COMMISSIONER OF INCOME TAX vs. DCM FINANCIAL SERVICES LTD.

IN THE HIGH COURT OF DELHI AT NEW DELHI . ITA 457/2010 . COMMISSIONER OF INCOME TAX ..... Appellant Through: Mr N.P. Sahni with Mr P.C. Yadav . versus . . DCM FINANCIAL SERVICES LTD. ..... Respondent Through: None . . CORAM: HON'BLE MR. JUSTICE BADAR DURREZ AHMED HON'BLE MR. JUSTICE V.K. JAIN . . O R D E R 19.04.2010 . . CM No.3935/2010 The delay in re-filing the appeal is condoned. This application stands disposed of. ITA 457/2010 Renotify on 20.04.2010. BADAR DURREZ AHMED, J . . . V.K. JAIN, J APRIL 19, 2010 dutt . 2