Recent Judgments

Latest ITAT tax tribunal orders across all benches.(353,911 total)

M/S MODERN FARM SERVICES,BATHI vs THE COMMISSIONER OF INCOME TAX

ITA/24/2000ITAT Punjab & Haryana
21/12/2013

COMMISSIONER OF INCOME TAX vs GALA POLY PLAST

TAXAP/1394/2010ITAT Gujarat
21/12/2013

COMMISSIONER OF INCOME TAX vs BISAZZA INDIA LIMITED

TAXAP/1703/2005ITAT Gujarat
21/12/2013

DY.C.I.T. vs JEMBY CHEM PVT. LTD.

TAXAP/202/2003ITAT Gujarat
21/12/2013

COMMISSIONER OF INCOME TAX-II vs K PATEL CHEMO PHARMA PVT LTD

TAXAP/2162/2009ITAT Gujarat
21/12/2013

COMMISSIONER OF INCOME TAX vs CADILA PHARMACEUTICALS LTD.

TAXAP/399/2007ITAT Gujarat
21/12/2013

THE COMMISSIONER OF INCOME TAX-I vs CADILA HEALTHCARE LTD.

TAXAP/1420/2008ITAT Gujarat
21/12/2013

COMMISSIONER OF INCOME TAX vs SIDDH INTERNATIONAL

TAXAP/1480/2009ITAT Gujarat
21/12/2013

THE COMMISSIONER OF INCOME TAX vs B S PANWAR (INDL.)

TAXAP/1501/2008ITAT Gujarat
21/12/2013

COMMISSIONER OF INCOME TAX vs KALPATARU POWER TRANSMISSION COMPANY LTD.

TAXAP/874/2008ITAT Gujarat
21/12/2013

COMMISSIONER OF INCOME TAX vs M/S. SUPREET CHEMICALS PVT. LTD.

TAXAP/304/2007ITAT Gujarat
21/12/2013

COMMISSIONER OF INCOME TAX vs M/S. MEGHMANI INDUSTRIES LTD.

TAXAP/301/2007ITAT Gujarat
21/12/2013

A.C.I.T. vs KEVADIA TEXTILES

TAXAP/42/2001ITAT Gujarat
21/12/2013

COMMISSIONER OF INCOME TAX - I vs BOSCH REXROTH (INDIA) LIMITED

TAXAP/2085/2010ITAT Gujarat
21/12/2013

COMMISSIONER OF INCOME TAX vs M/S. MIXWELL POLYMERS

TAXAP/1951/2006ITAT Gujarat
21/12/2013

COMMISSIONER OF INCOME TAX vs VAPI PRODUCT INDUSTRIES

TAXAP/995/2007ITAT Gujarat
21/12/2013

COMMISSIONER OF INCOME TAX CENTRAL-II, vs PRAVIN P CHOKSHI

TAXAP/1063/2008ITAT Gujarat
21/12/2013

THE COMMISSIONER OF INCOME TAX vs B S PANWAR (INDL.)

TAXAP/1473/2008ITAT Gujarat
21/12/2013

COMMISSIONER OF INCOME TAX-I vs AMBUJA INTERMEDIATES LTD

TAXAP/1452/2008ITAT Gujarat
21/12/2013

COMMISSIONER OF INCOME TAX-I vs AMBUJA INTERMEDIATES LTD

TAXAP/1101/2010ITAT Gujarat
21/12/2013

COMMISSIONER OF INCOME TAX vs M/S NATIONAL LAMINATION INDUSTRIES

TAXAP/2368/2010ITAT Gujarat
21/12/2013

COMMISSIONER OF INCOME TAX-II vs MILTON LAMINATES LTD

TAXAP/883/2009ITAT Gujarat
21/12/2013

COMMISSIONER OF INCOME TAX-II vs GUJARAT HEAVY CHEMICALS LTD.

TAXAP/1010/2008ITAT Gujarat
21/12/2013

COMMISSIONER OF INCOME TAX vs 1-UP CLOTHING CO

TAXAP/1382/2009ITAT Gujarat
21/12/2013

COMMISSIONER OF INCOME TAX vs M/S NATIONAL LAXMINATION IND.

TAXAP/1240/2010ITAT Gujarat
21/12/2013

COMMISSIONER OF INCOME TAX-II vs MILTON LAMINATES LTD

TAXAP/882/2009ITAT Gujarat
21/12/2013

THE COMMISSIONER OF INCOME TAX vs B S PANWAR (INDL.)

TAXAP/1378/2008ITAT Gujarat
21/12/2013

COMMISSIONER OF INCOME TAX vs AMOLI ORGANICS PVT LTD

TAXAP/1988/2010ITAT Gujarat
21/12/2013

THE COMMISSIONER OF INCOME TAX - V vs VINAY PRINTING PRESS

TAXAP/72/2008ITAT Gujarat
21/12/2013

THE COMMISSIONER OF INCOME TAX-I vs DYNTEX DYECHEM LTD

TAXAP/1364/2008ITAT Gujarat
21/12/2013