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ITAT SC Bench

2,935 judgments

COMMISSIONER OF CENTRAL EXCISE, PUNE vs M/S. CADBURY INDIA LTD.

CIVIL APPEAL No. 2947/20011/8/2006

2 Judges

M/S. SONEBHADRA FUELS vs COMMNR, TARDE TAX

C.A. No.-001790-001790 - 20051/8/2006

ASHOK BHAN MARKANDEY KATJU

SOUTH EASTERN COALFIELDS LTD. vs COMMNR., CUSTOMS & CENTRAL EXCISE, M.P

C.A. No.-002408-002408 - 20011/8/2006

COMMNR. OF CENTRAL EXCISE, PUNE vs M/S. CADBURY INDIA LTD

C.A. No.-002947-002948 - 20011/8/2006

M/S. REIZ ELECTROCONTROLS PVT. LTD. vs COMMNR. OF CENTRAL EXCISE, DELHI-I

C.A. No.-007449-007449 - 200331/7/2006

M/S. AMRIT PAPER vs COMMISSIONER OF CENTRAL EXCISE,LUDHIANA

C.A. No.-004891-004891 - 200525/7/2006

M/S. R.R. HOLDING P. LTD. vs COMMISSIONER OF INCOME TAX, DELHI

C.A. No.-003088-003088 - 200621/7/2006

M/S. H. vs . INDUSTRIAL ELECTRONICS P. LTD. VS COMMNR. OF CENTRAL EXCISE & CUSTOMS

C.A. No.-004436-004436 - 200120/7/2006

COMMNR. OF CENTRAL EXCISE, DELHI vs M/S.ACTION CONSTRUCTION EQUIPMENT (P)LTD

C.A. No.-006394-006394 - 200419/7/2006

P.R. PRABHAKAR vs COMMNR. OF INCOME TAX, COIMBATORE

C.A. No.-000877-000877 - 200618/7/2006

COMMNR. OF CENTRAL EXCISE, DELHI vs CARRIER AIRCON LTD

C.A. No.-003914-003914 - 20015/7/2006

M/S. QUINN INDIA LTD. vs COMMNR. OF CENTRAL EXCISE, HYDERABAD

C.A. No.-003354-003354 - 200111/5/2006

COMMNR. OF CUSTOMS, CHENNAI vs M/S. PENTAMEDIA GRAPHICS LTD

C.A. No.-002576-002576 - 20019/5/2006

COMMNR.OF CENTRAL EXCISE& CUSTOM, MUMBAI vs M/S. BELL GRANITO CERAMICA LTD

C.A. No.-002728-002728 - 20019/5/2006

MERCANTILE BANK LTD., BOMBAY vs THE COMMR.OF INCOME-TAX BOMBAY CITY-III

C.A. No.-000310-000310 - 20011/5/2006

RUMA PAL DALVEER BHANDARI

M/S. H.P.L. CHEMICALS LTD. vs COMMNR. OF CENTRAL EXCISE, CHANDIGARH

C.A. No.-001836-001836 - 200120/4/2006

M/S. INDCON STRUCTURALS (P) LTD. vs COMMNR. OF CENTRAL EXCISE, CHENNAI

C.A. No.-001489-001489 - 200117/4/2006

NANYA IMPORTS & EXPORTS ENTERPRISES vs COMMISIONER OF CUSTOMS, MADRAS

C.A. No.-001520-001520 - 200110/4/2006

HINDUSTAN POLES CORPORATION vs COMMISSIONER OF CENTRAL EXCISE, CALCUTTA

C.A. No.-005572-005573 - 200027/3/2006

COMMNR. OF CENTRAL EXCISE, NEW DELHI vs LIFELONG APPLIANCES LTD

C.A. No.-005660-005660 - 20009/3/2006