Recent Judgments
Latest ITAT tax tribunal orders across all benches.(358,351 total)
COMMISSIONER OF INCOME TAX vs NIKKITA LEASING & FINANCE LTD
ITA - 801 / 2010ITAT Delhi
COMMISSIONER OF INCOME TAX vs ANUJ GUPTA
ITA - 799 / 2010ITAT Delhi
COMMISSIONER OF INCOME TAX, GUJARAT vs M/S. SAURASHTRA CEMENT LTD.
CIVIL APPEAL No. 3702/2003ITAT SC
2 Judges
COMMNR. OF CENTRAL EXCISE, JAIPUR vs M/S. RAJASTHAN SPINN.& WEAVING MILLS LTD
C.A. No.-003760-003760 - 2003ITAT SC
COMMNR. OF INCOME TAX, GUJARAT vs M/S.SAURASHTRA CEMENT & CHEM.INDUS.LTD
C.A. No.-003702-003702 - 2003ITAT SC
COMMISSIONER OF INCOME TAX vs KRBL LTD
ITA - 778 / 2010ITAT Delhi
COMMISSIONER OF INCOME TAX vs KRBL LTD
ITA - 763 / 2010ITAT Delhi
COMMISSIONER OF INCOME TAX vs KRBL LTD
ITA - 753 / 2010ITAT Delhi
THE COMMISSIONER OF INCOME TAX vs EXPEDITORS INTERNATIONAL P.LTD.
ITA - 751 / 2010ITAT Delhi
COMMISSIONER OF INCOME TAX vs KRBL LTD
ITA - 746 / 2010ITAT Delhi
COMMISSIONER OF INCOME TAX vs KRBL LTD
ITA - 745 / 2010ITAT Delhi
COMMISSIONER OF INCOME TAX vs M/S NUWARE INDIA LTD.
ITC/19/1999ITAT Punjab & Haryana
MR. JUSTICE AJAY KUMAR MITTAL,MR. JUSTICE ADARSH KUMAR GOEL
CIT JALANDHAR vs ASHWANI TREHAN,JALANDHAR
ITR/170/1998ITAT Punjab & Haryana
MALAYALA MANORAMA CO. LTD. vs ASSTT. COMMISSIONER, COMMERCIAL TAXES & ANR.
CIVIL APPEAL No. 2267/2007ITAT SC
2 Judges
COMMISSIONER OF INCOME TAX vs JAQUAR & CO LTD
ITA - 768 / 2010ITAT Delhi
COMMISSIONER OF INCOME TAX DEL vs ELTEK SGS P.LTD.
ITA - 642 / 2007ITAT Delhi
THE COMMISSIONER OF INCOME TAX - 20 MUMBAI vs KING METAL WORKS
ITXA/4310/2010ITAT Bombay
CIT vs STAINLAY INDIA
ITA - 817 / 2010ITAT Delhi
S.S. GULATI PROP. M/S GULATI NURSING HOME vs DEPUTY COMMISSIONER OF INCOME TAX, SIRSA
ITA/671/2009ITAT Punjab & Haryana
MR. JUSTICE AJAY KUMAR MITTAL,MR. JUSTICE ADARSH KUMAR GOEL
SURINDER ARJUN vs ASSISTANT COMMISSIONER OF INCOME TAX
ITA/136/2010ITAT Punjab & Haryana
C.I.T. LUDHIANA vs NABHA SOLVES (P) LTD.
ITR/48/1994ITAT Punjab & Haryana
CIT KARNAL vs MARKET COMMITTEE LADWA
ITA/138/2010ITAT Punjab & Haryana
CIT vs SPL INDUSTRIES LTD
ITA/794/2010ITAT Delhi
HON'BLE THE ACTING CHIEF JUSTICE,HON'BLE MR. JUSTICE MANMOHAN
M/S.KANCHANGANGA SEA FOODS LTD. vs COMMNR. OF INCOME TAX
C.A. No.-003844-003847 - 2003ITAT SC
MARUTI SUZUKI INDIA LTD vs COMMISSIONER OF INCOME TAX
ITA - 741 / 2010ITAT Delhi
HOUSING URBAN DEVELOPMENT CORPORATION LIMITED vs ACIT
ITA - 818 / 2010ITAT Delhi
CIT vs ST MICRO ELECTRONICS PVT LTD
ITA - 791 / 2010ITAT Delhi
COMMISSIONER OF INCOME TAX vs EDWARDS LIFESCIENCES INDIA P.LTD.
ITA - 760 / 2010ITAT Delhi
CIT FARIDABAD vs M/S NATIONAL HYDRO ELECTRIC POWER CORP. LTD.
ITA/385/2009ITAT Punjab & Haryana
COMMISSIONER OF CENTRAL EXCISE, DELHI vs M/S. PEARL DRINKS LTD.
CIVIL APPEAL No. 2059/2003ITAT SC
2 Judges