M/S. SHUKLA & BROTHERS

CIVIL APPEAL No. 3289/2010ITAT SC

2 Judges

15/4/2010

M/S VIJAYA BANK vs C.I.T

C.A. No.-003286-003287 - 2010ITAT SC
15/4/2010

COMMISSIONER OF INCOME TAX vs SUDHIR SEKHRI

ITA/438/2010ITAT Delhi

HON'BLE MR. JUSTICE BADAR DURREZ AHMED,HON'BLE MR. JUSTICE V.K. JAIN

15/4/2010

COMMISSIONER OF INCOME TAX vs SUDHIR SEKHRI

ITA/460/2010ITAT Delhi

HON'BLE MR. JUSTICE BADAR DURREZ AHMED,HON'BLE MR. JUSTICE V.K. JAIN

15/4/2010

COMMISSIONER OF INCOME TAX vs HOUSING & URBAN DEVLOPMENT CORPORATION

ITA - 430 / 2010ITAT Delhi
15/4/2010

COSMO FERRITES LTD vs COMMISSIONER OF INCOME TAX

ITA - 616 / 2010ITAT Delhi
12/4/2010