COMMISSIONER OF INCOME TAX vs. DCM TECHNOLOGIES LTD

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ITA - 591 / 2011HC Delhi01 April 20111 pages
For Petitioner: KAMAL SAWHNEY

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IN THE HIGH COURT OF DELHI AT NEW DELHI . 01.04.2011 . Present: Mr Kamal Sawhney, Sr. Standing Counsel with Mr. Amit Shrivastava, Advocate for the Revenue. Mr. V.P. Gupta and Mr. Basant Kumar, Advocate for respondent/assessee. . . + ITA 591/2011 . The Tribunal has relied upon its orders passed in the case of the respondent/assessee itself on the identical issue passed in the assessment year 20020-03. Against that order, the Revenue had preferred appeal i.e. ITA . . 861/2009 which was dismissed by this Court vide orders dated 15th July, 2010. Following that order, present appeal is dismissed. A.K. SIKRI, J. . M.L.MEHTA, J. APRIL 01, 2011 skb . . 3 #

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