Commissioner of Income Tax, vs. Agriculture Market Committee,
ITTA/68/2011HC TelanganaHBHC01030935201118 April 2011Bench: V.V.S.RAO,RAMESH RANGANATHAN10 pages
Cited by 12 judgments on BharatTax
See all citing judgments →Counted from the text of the judgments hosted here. Most recent first.
- Urban Wholesale Market Authority, Kozhikode v. Income Tax Officer, Ward 1(3), KozhikodeCochin · 2025-11-19
- Deputy Commissioner of Income-Tax v. The Jawaharlal Nehru Port Trust, RaigadPune · 2025-09-30
- Deputy Commissioner of Income-Tax v. The Jawaharlal Nehru Port Trust, RaigadPune · 2025-09-30
- Deputy Commissioner of Income-Tax v. The Jawaharlal Nehru Port Trust, RaigadPune · 2025-09-30
- Jawahar Lal Nehru Port Trust, Navi Mumbai v. ACIT Panvel, PanvelPune · 2025-09-30
Cases cited in this judgment(1)Show listHide list
Detected automatically from the text. Citations are also linked where they appear in the judgment. The count shows how many other judgments on BharatTax rely on the same authority.
- National Insurance Co. Ltd. v. Pranay Sethi152 citing16 SCC 680 · 2017
Judgment text not available
The text for this order has not been extracted yet.
Recent GST High Court judgments
Search GST case law →- Sh Umang Uniyal vs. Commissioner Department Of Central Goods And Services TaxUttarakhand · 16 Oct 2026
- Paresh Textiles Prop Paresh Gudhka vs. Superintendent Range Iv Div VBombay · 15 Oct 2026
- M/S Palladium Constructions PVT LTD. vs. Principal Commissioner Of Central TaxKarnataka · 15 Oct 2026
- M/S. Vk Construction vs. The Deputy State Tax Officer - IiMadras · 15 Oct 2026
- Tvl. Sri Bhuvaneshwari And Co vs. The Deputy Commissioner (St)Madras · 15 Oct 2026
