Recent Judgments
Latest ITAT tax tribunal orders across all benches.(358,336 total)
CIT, PANCHKULA vs PREM SINGH, RAMGARH
ITA/85/2010ITAT Punjab & Haryana
RAJESH RICE MILL vs C.I.T., AAYAKAR BHAWAN, ROHTAK, HARYANA
ITA/191/2010ITAT Punjab & Haryana
CIT, FARIDABAD vs HORAM (INDL.) ANKHIR FARIDABAD
ITA/188/2010ITAT Punjab & Haryana
CIT vs MEGH RAJ
ITA/133/2010ITAT Punjab & Haryana
CIT KARNAL vs MARKET COMMITTEE PIPLI
ITA/535/2009ITAT Punjab & Haryana
COMMISSIONER OF INCOME TAX vs HONDA SIEL POWER PRODUCTS LTD
ITA/1376/2009ITAT Delhi
HON'BLE MR. JUSTICE BADAR DURREZ AHMED,HON'BLE MR. JUSTICE V.K. JAIN
NEERAJ GUPTA vs COMMISSIONER OF INCOME TAX
ITA/885/2009ITAT Delhi
INCOME TAX-VI vs UNITED BIOTECH P. LTD
ITA/771/2010ITAT Delhi
RAJAN GUPTA vs COMMISSIONER OF INCOME TAX
ITA/884/2009ITAT Delhi
JANARDHAN VERMA vs OF INCOME TAX
ITA/789/2010ITAT Delhi
JANARDHAN VERMA vs ASSISTANT COMMISSIONER OF INCOME TAX
ITA - 789 / 2010ITAT Delhi
AKBAR TRAVELS OF INDIA PVT. LTD. vs THE INCOME TAX SETTLEMENT COMMISSION AND 2 ORS.
WP/865/2010ITAT Bombay
C.I.T LDH. vs M/S PB. CONCOST STEELS LTD.
ITR/410/1995ITAT Punjab & Haryana
CIT LUDHIANA vs SANGRUR VANASPATI MILLS LTD.SA
ITR/78/1999ITAT Punjab & Haryana
C.I.T. PATIALA vs SODHI HARBHAJAN SINGH
ITR/350/1995ITAT Punjab & Haryana
DIRECTOR OF INCOME TAX (EXEMPTION) vs M/S BAGRI FOUNDATION
ITA/19/2010ITAT Delhi
PEPSICO INDIA HOLDINGS PVT LTD vs COMMISSIONER OF INCOME TAX
ITA - 739 / 2010ITAT Delhi
M/S SUNIT ENG.&INDS.CORP. vs C.I.T. JDR.
ITR/200/1995ITAT Punjab & Haryana
CIT, PATIALA vs M/S PUNJAB PUNJAB TRACTORS LTD.
ITR/211/1995ITAT Punjab & Haryana
CIT HISAR vs SHAKUNTLA DEVI
ITA/186/2010ITAT Punjab & Haryana
COMMISSIONER OF INCOME TAX vs TALANGANG COOP GROUP HOUSING SOCIETY LTD
ITA/744/2010ITAT Delhi
HON'BLE THE ACTING CHIEF JUSTICE,HON'BLE MR. JUSTICE MANMOHAN
COMMISSIONER OF INCOME TAX vs TALANGANG COOP GROUP HOUSING SOCIETY LTD
ITA - 744 / 2010ITAT Delhi
AMERICAN HOTEL AND LODGING EDUCATIONAL INSTITUTE vs THE CENTRAL BOARD OF DIRECT TAXES AND 3 ORS.
WP/1152/2010ITAT Bombay
THE COMMISSIONER OF INCOME TAX vs M/S. FLEX ART GOA
TXA/29/2009ITAT Bombay
CIT, CHANDIGARH vs SURINDER PAL ANAND CHANDIGARH
ITA/156/2010ITAT Punjab & Haryana
PSEB, PATIALA vs COMMISSIONER OF INCOME TAX PATIALA
CWP/16418/1994ITAT Punjab & Haryana
MR. JUSTICE AJAY KUMAR MITTAL,MR. JUSTICE ADARSH KUMAR GOEL
C.I.T. PATIALA vs INDS. CABLES INDIA LTD.
ITR/104/1996ITAT Punjab & Haryana
THE COMMISSIONER OF INCOME TAX, COCHIN vs HARRISONS MALAYALAM LTD., WILLINGDON ISL
ITA/685/2009ITAT Kerala
V.K.NATESAN vs THE COMMISSIONER OF INCOME TAX
ITA/155/2009ITAT Kerala
THE COMMISSIONER OF INCOME TAX -8 MUMBAI vs M/S. GEM PLUS JEWELLERY INDIA LTD
ITXA/2426/2009ITAT Bombay