Recent Judgments
Latest ITAT tax tribunal orders across all benches.(358,351 total)
Commissioner of Income Tax-IV vs M/s DCM Technologies Limited
ITA/861/2010ITAT Delhi
COMMISSIONER OF INCOME TAX vs KANCHAN BHALLA
ITA/62/2010ITAT Delhi
COMMISSIONER OF INCOME TAX vs DENSO HARYANA PVT LTD
ITA - 834 / 2010ITAT Delhi
COMMISSIONER OF INCOME TAX vs SCHEFENACKER MOTHERSON LTD
ITA - 853 / 2010ITAT Delhi
THE COMMISSIONER OF INCOME TAX vs SAMTEL COLOR LTD
ITA - 852 / 2010ITAT Delhi
THE COMMISSIONER OF INCOME TAX vs DEVKI DEVI
ITA/71/2003ITAT Punjab & Haryana
MR. JUSTICE ADARSH KUMAR GOEL,MR. JUSTICE AJAY KUMAR MITTAL
SUBHASH CHAND vs COMMISSIONER OF INCOME TAX
ITA/14/2003ITAT Punjab & Haryana
GIAN CHAND JAIN PROP.M/S.JIAN ELETRIC. vs INCOME TAX OFFICER CHD.
ITA/52/2002ITAT Punjab & Haryana
THE C.I.T.-II ASR. vs M/S EMBROCIA FARMS PVT. LTD.
ITA/127/2002ITAT Punjab & Haryana
CIT, KARNAL vs DALBIR SINGH PRO. M/S SUNNY EXPORTS PANIPAT
ITA/694/2009ITAT Punjab & Haryana
INCOME TAX-XIII vs ENTERPRISES P. LTD
ITA/844/2010ITAT Delhi
THE COMMISSIONER OF INCOME TAX vs V.L.S.FINANCE LTD.
ITA - 832 / 2010ITAT Delhi
THE COMMISSIONER OF INCOME TAX vs V.L.S.FINANCE LTD.
ITA - 846 / 2010ITAT Delhi
THE COMMISSIONER OF INCOME TAX III vs SIERRA INDUSTRIAL ENTERPRISES P.LTD.
ITA - 844 / 2010ITAT Delhi
AMTRAC AUTOMOTIVE INDIA PVT LTD
ITA - 882 / 2010ITAT Delhi
DIRECTOR OF INCOME TAX vs JEEVAN CHARITABLE SOCIETY
ITA - 879 / 2010ITAT Delhi
VIJAY KUMAR SHARMA vs CIT CHANDIGARH
ITA/858/2008ITAT Punjab & Haryana
INCOME TAX OFFICER vs SH. UPINDERJIT SINGH
ITA/69/1999ITAT Punjab & Haryana
M/SMORINDA COOP.SUGAR MILLS TLD. vs DCIT SPEICAL RANGE CHANDIGARH
ITA/161/2001ITAT Punjab & Haryana
ASHIAN NEEDLES PVT LTD
ITA - 876 / 2010ITAT Delhi
ASHIAN NEEDLES PVT LTD
ITA - 878 / 2010ITAT Delhi
ASHIAN NEEDLES PVT LTD
ITA - 880 / 2010ITAT Delhi
DIRECTOR OF INCOME TAX vs HELP AGE INDIA
ITA - 828 / 2010ITAT Delhi
DIRECTOR OF INCOME TAX (EXEMPTIONS) vs EDUCATION & CHILD PSYCHOLOGY
ITA/881/2010ITAT Delhi
COMMISSIONER OF INCOME TAX vs DHANPAT RAI
ITA/837/2010ITAT Delhi
COMMISSIONER OF INCOME TAX vs HPS SOCIAL WELFARE FOUNDATION
ITA/845/2010ITAT Delhi
COMMISSIONER OF INCOME TAX vs HPS SOCIAL WELFARE FOUNDATION
ITA - 845 / 2010ITAT Delhi
COMMISSIONER OF INCOME TAX vs SHYAMA A BIJAPURKAR
ITA - 842 / 2010ITAT Delhi
C.I.T LDH. vs M/S OSWAL SPINNING & WEAVING MILLS LTD.
ITR/111/1995ITAT Punjab & Haryana
CIT JALANDHAR vs M/S NATHU RAM HARI DEV,PHAGWAR
ITR/30/1998ITAT Punjab & Haryana