COMMISSIONER OF INCOME TAX vs. TAKSHILA DISTRIBUTORS P.LTD.

IN THE HIGH COURT OF DELHI AT NEW DELHI . . ITA 593/2010 . . COMMISSIONER OF INCOME TAX ..... Appellant Through: Ms Prem Lata Bansal with Ms Anshul Sharma . versus . . TAKSHILA DISTRIBUTORS P.LTD. ..... Respondent Through: Ms Rani Kiyala . . CORAM: HON'BLE MR. JUSTICE BADAR DURREZ AHMED HON'BLE MR. JUSTICE V.K. JAIN . . O R D E R 06.05.2010 . . CM. APPL. No. 5244/2009 (Exemption) Exemption allowed subject to all just exceptions. Application stands disposed of. ITA No. 593/2010 Issue notice. Ms Rani Kiyala accepts notice on behalf of the respondent. The complete set of appeal papers have been supplied to the counsel for the respondent in court. Renotify on 25.10.2010. . BADAR DURREZ AHMED,J . . V.K. JAIN, J MAY 06, 2010 ?ss? . . . . . $ 10