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2,935 judgments

SOHAN PATHAK AND SONS vs COMMISSIONER OF INCOME-TAX, U.P.

CIVIL APPEAL No. 47/195223/9/1953

5 Judges

COMMISSIONER OF INCOME-TAX, WEST BENGAL vs H. HIRJEE

CIVIL APPEAL No. 75/195217/4/1953

4 Judges

KESHAV MILLS LTD vs COMMISSIONER OF INCOME-TAX, BOMBAY

CIVIL APPEAL No. 151/195130/1/1953

4 Judges

K. M. S. LAKSHMANIER AND SONS vs COMMISSIONER OF INCOME TAX AND EXCESS PROFITS TAX, MADRAS

CIVIL APPEAL No. 71/195223/1/1953

5 Judges

TURNER MORRISON & CO. LTD vs COMMISSIONER OF INCOME-TAX, WEST BENGAL

CIVIL APPEAL No. 41/195216/1/1953

4 Judges

COMMISSIONER OF INCOME-TAX; MADRAS vs MTT. AR. S. AR. ARUNACHALAM CHETTIAR

CIVIL APPEAL No. 10/195222/12/1952

3 Judges

ANGLO-FRENCH TEXTILE CO., LTD. vs COMMISSIONER OF INCOME-TAX, MADRAS.

CIVIL APPEAL No. 13/195222/12/1952

4 Judges

ANGLO-FRENCH TEXTILE CO. LTD. vs COMMISSIONER OF INCOME-TAX, MADRAS

CIVIL APPEAL No. 12/195222/12/1952

4 Judges

COMMISSIONER OF INCOME-TAX, MADRAS vs K. SRINIVASAN AND K. GOIALAN

CIVIL APPEAL No. 9/195222/12/1952

3 Judges

RAGHUVANSHI MILLS LTD. vs COMMISSIONER OF INCOME-TAX, BOMBAY CITY

CIVIL APPEAL No. 55/19503/11/1952

4 Judges

COMMISSIONER OF INCOME TAX, BOMBAY vs FINLAY MILLS LTD.

CIVIL APPEAL No. 103/19501/10/1951

3 Judges

COMMISSIONER OF EXCESS PROFIT TAX BOMBAY CITY vs SRI LAKSHMI SILK MILLS LTD.

CIVIL APPEAL No. 46/195018/9/1951

3 Judges

EASTERN INVESTMENTS LTD. vs COMMISSIONER OF INCOME-TAX, WEST BENGAL

CIVIL APPEAL No. 89/19504/5/1951

4 Judges

RAMJILAL vs INCOME-TAX OFFICER, MOHINDARGARH

WRIT TO PETITION (CIVIL)... No. 135/195012/1/1951

5 Judges

COMMISSIONER OF INCOME-TAX, U.P. vs GAPPUMAL KANHAIYA LAL