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ITAT SC Bench
2,935 judgments
BACHA F. GUZDAR vs COMMISSIONER OF INCOME-TAX, BOMBAY.
CIVIL APPEAL No. 104/195328/10/1954
5 Judges
INDIA UNITED MILLS LTD vs COMMISSIONER OF EXCESS PROFITS TAX, BOMBAY.
CIVIL APPEAL No. 160/195328/10/1954
5 Judges
NARAIN SWADESHI WEAVING MILLS vs THE COMMISSIONER OF EXCESS PROFITS TAX
CIVIL APPEAL No. 145/195325/10/1954
5 Judges
E. D. SASSOON AND COMPANY LTD. vs THE COMMISSIONER OF INCOME-TAX, BOMBAY CITY
CIVIL APPEAL No. 3/195314/5/1954
3 Judges
THE COMMISSIONER OF INCOME-TAX BOMBAY SOUTH BA,Y BOMBAY vs MESSRS OGALE GLASS WORKS LTD OGALE WADL
CIVIL APPEAL No. 19/195319/4/1954
3 Judges
THE LIQUIDATORS OF PURSA LIMITED vs COMMISSIONER OF INCOME-TAX, BIHAR.
CIVIL APPEAL No. 33/19539/2/1954
4 Judges
K.S. RASHID AND SON vs THE INCOME TAX INVESTIGATION COMMISSION, ETC.
CIVIL APPEAL No. 118/195222/1/1954
5 Judges
COMMISSIONER OF INCOME-TAX/EXCESS PROFITS TAX, BOMBAY CITY vs MESSRS. BHOGILAL LAHERCHAND INCLUDING BATLIBOI & CO., BOMBAY
CIVIL APPEAL No. 160/195018/12/1953
4 Judges
D.R.MADHAVAKRISHNAIAH vs THE INCOME-TAX OFFICER, BANGALORE.
CIVIL APPEAL No. 209/195316/12/1953
5 Judges
ANGLO-FRENCH TEXTILE CO. LTD vs COMMISSIONER OF INCOME-TAX, MADRAS.
CIVIL APPEAL No. 11/19528/12/1953
3 Judges
COMMISSIONER OF INCOME-TAX, BOMBAY CITY vs ROYAL WESTERN INDIA TURF CLUB LTD.
CIVIL APPEAL No. 165/195126/10/1953
5 Judges
KSHETR.A MOHAN-SANNYASI. CHARAN SADHUKHAN vs COMMISSIONER OF EXCESS PROFITS TAX, WEST BENGAL.
CIVIL APPEAL No. 173/195220/10/1953
5 Judges
COMMISSIONER OF INCOME-TAX, MADRAS vs K. R. M. T. T. THIAGARAJA CHETTY & CO.
CIVIL APPEAL No. 131/195214/10/1953
5 Judges
CHAINRUP SAMPATRAM vs COMMISSIONER OF INCOME-TAX, WEST BENGAL.
CIVIL APPEAL No. 142/19529/10/1953
5 Judges
SIR KIKABHAI PREMCHAND vs COMMISSIONER OF INCOME TAX (CENTRAL), BOMBAY.
CIVIL APPEAL No. 144/19529/10/1953
5 Judges
COMMISSIONER OF INCOME-TAX, BOMBAY CITY vs THE CENTURY SPINNING AND MANUFACTURING CO. LTD.
CIVIL APPEAL No. 157/19528/10/1953
5 Judges
ALLAHABAD BANK LTD. vs COMMISSIONER OF INCOME-TAX, WEST BENGAL.
CIVIL APPEAL No. 161/19528/10/1953
5 Judges
COMMISSIONER OF INCOME-TAX. WEST BENGAL vs MESSRS .JEEWANLAL LTD.
CIVIL APPEAL No. 78/19528/10/1953
5 Judges
COMMISSIONER OF INCOME-TAX, WEST BENGAL vs A. W. FIGG}ES & CO., AND OTHERS.
CIVIL APPEAL No. 77/195224/9/1953
3 Judges
SARDAR INDRA SINGH AND SONS LTD. vs COMMISSIONER OF INCOME-TAX, WEST BENGAL.
CIVIL APPEAL No. 40/195223/9/1953
5 Judges
