← All Benches

ITAT SC Bench

2,935 judgments

COMMNR. OF CENTRAL EXCISE & CUSTOMS, A.P vs SURESH JHUNJHUNWALA

C.A. No.-001372-001372 - 200619/10/2006

COMMNR. OF CENTRAL EXCISE vs M/S INDIAN ALUMINIUM CO. LTD

C.A. No.-000240-000240 - 200529/9/2006

M/S. ISPAT INDUSTRIES LTD. vs COMMNR. OF CUSTOMS, MUMBAI

C.A. No.-003972-003972 - 200129/9/2006

COMMISSIONER OF INCOME TAX, MUMBAI vs M/S. GENERAL INSURANCE CORPORATION

CIVIL APPEAL No. 4422/200125/9/2006

2 Judges

COMMNR. OF INCOME TAX, MUMBAI vs M/S. GENERAL INSURANCE CORPN.OF INDIA

C.A. No.-004422-004422 - 200125/9/2006

COMMNR. OF CENTRAL EXCISE & CUSTOMS vs M/S. KERALA STATE ELEC.DEV.CORPN.LTD

C.A. No.-006992-006995 - 200422/9/2006

M/S. C.T. COTTON YARN LTD. vs COMMNR. OF CENTRAL EXCISE, INDORE

C.A. No.-006451-006452 - 200022/9/2006

MRF LTD., KOTTAYAM vs ASST.COMNR.(ASSESSMENT)SALES TAX

C.A. No.-001610-001610 - 200621/9/2006

ASHOK BHAN MARKANDEY KATJU

COMMNR. OF CENTRAL EXCISE, CALCUTTA vs M/S. PANIHATI RUBBER LTD

C.A. No.-003980-003980 - 20068/9/2006

M/S. SNEH ENTERPRISES vs COMMNR. OF CUSTOMS, NEW DELHI

C.A. No.-000706-000706 - 20058/9/2006

AMIN CHAND PAYARELAL vs INSPECTING ASSTI. COMMISSIONER, INCOME TAX AND ORS.

CIVIL APPEAL No. 4114/20015/9/2006

2 Judges

M/S. AMIN CHAND PAYARELAL vs INSPECTING ASSTT.COMMNR.,INCOME TAX &ORS

C.A. No.-004114-004114 - 20015/9/2006

COMMISSIONER OF CUSTOMS, NEW DELHI vs M/S. PRODELIN INDIA (P) LTD

C.A. No.-003813-003813 - 200531/8/2006

COMMNR. OF CUSTOMS, MUMBAI vs M/S. TOYO ENGINEERING INDIA LTD

C.A. No.-002532-002532 - 200131/8/2006

COMMNR. OF CENTRAL EXCISE, CHANDIGARH vs M/S. PUNJAB LAMINATES PVT. LTD

C.A. No.-003632-003632 - 200624/8/2006

M/S. O.N.G.C. LTD. vs COMMNR. OF CUSTOMS, MUMBAI

C.A. No.-001882-001882 - 200424/8/2006

M/S. DUNCANS INDUSTRIES LTD., CALCUTTA vs COMMISSIONER OF CENTRAL EXCISE,NEW DELHI

C.A. No.-000754-000754 - 200122/8/2006

VIJAYALASHMI RICE MILL AND ORS. vs THE COMMERICAL TAX OFFICERS, PALAKOL AND ORS.

CIVIL APPEAL No. 5120/19997/8/2006

2 Judges

M/S.VIJAYALASHMI RICE MILL vs THE COMMERCIAL TAX OFFICERS,PALAKOL&ORS

C.A. No.-005120-005132 - 19997/8/2006

ABAN LOYD CHILES OFFSHORE LTD. vs COMMNR. OF CUSTOMS, MAHARASHTRA

C.A. No.-003584-003588 - 20017/8/2006