Recent Judgments
Latest ITAT tax tribunal orders across all benches.(358,232 total)
COMM. OF IT-I, LUDHIANA vs M/S BHANDARI HOSIERY EXPORTS LTD
ITA/887/2010ITAT Punjab & Haryana
MR. JUSTICE AJAY KUMAR MITTAL,MR. JUSTICE ADARSH KUMAR GOEL
COMMISSIONER OF INCOME TAX vs M/S PRIYA INTERNATIONAL
ITA/34/2011ITAT Punjab & Haryana
MR. JUSTICE ADARSH KUMAR GOEL,MR. JUSTICE AJAY KUMAR MITTAL
COMMISSIONER OF INCOME TAX, CHANDIGARH-II vs ANAND KUMAR JAIN
ITA/270/2009ITAT Punjab & Haryana
MR. JUSTICE AJAY KUMAR MITTAL,MR. JUSTICE ADARSH KUMAR GOEL
NAHAR SPINNING MILLS LTD. vs COMMR. OF INCOME TAX LDH.
ITA/63/2002ITAT Punjab & Haryana
(O&M) COMMISSIONER OF INCOME TAX vs M/S BHANDARI HOSIERY EXPORTS LTD.
ITA/127/2008ITAT Punjab & Haryana
SHVETA NANDA vs CIT, CHANDIGARH AND ORS.
ITA/810/2008ITAT Punjab & Haryana
ASIAN EXIM INTERNATIONAL vs CIT, JALANDHAR
ITA/469/2010ITAT Punjab & Haryana
PAWAN KUMAR(HUF), KISHORE HOUSE, PANIPAT vs CIT, KARNAL
ITA/220/2009ITAT Punjab & Haryana
Commissioner of Income Tax, vs Agricultural Market Committee,
ITTA/70/2011ITAT Telangana
V.V.S.RAO,RAMESH RANGANATHAN
Commissioner of Income Tax, vs Agriculture Market Committee,
ITTA/68/2011ITAT Telangana
V.V.S.RAO,RAMESH RANGANATHAN
THE COMMISSIONER OF CENTRAL EXCISE vs M/S. V. M. SALGAOKAR AND BRO PVT. LTD.
CAREV/8/2010ITAT Bombay
Commissioner of Income Tax, vs Agricultural Market Committee,
ITTA/73/2011ITAT Telangana
V.V.S.RAO,RAMESH RANGANATHAN
Commissioner of Income Tax vs Agricultral Market Committee,
ITTA/60/2011ITAT Telangana
V.V.S.RAO,RAMESH RANGANATHAN
CIT vs CONVERGYS INDIA SERVICES PVT LTD
ITA - 619 / 2011ITAT Delhi
COMMISSIONER OF INCOEME-TAX, HISAR vs MARKET COMMITTE, DING
ITA/32/2011ITAT Punjab & Haryana
MR. JUSTICE ADARSH KUMAR GOEL,MR. JUSTICE AJAY KUMAR MITTAL
C I T vs EKTA GUPTA
ITA/173/2009ITAT Punjab & Haryana
MR. JUSTICE AJAY KUMAR MITTAL,MR. JUSTICE ADARSH KUMAR GOEL
M/S MAHAVIRA CYCLE INDUSTRIES vs THE COMMISIONER OF INCOME TAX & ANOR.
ITA/823/2008ITAT Punjab & Haryana
CIT vs LE PASSAGE TO INDIA TOURS & TRAVELS PVT LTD
ITA/1859/2010ITAT Delhi
HON'BLE MR. JUSTICE A.K.SIKRI,HON'BLE MR. JUSTICE M.L. MEHTA
COMMISSIONER OF INCOME TAX vs M/S SAS PHARMACEUTICALS
ITA/1058/2009ITAT Delhi
HON'BLE MR. JUSTICE A.K.SIKRI,HON'BLE MR. JUSTICE M.L. MEHTA
CIT vs LE PASSAGE TO INDIA TOURS & TRAVELS PVT LTD
ITA - 1859 / 2010ITAT Delhi
CIT vs RAJIV SHUKLA
ITA - 620 / 2011ITAT Delhi
PAWAN KUMAR JAIN
ITA - 647 / 2011ITAT Delhi
M/s.Sri Mahalakshmi Book Enterprises vs The Commissioner of Income Tax
ITC/1/2011ITAT Telangana
V.V.S.RAO,RAMESH RANGANATHAN
AMAZER INVESTMENT & FINANCE LTD vs DEPUTY COMMISSIONER OF INCOME TAX
ITA - 625 / 2011ITAT Delhi
COMMISSIONER OF INCOME TAX, HISAR vs MARKET COMI\MITTE, KALANWALI
ITA/30/2011ITAT Punjab & Haryana
M/S NAHAR POLY FILM LTD vs COMMISSIONER OF INCOME TAX
ITA/9/2011ITAT Punjab & Haryana
COMMISSIOENR OF INCOME-TAX, HISAR vs MARKET COMMITTE, DABWALI
ITA/31/2011ITAT Punjab & Haryana
COMMNR., CENTRAL EXCISE, BANGALORE vs M/S. MEYER HEALTH CARE PVT. LTD.
C.A. No.-004052-004054 - 2003ITAT SC
CIT vs ORACLE INDIA PVT LTD
ITA - 606 / 2011ITAT Delhi
ASHOK KUMAR GOYAL vs COMMISSIONER OF IT & ANR
ITA/72/2006ITAT Punjab & Haryana