Recent Judgments

M/S PAPNEJA TRADERS vs COMMISSIONER OF INCOME TAX AND ANOTHER

INDER SAIN SEHGAL (HUF) vs COMMISSIONER OF INCOME TAX, JALANDHAR.

SURINDER KUMAR vs CIT, PATIALA

C I T vs M/S AMRITSAR PROCESSORS P LTD.

M/S SETHI INDUS. CORP. vs DEPUTY COMMISSIONER INCOME TAX

ALL INDIA STATE BANK OF PATIALA EMP.WELF. SOCIETY vs CIT, PATIALA AND ANR.

COMMISSIONER OF INCOME TAX DEL vs SASHI PRAKSH KHEMKA

HON'BLE MR. JUSTICE A.K.SIKRI,HON'BLE MR. JUSTICE M.L. MEHTA

COMMISSIONER OF INCOME TAX vs VIBHU TALWAR

HON'BLE MR. JUSTICE A.K.SIKRI,HON'BLE MR. JUSTICE M.L. MEHTA

CIT-III vs M/S SUBROS LIMITED

CIT, LUDHIANA vs M/S GREWAL BROTHERS

CIT, FARIDABAD vs HEMLA EMBROIDERY MILLS(P) FARIDABAD

COMMISSIONER OF INCOME TAX vs MARK AUTO INDUSTRIES LTD.

BALBIR CHAND MAINI vs COMMISSIONER OF INCOME TAX-III, LDH.

THE COMMISSIONER OF INCOME TAX-II vs JAYPEE GREENS LTD

THE COMMISSIONER OF INCOME TAX-II vs JAYPEE GREENS LTD

COMMI. OF IT-II, JALANDHAR vs M/S KAPURTHALA FIROZEPUR KSHETRIYA GRAMIN BANK

MR. JUSTICE ADARSH KUMAR GOEL,MR. JUSTICE AJAY KUMAR MITTAL

COMMISSIONER OF INCOME TAX, FARIDABAD vs JOGINDER KAUR

MR. JUSTICE ADARSH KUMAR GOEL,MR. JUSTICE AJAY KUMAR MITTAL

C I T vs MADAN LAL SAINI

CIT vs MADAN LAL SAINI

CIT-II, CHANDIGARH vs M/S CALIFORNIA DESIGN &CONSTRUCTION INC. IND. LTD.

CIT-II, CHANDIGARH vs M/S CALIFORNIA DESIGN &CONSTRUCTION INC. IND. LTD.

COMMISSIONER OF INCOME TAX vs NEW PALACE STORE

HON'BLE MR. JUSTICE A.K.SIKRI,HON'BLE MR. JUSTICE M.L. MEHTA

CIT vs POWER FINANCE CORP LTD

CIT vs DCM SHRIRAM CONSOLIDATED LTD

COMMISSIONER OF INCOME TAX vs DCM TECHNOLOGIES LTD

COMMISSIOENR OF INCOEM -TAX, HISAR vs MARKET COMMITTEE, ELLENABAD

CIT DELHI IV vs HINDUSTAN COCA COLA MARKETING CO. PVT. LTD

HON'BLE MR. JUSTICE A.K.SIKRI,HON'BLE MR. JUSTICE M.L. MEHTA

M/S. SIDDACHALAM EXPORTS PRIVATE LTD. vs COMMISSIONER OF CENTRAL EXCISE DELHI-III

Commissioner of Income Tax (Ghaziabad) vs Krishna Gupta & Ors.

COMMISSIONER OF INCOME TAX vs KAJARIA CERAMICS LTD